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15 January 2001
Supreme Court 19 pages WEST BENGAL STATE ELECTRICITY BOARD Vs PATEL ENGINEERING CO. LTD. .
Bench: S.S.M.QUADRI,S.N.PHUKAN |
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15 January 2001
Supreme Court 4 pages VIKRAMADITYA PANDEY Vs INDL. TBL.
Case number: C.A. No.-005360-005360 / 1997 |
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15 January 2001
Supreme Court 4 pages AMINA AHMED DOSSA Vs STATE OF MAHARASHTRA
Bench: R.P.SETHI,K.T.THOMAS |
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15 January 2001
Supreme Court 2 pages KRISHNADEVARAYA EDUCATION TRUST Vs L.A. BALAKRISHNA
Case number: C.A. No.-000628-000628 / 2001 |
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12 January 2001
Supreme Court 5 pages PANKAJ NAGJIBHAI PATEL Vs STATE OF GUJARAT
Bench: K.T.THOMAS,,,R.P.SETHI |
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11 January 2001
Supreme Court 2 pages MANOJI RAO Vs T. KRISHNA .
Bench: S.R.BABU,, K.G.BALAKRISHNA |
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11 January 2001
Supreme Court 2 pages COLLECTOR OF CENTRAL EXCISE, BOMBAY Vs M/S.SHALIMAR CHEMICAL INDUSTRIES PVT.LTD
Case number: C.A. No.-002159-002159 / 1991 |
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11 January 2001
Supreme Court 2 pages UNION OF INDIA Vs M/S NANDI PRINTERS PVT. LTD.
Case number: C.A. No.-000392-000392 / 1992 |
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10 January 2001
Supreme Court 4 pages SURESH CHAND JAIN Vs STATE OF MADHYA PRADESH
Bench: K.T.THOMAS,R.P.SETHI |
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10 January 2001
Supreme Court 25 pages DMAI Vs
Bench: G.B. PATTANAIK (J),RAJENDRA BABU, S. (J),MOHAPATRA, D.P. (J),RAJU, DORAISWAMY (J),PATIL, S.V. (J) |
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10 January 2001
Supreme Court 4 pages EXECUTIVE ENGINEER Vs N.C. BUDHI RAJ (DEAD) BY LRS.
Case number: C.A. No.-003586-003586 / 1984 |
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10 January 2001
Supreme Court 16 pages EXECUTIVE ENGINEER Vs N.C. BUDHI RAJ (DEAD) BY LRS.
Case number: C.A. No.-003586-003586 / 1984 |
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10 January 2001
Supreme Court 12 pages E S P RAJARAM & NORS Vs UOI
Case number: C.A. No.-000441-000441 / 2001 |
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10 January 2001
Supreme Court 8 pages ISHWAR CHAND JAIN Vs HIGH COURT OF PUNJAB & HARYANA
Bench: G.B.PATTANAIK,U.C.BANERJEE,N.S.HEGDE |
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10 January 2001
Supreme Court 11 pages EXECUTIVE ENGINEER Vs N.C. BUDHI RAJ (DEAD) BY LRS.
Bench: D.P.MOHAPATRO |