Showing 23611 - 23625 of 41947 judgements
03 January 2001
Supreme Court
13 pages
SATISH KUMAR SHARMA Vs THE BAR COU NCIL OF H.P.

Bench: S.V.PATIL,R.C.LAHOTI
Case number: C.A. No.-005395-005395 / 1997
Diary number: 10187 / 1997
Advocates: EJAZ MAQBOOL Vs M. A. CHINNASAMY

03 January 2001
Supreme Court
6 pages
KHUSHNUMA BEGUM Vs NEW INDIA ASSURANCE CO. LTD. .

Bench: K.T.THOMAS,R.P.SETHI
Case number: C.A. No.-000006-000006 / 2001
Diary number: 19876 / 1999
Advocates: Vs NANITA SHARMA

03 January 2001
Supreme Court
4 pages
SURYANARAYANA Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000522-000522 / 1999
Diary number: 6527 / 1999

03 January 2001
Supreme Court
9 pages
MAKHAN LAL BANGAL Vs MANAS BHUNIA

Case number: C.A. No.-004105-004105 / 1999
Diary number: 9990 / 1999
Advocates: SUMITA RAY Vs

01 January 2001
Supreme Court
25 pages
DMAI Vs

Bench: G.B. PATTANAIK , S.RAJENDRA BABU , D.P.MOHAPATRA , DORAISWAMY RAJU , S.V.PATIL
Case number: C.A. No.-002995-002997 / 1984
Diary number: 68150 / 1984

01 January 2001
Supreme Court
11 pages
E S P RAJARAM & NORS Vs UOI

Bench: G.B.PATTANAIK , S.RAJENDRA BABU , D.P.MOHAPATRA , DORAISWAMY RAJU , S.V.PATIL
Case number: C.A. No.-000441-000441 / 2001
Diary number: 1602 / 1997
Advocates: CHANDAN RAMAMURTHI Vs ARVIND KUMAR SHARMA

17 December 2000
Supreme Court
8 pages
COMMNR. OF INCOME TAX Vs HINDUSTAN BULK CARRIERS

Case number: C.A. No.-007966-007967 / 1996
Diary number: 77368 / 1996
Advocates: SUSHMA SURI Vs BHASKAR Y. KULKARNI

15 December 2000
Supreme Court
2 pages
GOURI SANKAR CHATTERJEE Vs TEXMACO LTD. .

Case number: SLP(C) No.-015178-015178 / 2000
Diary number: 15055 / 2000
Advocates: ANIP SACHTHEY Vs SUMAN JYOTI KHAITAN

15 December 2000
Supreme Court
4 pages
MEDICAL COUNCIL OF INDIA Vs DIPARANI P.DESHMUKH

Bench: S.R.BABU,K.G.BALAKRISHNA
Case number: C.A. No.-001808-001808 / 2000
Diary number: 10412 / 1999
Advocates: NAVIN PRAKASH Vs NANDINI GORE

15 December 2000
Supreme Court
16 pages
BISHWANATH PRASAD SINGH Vs STATE OF BIHAR .

Bench: R.C.LAHOTI,SHIVARAJ V PATIL
Case number: W.P.(C) No.-000419-000419 / 2000
Diary number: 11325 / 2000
Advocates: AMBHOJ KUMAR SINHA Vs

15 December 2000
Supreme Court
4 pages
KARNATAKA ELEC. BOARD Vs THE AMALGAMATED ELEC.CO LTD

Bench: K.G.BALAKRISHNA,S.R.BABU
Case number: C.A. No.-001808-001810 / 1998
Diary number: 21130 / 1997
Advocates: SANGEETA KUMAR Vs V. D. KHANNA

15 December 2000
Supreme Court
7 pages
INDERJEET KAUR Vs NIRPAL SINGH

Bench: D.P.MOHAPATRO,SHIVARAJ PATIL
Case number: C.A. No.-007385-007385 / 2000
Diary number: 20385 / 1999
Advocates: SUDHIR KUMAR GUPTA Vs RANI CHHABRA

15 December 2000
Supreme Court
5 pages
PURAN CHAND (DEAD) THROUGH LRS. Vs KIRPAL SINGH (DEAD) .

Bench: RUMA PAL,S.S.M.QUADRI
Case number: C.A. No.-008395-008395 / 1983
Diary number: 64526 / 1983
Advocates: Vs V. D. KHANNA

15 December 2000
Supreme Court
2 pages
LALMUNI DEVI Vs STATE OF BIHAR .

Case number: Crl.A. No.-001127-001127 / 2000
Diary number: 2518 / 2000
Advocates: ASHOK KUMAR SHARMA Vs

15 December 2000
Supreme Court
4 pages
BABU KUTTAN R. PILLAI Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001230-001230 / 1998
Diary number: 17516 / 1998
Advocates: VISHWAJIT SINGH Vs