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30 January 2001
Supreme Court 3 pages M/S.L & T MC NEIL LTD. Vs GOVT. OF TAMIL NADU
Case number: C.A. No.-003748-003748 / 1999 |
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30 January 2001
Supreme Court 3 pages BABUA @ TAZMUL HOSSAIN Vs THE STATE OF ORISSA
Bench: S. RAJENDRA BABU,K.G. BALAKRISHNAN. |
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29 January 2001
Supreme Court 6 pages INDIAN PETROCHEMICALS CORPN.LTD. Vs SHRAMIK SENA
Bench: SYED SHAH MOHAMMED QUADRI,S.N. PUKHAN. |
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25 January 2001
Supreme Court 28 pages M/S. ASSOCIATED CEMENT COMPANIES LTD. Vs COMNR. OF CUSTOMS
Bench: K.G.BALAKRISHNA,DORASWAMI RAJU |
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25 January 2001
Supreme Court 5 pages EMPLOYER IN REL.TO MGMT.OF CMP&D.INST. Vs U.O.I.
Bench: S.N. PHUKAN,S.S.M.QUADRI |
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24 January 2001
Supreme Court 22 pages TEK CHAND Vs DILE RAM
Bench: R.C.LAHOTI,S.V.PATIL |
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24 January 2001
Supreme Court 9 pages U.P.POLLUTION CONTROL BOARD Vs M/S. KANORIA INDUSTRIAL LTD
Bench: S.V.PATIL,S.R.BABU |
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24 January 2001
Supreme Court 6 pages OXFORD UNIVERSITY PRESS Vs COMMR. OF INCOME TAX
Bench: S.P.BHARUCHA |
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24 January 2001
Supreme Court 8 pages SHAMNSAHEB M. MULTTANI Vs STTATE OF KARNATAKA
Bench: B.M.AGARWAL,K.T.THOMAS |
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23 January 2001
Supreme Court 9 pages K. DURAISAMY Vs STATE OF T.N.
Bench: R.C.LAHOTI,DORASWAMY RAJU |
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23 January 2001
Supreme Court 2 pages RAGU THILAK D.JOHN Vs S. RAYAPPAN .
Case number: C.A. No.-000787-000787 / 2001 |
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23 January 2001
Supreme Court 5 pages KRISHNA Vs STATE OF MAHARASHTRA .
Case number: C.A. No.-000788-000788 / 2001 |
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22 January 2001
Supreme Court 4 pages BALKISHAN Vs SATYAPRAKASH
Bench: RUMA PAL,S.S.M.QUADEI |
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22 January 2001
Supreme Court 4 pages M/S JIT RAM SHIV KUMAR Vs NATIONAL INSURANCE COMPANY LTD.
Case number: C.A. No.-000747-000747 / 2001 |
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22 January 2001
Supreme Court 2 pages KARNATAKA STATE ROAD TRANSPORT CORPN. Vs B.S. HULIKATTI
Case number: C.A. No.-000784-000784 / 2001 |