Showing 23551 - 23565 of 41947 judgements
30 January 2001
Supreme Court
3 pages
M/S.L & T MC NEIL LTD. Vs GOVT. OF TAMIL NADU

Case number: C.A. No.-003748-003748 / 1999
Diary number: 18828 / 1998
Advocates: BHARAT SANGAL Vs ARPUTHAM ARUNA AND CO

30 January 2001
Supreme Court
3 pages
BABUA @ TAZMUL HOSSAIN Vs THE STATE OF ORISSA

Bench: S. RAJENDRA BABU,K.G. BALAKRISHNAN.
Case number: Special Leave Petition (crl.) 2866 of 2000

29 January 2001
Supreme Court
6 pages
INDIAN PETROCHEMICALS CORPN.LTD. Vs SHRAMIK SENA

Bench: SYED SHAH MOHAMMED QUADRI,S.N. PUKHAN.
Case number: C.A. No.-000892-000892 / 2001
Diary number: 12013 / 2000
Advocates: H. S. PARIHAR Vs SANJAY PARIKH

25 January 2001
Supreme Court
28 pages
M/S. ASSOCIATED CEMENT COMPANIES LTD. Vs COMNR. OF CUSTOMS

Bench: K.G.BALAKRISHNA,DORASWAMI RAJU
Case number: C.A. No.-000821-000821 / 2000
Diary number: 976 / 2000
Advocates: GAGRAT AND CO Vs P. PARMESWARAN

25 January 2001
Supreme Court
5 pages
EMPLOYER IN REL.TO MGMT.OF CMP&D.INST. Vs U.O.I.

Bench: S.N. PHUKAN,S.S.M.QUADRI
Case number: C.A. No.-000880-000880 / 2001
Diary number: 15291 / 1999
Advocates: Vs HIMANSHU SHEKHAR

24 January 2001
Supreme Court
22 pages
TEK CHAND Vs DILE RAM

Bench: R.C.LAHOTI,S.V.PATIL
Case number: C.A. No.-002730-002730 / 2000
Diary number: 6421 / 2000

24 January 2001
Supreme Court
9 pages
U.P.POLLUTION CONTROL BOARD Vs M/S. KANORIA INDUSTRIAL LTD

Bench: S.V.PATIL,S.R.BABU
Case number: SLP(C) No.-004436-004437 / 1998
Diary number: 1402 / 1998

24 January 2001
Supreme Court
6 pages
OXFORD UNIVERSITY PRESS Vs COMMR. OF INCOME TAX

Bench: S.P.BHARUCHA
Case number: C.A. No.-000533-000533 / 1997
Diary number: 61608 / 1997
Advocates: Vs SUSHMA SURI

24 January 2001
Supreme Court
8 pages
SHAMNSAHEB M. MULTTANI Vs STTATE OF KARNATAKA

Bench: B.M.AGARWAL,K.T.THOMAS
Case number: Crl.A. No.-000907-000907 / 1998
Diary number: 8507 / 1998
Advocates: ASHA GOPALAN NAIR Vs

23 January 2001
Supreme Court
9 pages
K. DURAISAMY Vs STATE OF T.N.

Bench: R.C.LAHOTI,DORASWAMY RAJU
Case number: C.A. No.-005760-005761 / 1999
Diary number: 15862 / 1999
Advocates: K. V. VENKATARAMAN Vs M. A. KRISHNA MOORTHY

23 January 2001
Supreme Court
2 pages
RAGU THILAK D.JOHN Vs S. RAYAPPAN .

Case number: C.A. No.-000787-000787 / 2001
Diary number: 16176 / 1999
Advocates: Vs M. A. KRISHNA MOORTHY

23 January 2001
Supreme Court
5 pages
KRISHNA Vs STATE OF MAHARASHTRA .

Case number: C.A. No.-000788-000788 / 2001
Diary number: 3421 / 2000
Advocates: S. R. GROVER Vs

22 January 2001
Supreme Court
4 pages
BALKISHAN Vs SATYAPRAKASH

Bench: RUMA PAL,S.S.M.QUADEI
Case number: C.A. No.-004031-004031 / 1995
Diary number: 15083 / 1994
Advocates: NIRAJ SHARMA Vs KRISHNANAND PANDEYA

22 January 2001
Supreme Court
4 pages
M/S JIT RAM SHIV KUMAR Vs NATIONAL INSURANCE COMPANY LTD.

Case number: C.A. No.-000747-000747 / 2001
Diary number: 14762 / 2000
Advocates: ANIS AHMED KHAN Vs M. K. DUA

22 January 2001
Supreme Court
2 pages
KARNATAKA STATE ROAD TRANSPORT CORPN. Vs B.S. HULIKATTI

Case number: C.A. No.-000784-000784 / 2001
Diary number: 14138 / 2000
Advocates: Vs SHIV KUMAR SURI