Showing 23536 - 23550 of 41947 judgements
01 February 2001
Supreme Court
6 pages
INLAND STEAM NAVIGATION WORKS'UNION &ANR Vs U.O.I. .

Bench: S. RAJENDRA BABU,SHIVARAJ V. PATIL.
Case number: C.A. No.-001422-001422 / 1999
Diary number: 15517 / 1997
Advocates: PETITIONER-IN-PERSON Vs SUMITA RAY

01 February 2001
Supreme Court
4 pages
INTERNATIONAL CONSTRUCTION CO. Vs STATE OF A.P.

Bench: S. RAJENDRA BABU,S.N. VARIAVA
Case number: C.A. No.-003593-003596 / 1996
Diary number: 72706 / 1994
Advocates: D. BHARATHI REDDY Vs GUNTUR PRABHAKAR

01 February 2001
Supreme Court
7 pages
THE M.D., A. P.S.R.T.C Vs P.O,INDUSTRIAL TRIBUNAL, HYDERABAD

Bench: S. RAJENDRA BABU,S.N. VARIAVA
Case number: C.A. No.-003747-003747 / 1998
Diary number: 9163 / 1997

01 February 2001
Supreme Court
3 pages
BOSE ABRAHAM Vs STATE OF KERALA

Bench: S. RAJENDRA BABU,Y.K. SABHARWAL
Case number: C.A. No.-006216-006222 / 1997
Diary number: 9625 / 1997
Advocates: B. VIJAYALAKSHMI MENON Vs G. PRAKASH

01 February 2001
Supreme Court
22 pages
B.S.E. BROKERS FORUM, BOMBAY & ORS. . Vs SECURITIES & EXCHANGE BOARD OF INDIA & ORS. .

Bench: B.N.KIRPAL,N.S.HEGDE
Case number: Transfer Case (civil) 20 of 2000

31 January 2001
Supreme Court
20 pages
SOUTH MALABAR GRAMIN BANK Vs CO-ORD.COMMITTE OF S.M.G.B.EMP.UNION&ORS

Bench: G.B.PATTANAIK,B.N.AGARWAL
Case number: C.A. No.-002218-002218 / 1999
Diary number: 20252 / 1998
Advocates: T. V. RATNAM Vs RAJIV MEHTA

31 January 2001
Supreme Court
8 pages
S.N. DHINGRA Vs UNION OF INDIA

Bench: G.B.PATTANAIK,B.N.AGARWAL
Case number: W.P.(C) No.-000388-000388 / 1994
Diary number: 78998 / 1993
Advocates: SURYA KANT Vs ARPUTHAM ARUNA AND CO

31 January 2001
Supreme Court
9 pages
V.S. ACHUTHANANDAN Vs P.J. FRANCIS

Bench: R.C.LAHOTI,S.V.PATIL
Case number: C.A. No.-004681-004681 / 2000
Diary number: 12123 / 2000
Advocates: MALINI PODUVAL Vs HIMINDER LAL

31 January 2001
Supreme Court
9 pages
ASST. COMMR. OF INCOME TAX, MADRAS Vs THANTHI TRUST

Bench: S.P. BHARUCHA,N. SANTOSH HEGDE,Y.K. SABHARWAL
Case number: C.A. No.-004406-004410 / 1996
Diary number: 17110 / 1995
Advocates: SUSHMA SURI Vs

30 January 2001
Supreme Court
4 pages
JATINDER SINGH Vs RANJIT KAUR

Bench: R.P.SETHI,K.T.THOMAS
Case number: Crl.A. No.-000121-000121 / 2001
Diary number: 17173 / 1999

30 January 2001
Supreme Court
6 pages
PARADIP PORT TRUST Vs UNIQUE BUILDERS

Bench: S. RAJENDRA BABU,SHIVARAJ V. PATIL.
Case number: C.A. No.-003683-003683 / 1996
Diary number: 82159 / 1993
Advocates: 0 Vs RAJ KUMAR MEHTA

30 January 2001
Supreme Court
4 pages
UNION OF INDIA Vs MUNEESH SUNEJA

Bench: S. RAJENDRA BABU,S.N. VARIAVA.
Case number: Crl.A. No.-000122-000123 / 2001
Diary number: 18670 / 1999
Advocates: P. PARMESWARAN Vs DEVENDRA SINGH

30 January 2001
Supreme Court
3 pages
RAMESH KUMAR SATISH KUMARR & SONS Vs GURU SINGH SABHA (REGD.)

Case number: C.A. No.-001031-001031 / 1992
Diary number: 79863 / 1992
Advocates: FOX MANDAL & CO. Vs MANOJ SWARUP

30 January 2001
Supreme Court
6 pages
M/S.S.K.NASIRUDDIN BEEDI MERCHANT LTD. Vs CENTRAL PROVIDENT FUND COMMNR.&ANR

Bench: S. RAJENDRA BABU,S.N. VARIAVA.
Case number: C.A. No.-004285-004285 / 1998
Diary number: 1879 / 1998
Advocates: Vs ARVIND KUMAR SHARMA

30 January 2001
Supreme Court
2 pages
LAKSHMANI STONE PRODUCTS Vs UNION OF INDIA

Bench: S. RAJENDRA BABU,S.N. VARIAVA.
Case number: C.A. No.-005827-005827 / 1998
Diary number: 82226 / 1993
Advocates: Vs ARVIND KUMAR SHARMA