Showing 23566 - 23580 of 41947 judgements
19 January 2001
Supreme Court
5 pages
UPDESH KUMAR Vs PRITHVI SINGH .

Bench: S.R.BABU,K.G.BALAKRISHNA
Case number: C.A. No.-000722-000722 / 2001
Diary number: 2755 / 2000
Advocates: BALRAJ DEWAN Vs

19 January 2001
Supreme Court
5 pages
CENTRAL BUREAU OF INVESTIGATION,JAIPUR Vs STATE OF RAJASTHAN

Bench: R.P.SETHI,K.T.THOMAS
Case number: Crl.A. No.-001163-001163 / 1998
Diary number: 4330 / 1998
Advocates: B. V. BALARAM DAS Vs SUSHIL KUMAR JAIN

19 January 2001
Supreme Court
7 pages
M/S. DALMIA CEMENT(BHARAT) LTD. Vs M/S. GALAXY TRADES & AGENCIES LTD.

Bench: R.P.SETHI,, K.T.THOMAS
Case number: Crl.A. No.-000957-000957 / 2000
Diary number: 6568 / 2000
Advocates: SUMAN JYOTI KHAITAN Vs

18 January 2001
Supreme Court
3 pages
M/S.N.T.C. (APKKM)LTD. Vs SREE YELLAMMA C,W&SILK MILLS STAFF A&ORS

Bench: S.V.PATIL,S.R.BABU
Case number: C.A. No.-005555-005555 / 1999
Diary number: 10950 / 1999
Advocates: MUKESH K. GIRI Vs

18 January 2001
Supreme Court
14 pages
GUJARAT AGRICULTURAL UNIVERSITY Vs RATHOD LABHU BECHAR .

Bench: A.P.MISRA,D.P.MOHAPATRO
Case number: C.A. No.-000691-000691 / 2001
Diary number: 1169 / 1999
Advocates: SANJAY KAPUR Vs S. C. PATEL

18 January 2001
Supreme Court
4 pages
M/S J.K. (BOMBAY) LTD. Vs BHARTI MATHA MISHRA

Case number: Crl.A. No.-000087-000087 / 2001
Diary number: 10146 / 1999
Advocates: K. J. JOHN Vs PRADEEP MISRA

18 January 2001
Supreme Court
4 pages
M/S.GUJARAT NARMADA VALLEY FERTILIZERSCO Vs COLLECTOR OF CENTRAL EXCISE, VADODARA

Case number: C.A. No.-002448-002448 / 1992
Diary number: 79861 / 1992
Advocates: Vs RR-EX-PARTE

17 January 2001
Supreme Court
4 pages
AYYAPPALLY MOHAMMED HAJI Vs M.M. ABDULSALAM .

Case number: C.A. No.-000658-000658 / 2001
Diary number: 3687 / 2000
Advocates: RAMESH BABU M. R. Vs

17 January 2001
Supreme Court
3 pages
M.D.KERLA STATE BEV.(M&M)CORPN.LTD.&ANR Vs K.M.K. SALIM .

Case number: C.A. No.-000665-000665 / 2001
Diary number: 16986 / 1999
Advocates: MITTER & MITTER CO. Vs BABY KRISHNAN

17 January 2001
Supreme Court
3 pages
INDIAN ALUMINIUM CO Vs ASST. COMMR. OF COMML. TAXES

Case number: C.A. No.-001896-001899 / 1997
Diary number: 77040 / 1996

16 January 2001
Supreme Court
5 pages
STATE OF JAMMU & KASHMIR Vs VINAY NANDA

Bench: R.P.SETHI,K.T.THOMAS
Case number: Crl.A. No.-000082-000082 / 2001
Diary number: 13749 / 2000
Advocates: ASHOK MATHUR Vs M. M. KASHYAP

16 January 2001
Supreme Court
3 pages
COMNR. OF CENTRAL EXCISE, NEW DELHI Vs M/S. VIKRAM DETERGENT LTD.

Case number: C.A. No.-002579-002579 / 2000
Diary number: 20041 / 1999
Advocates: P. PARMESWARAN Vs

15 January 2001
Supreme Court
0 pages
STANNY FELIX PINTO Vs M/S. JANGID BUILDERS PVT. LTD.

Bench: K.T. THOMAS,R.P. SETHI
Case number: Crl.A. No.-000086-000086 / 2001
Diary number: 20962 / 2000

15 January 2001
Supreme Court
0 pages
STANNY FELIX PINTO Vs M/S. JANGID BUILDERS PVT. LTD.

Case number: Crl.A. No.-000086-000086 / 2001
Diary number: 20962 / 2000

15 January 2001
Supreme Court
7 pages
DELHI GOLF CLUB LTD Vs N D M C

Bench: S.P.BHARUCHA,DORASWAMY RAJU,RUMA PAL
Case number: C.A. No.-005898-005898 / 1997
Diary number: 13295 / 1997