|
06 February 2001
Supreme Court 8 pages LEKH RAJ (DEAD) Vs MUNI LAL .
Bench: A.P. MISRA,D.P. MOHAPATRA. |
|
06 February 2001
Supreme Court 2 pages STATE OF RAJASTHAN Vs ANIL KUMAR
Case number: C.A. No.-001048-001048 / 2001 |
|
06 February 2001
Supreme Court 3 pages T.P. GEORGE Vs THE STATE OF KERALA
Case number: C.A. No.-005281-005281 / 1996 |
|
06 February 2001
Supreme Court 6 pages RAM BHAROSE SHARMA Vs MAHANT RAM SWAROOP
Case number: C.A. No.-001616-001616 / 1994 |
|
05 February 2001
Supreme Court 3 pages REGIONAL MANAGER, BANK OF RAJASTHAN LTD. Vs REGIONAL LABOUR COMMNR.(C) .
Case number: C.A. No.-001030-001030 / 2001 |
|
05 February 2001
Supreme Court 4 pages COAL INDIA LTD. Vs BIBBU RANJAN KUMAR
Case number: C.A. No.-001031-001031 / 2001 |
|
05 February 2001
Supreme Court 4 pages COAL INDIA LTD. Vs BIBBU RANJAN KUMAR
Case number: C.A. No.-001031-001031 / 2001 |
|
05 February 2001
Supreme Court 3 pages RITONA CONSULTANCY PVT. LTD. Vs LOHIA JUTE PRESS .
Case number: SLP(C) No.-010072-010073 / 1998 |
|
02 February 2001
Supreme Court 6 pages STATE OF PUNJAB Vs KAKU RAM
Bench: S. RAJENDRA BABU,K.G. BALAKRISHNAN. |
|
02 February 2001
Supreme Court 5 pages SUDHIR Vs STATE OF M.P.
Bench: K.T. THOMAS,R.P. SETHI. |
|
02 February 2001
Supreme Court 2 pages FOOD CORPORATION OF INDIA WORKER'S UNION Vs THE FOOD CORPORATION OF INDIA
Case number: C.A. No.-009182-009182 / 1996 |
|
02 February 2001
Supreme Court 14 pages BARAT FRITZ WERNER LTD. Vs STATE OF KARNATAKA
Bench: S. RAJENDRA BABU,S.N. VARIAVA. |
|
02 February 2001
Supreme Court 4 pages INTELLIGENCE OFFICER, NARCOTICS C. BUREAU Vs SAMBHU SONKAR AND ANOTHER
Bench: M.B. SHAH,S.N. VARIAVA. |
|
02 February 2001
Supreme Court 2 pages GOPAL CHANDRAS @ GOPAL CHANDRA & ANR. Vs STATE OF BIHAR
Case number: Appeal (crl.) 1479 of 2001. |
|
01 February 2001
Supreme Court 3 pages REAL OPTICAL CO. Vs APPELLATE COLLECTOR OF CUSTOMS
Bench: S.S.M.QUADRI,S.N.PHUKAN |