Judgements

Showing 23506 - 23520 of 41947 judgements
09 February 2001
Supreme Court
8 pages
DMAI Vs

Bench: UMESH C. BANERJEE,K.G. BALAKRISHHNAN.
Case number: Crl.A. No.-000267-000267 / 1991
Diary number: 79241 / 1991
Advocates: M. A. FIROZ Vs

08 February 2001
Supreme Court
4 pages
NARESH CHANDRA AGARWAL Vs BANK OF BARODA

Case number: C.A. No.-001123-001123 / 2001
Diary number: 17916 / 1999
Advocates: GUNTUR PRABHAKAR Vs ARUN AGGARWAL

08 February 2001
Supreme Court
6 pages
ABHINAV AGGARWAL Vs UNION OF INDIA .

Bench: S. RAJENDRA BABU,,K.G. BALAKRISHNAN.
Case number: W.P.(C) No.-000005-000005 / 2001
Diary number: 419 / 2001
Advocates: Vs ASHOK K. SRIVASTAVA

08 February 2001
Supreme Court
7 pages
SANTOSH HAZARI Vs PURUSHOTTAM TIWARI (DEAD) BY LRS.

Bench: CJI,R.C. LAHOTI,,BRIIJESH KUMAR.
Case number: C.A. No.-001117-001117 / 2001
Diary number: 879 / 1999
Advocates: 0 Vs SHIV SAGAR TIWARI

08 February 2001
Supreme Court
7 pages
KAMINI LAU Vs HIGH COURT OF DELHI

Case number: Crl.A. No.-000165-000165 / 2001
Diary number: 6971 / 2000
Advocates: Vs A. SUBHASHINI

07 February 2001
Supreme Court
4 pages
DMAI Vs

Case number: Crl.A. No.-000409-000409 / 1992
Diary number: 85417 / 1992
Advocates: SUSHIL KUMAR JAIN Vs

07 February 2001
Supreme Court
5 pages
GAYA PRASAD Vs PRADEEP SRIVASTAVA

Bench: K.T. THOMAS,DORAISWAMY RAJU.
Case number: C.A. No.-001071-001071 / 2001
Diary number: 15894 / 2000
Advocates: P. K. JAIN Vs

07 February 2001
Supreme Court
2 pages
Vs

Case number: /
Diary number: / 2000
07 February 2001
Supreme Court
4 pages
SHRI RAM Vs IST ADDL DISTT JUDGE

Bench: S.N.VARIAVA,V.N.KHARE
Case number: C.A. No.-004596-004596 / 1997
Diary number: 6522 / 1997
Advocates: SATYA MITRA GARG Vs R. D. UPADHYAY

07 February 2001
Supreme Court
14 pages
SANJAY @ KAKA Vs STATE (N.C.T. DELHI )

Bench: K.T. THOMAS,R.P. SETHI.
Case number: Crl.A. No.-000664-000664 / 2000
Diary number: 12663 / 2000
Advocates: ABHA R. SHARMA Vs B. V. BALARAM DAS

07 February 2001
Supreme Court
4 pages
SOLIDAIRE INDIA LTD. Vs FAIRGROWTH FINANCIAL SERVICES LTD.

Case number: C.A. No.-003760-003760 / 1995
Diary number: 4507 / 1995
Advocates: ARPUTHAM ARUNA AND CO Vs

06 February 2001
Supreme Court
2 pages
STATE OF RAJASTHAN Vs ANIL KUMAR

Case number: C.A. No.-001048-001048 / 2001
Diary number: 11081 / 2000
Advocates: SUSHIL KUMAR JAIN Vs

06 February 2001
Supreme Court
4 pages
GURBAX SINGH Vs STATE OF HARYANA

Bench: M.B. SHAH,K.G. BALAKRISHNAN.
Case number: Crl.A. No.-000035-000035 / 2000
Diary number: 5690 / 1999
06 February 2001
Supreme Court
10 pages
UNION OF INDIA Vs MANAGER M/S JAIN AND ASSOCIATES

Bench: M B SHAH.,S.N. PHUKAN.
Case number: C.A. No.-001059-001059 / 2001
Diary number: 18299 / 1999
Advocates: Vs R. D. UPADHYAY

06 February 2001
Supreme Court
3 pages
MAHENDRA KUMAR Vs LALCHAND

Bench: M.B. SHAH,S.N. PHUKAN.
Case number: C.A. No.-001051-001051 / 2001
Diary number: 8253 / 2000
Advocates: Vs RESPONDENT-IN-PERSON