Showing 23491 - 23505 of 41947 judgements
16 February 2001
Supreme Court
5 pages
MANOCHA CONSTRUCTION COMPANY Vs STATE OF M.P. .

Case number: C.A. No.-011031-011031 / 1996
Diary number: 77048 / 1996

16 February 2001
Supreme Court
6 pages
ALPIC FINANCE LTD. Vs P. SADASIVAN

Bench: S. RAJENDRA BABU,K.G. BALAKRISHNAN.
Case number: Crl.A. No.-000194-000194 / 2001
Diary number: 20819 / 1999
Advocates: S. R. SETIA Vs SATYA MITRA GARG

16 February 2001
Supreme Court
7 pages
SANSHIN CHEMICALS INDUSTRY Vs ORIENTAL CARBONS & CHEMICALS LTD. .

Case number: C.A. No.-001309-001309 / 2001
Diary number: 19462 / 2000
Advocates: Vs RAJESH KUMAR

16 February 2001
Supreme Court
9 pages
P. MOHAN REDDY Vs E.A.A.CHARLES

Case number: C.A. No.-003056-003056 / 1998
Diary number: 1342 / 1998
Advocates: D. MAHESH BABU Vs SUNIL KUMAR

16 February 2001
Supreme Court
10 pages
M/S. A-ONE GRANITES Vs STATE OF U.P. & ORS.

Bench: G.B. PATTANAIK,B.N. AGRAWAL
Case number: Appeal (civil) 6459 of 1998

15 February 2001
Supreme Court
6 pages
DMAI Vs

Case number: C.A. No.-000863-000864 / 1992
Diary number: 86207 / 1992

15 February 2001
Supreme Court
5 pages
DMAI Vs

Case number: C.A. No.-000863-000864 / 1992
Diary number: 86207 / 1992

14 February 2001
Supreme Court
10 pages
CHITRA KUMARI Vs U.O.I.

Case number: C.A. No.-000917-000918 / 1998
Diary number: 614 / 1998
Advocates: Vs ANIL KATIYAR

14 February 2001
Supreme Court
3 pages
MADRAS HIGH COURT ADVOCATES ASSOCIATION Vs DR.A.S. ANAND, HON'BLE THE C.J.I.

Bench: K.T. THOMAS,R.P. SETHI,B.N. AGRAWAL.
Case number: W.P.(C) No.-000077-000077 / 2001
Diary number: 1854 / 2001

14 February 2001
Supreme Court
4 pages
SURAJ MANI STELLA KUJUR Vs DURGA CHARAN HANSDAH

Bench: K.T.THOMAS,R.P.SETHI
Case number: Crl.A. No.-000186-000186 / 2001
Diary number: 11080 / 2000
Advocates: Vs SHIV SAGAR TIWARI

14 February 2001
Supreme Court
9 pages
M/S PARK LEATHER INDUSTRY (P) LTD, &ANR Vs THE STATE OF UTTAR PRADESH .

Bench: V.N.KHARE,S.N.VARIAVA
Case number: C.A. No.-011768-011768 / 1996
Diary number: 77047 / 1996
Advocates: NANDINI GORE Vs PRADEEP MISRA

13 February 2001
Supreme Court
6 pages
SEETA HEMCHANDRA SASHITTAL Vs STATE OF MAHARASHTRA .

Bench: R.P.SETHI,K.T.THOMAS
Case number: Crl.A. No.-000176-000176 / 2001
Diary number: 10822 / 2000
Advocates: VISHWAJIT SINGH Vs

13 February 2001
Supreme Court
7 pages
STAR CONSTRN. & TPT. CO. Vs INDIA CEMENTS LTD

Bench: K.G.BALAKRISHNA,S.R.BABU
Case number: C.A. No.-009420-009423 / 1995
Diary number: 14101 / 1995
Advocates: K. R. NAMBIAR Vs

13 February 2001
Supreme Court
7 pages
INDIAN BANKS ASSOCIATION Vs WORKMEN OF SYNDICATE BANK

Case number: C.A. No.-003355-003355 / 1998
Diary number: 1111 / 1998

09 February 2001
Supreme Court
5 pages
VIKRANT TYRES Vs FIRST INCOME TAX OFFICER, MYSORE

Case number: C.A. No.-010202-010204 / 1995
Diary number: 63244 / 1995
Advocates: R. N. KESWANI Vs SUSHMA SURI