Showing 23461 - 23475 of 41947 judgements
27 February 2001
Supreme Court
6 pages
SHAW WALLACE & CO. Vs GOVINDAS PURUSHOTHAMDAS

Bench: S.V.PATIL,D.P.MOHAPATRO
Case number: C.A. No.-001565-001565 / 2001
Diary number: 5856 / 2000
Advocates: DALIP KUMAR MALHOTRA Vs K J JOHN AND CO

27 February 2001
Supreme Court
4 pages
LAND ACQUTN.OFFICER & MANDAL REV.OFFICER Vs V. NARASAIAH

Case number: C.A. No.-001560-001560 / 2001
Diary number: 18270 / 2000
Advocates: GUNTUR PRABHAKAR Vs B. D. SHARMA

27 February 2001
Supreme Court
2 pages
COMMISSIONER OF INCOME TAX, MUMBAI Vs BHUPEN CHAMPAK LAL DALAL & ANR.

Bench: S.R.BABU,S.N.PHUKAN
Case number: Special Leave Petition (crl.) 2430 of 2000

27 February 2001
Supreme Court
6 pages
STATE OF PUNJAB & ORS. Vs BHAJAN SINGH & ANR.

Bench: K.T.THOMAS,R.P.SETHI
Case number: Special Leave Petition (crl.) 9325-9326 of 2000

26 February 2001
Supreme Court
11 pages
PATANGRAO KADAM Vs PRITHVIRAJ SAYAJIRAO YADAV DESHMUKH &ORS

Bench: CJI,R.C. LAHOTI,SHIVARAJ V. PATIL
Case number: C.A. No.-001789-001789 / 1998
Diary number: 3736 / 1998
Advocates: V. D. KHANNA Vs

26 February 2001
Supreme Court
8 pages
SANDEEP Vs STATE OF HARYANA

Case number: Crl.A. No.-000345-000345 / 2000
Diary number: 11484 / 1999
Advocates: NARESH BAKSHI Vs

23 February 2001
Supreme Court
5 pages
H.F.SANGATI Vs R.G.HIGH COURT OF KARNATAKA,

Bench: CJI,R.C. LAHOTI,BRIJESH KUMAR
Case number: C.A. No.-001463-001463 / 2001
Diary number: 18261 / 1999
Advocates: PETITIONER-IN-PERSON Vs

23 February 2001
Supreme Court
4 pages
TEK CHAND Vs DEEP CHAND

Case number: C.A. No.-004574-004574 / 1998
Diary number: 2360 / 1998
Advocates: RANBIR SINGH YADAV Vs PREM MALHOTRA

23 February 2001
Supreme Court
3 pages
KASTURI BAI Vs ANGURI CHAUDHARY

Case number: C.A. No.-001466-001466 / 2001
Diary number: 11171 / 2000
Advocates: ABHA JAIN Vs B. S. BANTHIA

23 February 2001
Supreme Court
5 pages
RAMASHRAYA Vs STATE OF M.P.

Bench: U.C. BANERJEE,K.G. BALAKRISHNAN
Case number: Crl.A. No.-000132-000134 / 2000
Diary number: 12109 / 1999

23 February 2001
Supreme Court
5 pages
M/S. J.K. INTERNATIONAL Vs STATE, GOVT OF N.C.T. OF DELHI .

Bench: K.T. THOMAS,R.P. SETHI,B.N. AGARWAL
Case number: Crl.A. No.-000222-000222 / 2001
Diary number: 17527 / 2000
Advocates: ARUN K. SINHA Vs

23 February 2001
Supreme Court
6 pages
C.I.T., COCHIN Vs GRACE COLLIS

Bench: Y.K.SABHARWAL,S.N.HEGDE,S.P.BHARUCHA
Case number: C.A. No.-004437-004445 / 1997
Diary number: 3456 / 1997
Advocates: SUSHMA SURI Vs P. N. RAMALINGAM

23 February 2001
Supreme Court
5 pages
STATE OF U.P. Vs LALSA RAM

Case number: C.A. No.-004040-004040 / 1999
Diary number: 9504 / 1999
Advocates: AJAY K. AGRAWAL Vs MRIDULA RAY BHARADWAJ

22 February 2001
Supreme Court
8 pages
SOLOMON ANTONY Vs STATE OF KERALA

Bench: CJI,S. RAJENDRA BABU,R.C. LAHOTI
Case number: C.A. No.-004726-004728 / 1994
Diary number: 72727 / 1994
Advocates: RAJIV MEHTA Vs MALINI PODUVAL

22 February 2001
Supreme Court
6 pages
CLARENCE PAIS Vs UNION OF INDIA

Bench: S. RAJENDRA BABU,R.C. LAHOTI
Case number: W.P.(C) No.-000137-000137 / 1997
Diary number: 3821 / 1997
Advocates: S. N. BHAT Vs P. PARMESWARAN