Showing 23476 - 23490 of 41947 judgements
22 February 2001
Supreme Court
4 pages
ISHAR ALLOY STEELS LTD. Vs JAYASWALS NECO LTD.

Bench: B.N.AGARWAL,R.P.SETHI,K.T.THOMAS
Case number: Crl.A. No.-000219-000219 / 2001
Diary number: 16097 / 2000
Advocates: NIRAJ SHARMA Vs INDRA SAWHNEY

22 February 2001
Supreme Court
4 pages
COMMR. OF INCOME TAX Vs SANDHYA RANI DUTTA

Bench: Y.K.SABHARWAL,S.N.HEGDE,S.P.BHARUCHA
Case number: C.A. No.-005450-005451 / 1997
Diary number: 3157 / 1996
Advocates: SUSHMA SURI Vs

22 February 2001
Supreme Court
4 pages
BIPIN SHANTILAL PANCHAL Vs STATE OF GUJARAT AND ANR.

Bench: K.T. THOMAS,R.P. SETHI,B.N. AGARWAL.
Case number: Miscellaneous Petition(crl.) 862 of 2001

21 February 2001
Supreme Court
4 pages
RAM SAHAN RAI Vs SACHIV SAMANAYA PRABANDHAK

Bench: G.B. PATTANAIK,B.N. AGRAWAL.
Case number: C.A. No.-003162-003162 / 1997
Diary number: 77055 / 1996
Advocates: RAKESH UTTAMCHANDRA UPADHYAY Vs PRAMOD DAYAL

21 February 2001
Supreme Court
3 pages
BUDDHI NATH CHAUDHARY Vs ABAHI KUMAR

Bench: S. RAJENDRA BABU,S.N. PHUKAN.
Case number: C.A. No.-001397-001397 / 2001
Diary number: 2744 / 2000
Advocates: ANIL K. JHA Vs

21 February 2001
Supreme Court
4 pages
U.P. STATE ELECTRICITY BOARD Vs SEASOLE CHEMICALS LTD.

Bench: S. RAJENDRA BABU,S.N. PHUKAN.
Case number: C.A. No.-010014-010014 / 1995
Diary number: 10255 / 1995
Advocates: PRADEEP MISRA Vs B. VIJAYALAKSHMI MENON

21 February 2001
Supreme Court
7 pages
CIPLA LTD Vs MAHARASHTRA GENL. KAMGAR UNION

Bench: S. RAJENDRA BABU,S.N. PHUKAN.
Case number: C.A. No.-012845-012845 / 1996
Diary number: 77054 / 1996
Advocates: ASHOK KUMAR SINGH Vs

21 February 2001
Supreme Court
2 pages
JILA SAHAKARI KENDRIYA BANK MARIYADIT Vs JAGDISHCHANDRA .

Case number: C.A. No.-001395-001395 / 2001
Diary number: 6182 / 2000
Advocates: NIRAJ SHARMA Vs

21 February 2001
Supreme Court
8 pages
BHARAT COKING COAL LTD. Vs L.K. AHUJA

Bench: S. RAJENDRA BABU,S.N. PHUKAN.
Case number: C.A. No.-005489-005490 / 1995
Diary number: 342 / 1995

21 February 2001
Supreme Court
4 pages
RAMALINGAM CHETTIAR Vs P.K.PATTABIRAMAN

Bench: V.N. KHARE,S.N. VARIAVA
Case number: C.A. No.-002462-002462 / 1991
Diary number: 74646 / 1991
Advocates: S. R. SETIA Vs K. K. MANI

20 February 2001
Supreme Court
0 pages
DAYA SINGH Vs STATE OF HARYANA

Bench: M.B. SHAH,K.G. BALAKRISHNAN.
Case number: Crl.A. No.-000416-000416 / 1998
Diary number: 4649 / 1998
Advocates: S. SRINIVASAN Vs D. MAHESH BABU

20 February 2001
Supreme Court
5 pages
NATIONAL INSURANCE CO. LTD. Vs SEEMA MALHOTRA .

Bench: K.T. THOMAS,R.P. SETHI.
Case number: C.A. No.-001350-001350 / 2001
Diary number: 450 / 2000

20 February 2001
Supreme Court
2 pages
STATE OF TAMIL NADU Vs BALASUBRAMANIAM

Bench: M.B. SHAH,S.N. VARIAVA.
Case number: Crl.A. No.-000206-000206 / 2001
Diary number: 13254 / 2000
Advocates: V. G. PRAGASAM Vs

20 February 2001
Supreme Court
2 pages
STATE OF TAMIL NADU Vs BASKAR

Bench: M.B. SHAH,S.N. VARIAVA.
Case number: Crl.A. No.-000207-000207 / 2001
Diary number: 13757 / 2000
Advocates: V. G. PRAGASAM Vs VIJAY PANJWANI

20 February 2001
Supreme Court
10 pages
DAYA SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-000416-000416 / 1998
Diary number: 4649 / 1998
Advocates: S. SRINIVASAN Vs D. MAHESH BABU