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02 March 2001
Supreme Court 7 pages G.GIRIDHAR PRABHU Vs AGRICULTURAL PRODUCE MARKET COMTT.
Bench: V.N. KHARE,S.N. VARIAVA |
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02 March 2001
Supreme Court 9 pages SURESH Vs STATE OF U.P.
Bench: R.P. SETHI,B.N. AGRAWAL |
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02 March 2001
Supreme Court 6 pages SOHAN Vs STATE OF HARYANA
Case number: Crl.A. No.-000247-000247 / 1991 |
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02 March 2001
Supreme Court 4 pages THE STOCK EXCHANGE, AHMEDABAD Vs ASSTT.COMMNR.OF INCOME TAX,AHMEDABAD
Case number: C.A. No.-001727-001727 / 1998 |
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02 March 2001
Supreme Court 12 pages MUNICIPAL COUNCIL, KOTA, RAJASTHAN Vs THE DELHI CLOTH & GENERAL MILLS CO.LTD.
Case number: C.A. No.-004152-004152 / 1991 |
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01 March 2001
Supreme Court 13 pages M.C.MEHTA Vs UNION OF INDIA
Bench: G.B. PATTANNAIK,UMESH C. BANERJEE,B.N. AGRAWAL |
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01 March 2001
Supreme Court 6 pages KERALA MAGISTRATES (JUDICIAL) ASSOCN&ORS Vs STATE OF KERALA
Case number: C.A. No.-000513-000514 / 1998 |
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28 February 2001
Supreme Court 22 pages JAYALAKSHMI COELHO Vs OSWALD JOSEPH COELHO
Bench: BRIJESH KUMAR,D.P.MOHAPATRO |
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28 February 2001
Supreme Court 5 pages M/S.BIRLA CEMENT WORKS Vs CENTRAL BOARD OF DIRECT TAXES
Bench: N.S.HEGDE,Y.K.SABHARWALL |
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28 February 2001
Supreme Court 19 pages UNION OF INDIA Vs SUNIL KUMAR SARKAR
Case number: C.A. No.-007769-007769 / 1995 |
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28 February 2001
Supreme Court 2 pages R. SEETHARAM Vs STATE OF KARNATAKA
Case number: Crl.A. No.-000250-000250 / 2001 |
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27 February 2001
Supreme Court 7 pages RAMACHANDRA REDDY & CO. Vs STATE OF A.P. .
Bench: U.C.BANERJEE,BRIJESH KUMAR,G.B.PATTANAIK |
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27 February 2001
Supreme Court 5 pages STATE OF GUJARAT Vs UMEDBHAI M. PATEL
Bench: K.G.BALAKRISHNA,,,S.R.BABU |
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27 February 2001
Supreme Court 2 pages M/S.DAMODAR MANGALJI & CO Vs THE REGIONAL DIRECTOR
Bench: S.R.BABU,S.N.PHUKAN |
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27 February 2001
Supreme Court 6 pages KANHAI MISHRA @ KANHAIYA MISAR Vs STATE OF BIHAR
Bench: B.N.AGRAWAL,R.P.SETHI,K.T.THOMAS |