Showing 23446 - 23460 of 41947 judgements
02 March 2001
Supreme Court
7 pages
G.GIRIDHAR PRABHU Vs AGRICULTURAL PRODUCE MARKET COMTT.

Bench: V.N. KHARE,S.N. VARIAVA
Case number: C.A. No.-003982-003984 / 1999
Diary number: 11615 / 1998

02 March 2001
Supreme Court
9 pages
SURESH Vs STATE OF U.P.

Bench: R.P. SETHI,B.N. AGRAWAL
Case number: Crl.A. No.-000821-000821 / 2000
Diary number: 6678 / 2000
Advocates: P. N. RAMALINGAM Vs

02 March 2001
Supreme Court
6 pages
SOHAN Vs STATE OF HARYANA

Case number: Crl.A. No.-000247-000247 / 1991
Diary number: 79965 / 1991

02 March 2001
Supreme Court
4 pages
THE STOCK EXCHANGE, AHMEDABAD Vs ASSTT.COMMNR.OF INCOME TAX,AHMEDABAD

Case number: C.A. No.-001727-001727 / 1998
Diary number: 2927 / 1998
Advocates: Vs SUSHMA SURI

02 March 2001
Supreme Court
12 pages
MUNICIPAL COUNCIL, KOTA, RAJASTHAN Vs THE DELHI CLOTH & GENERAL MILLS CO.LTD.

Case number: C.A. No.-004152-004152 / 1991
Diary number: 74649 / 1991
Advocates: SUSHIL KUMAR JAIN Vs PRASHANT BHUSHAN

01 March 2001
Supreme Court
13 pages
M.C.MEHTA Vs UNION OF INDIA

Bench: G.B. PATTANNAIK,UMESH C. BANERJEE,B.N. AGRAWAL
Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

01 March 2001
Supreme Court
6 pages
KERALA MAGISTRATES (JUDICIAL) ASSOCN&ORS Vs STATE OF KERALA

Case number: C.A. No.-000513-000514 / 1998
Diary number: 21011 / 1997
Advocates: E. M. S. ANAM Vs A. RAGHUNATH

28 February 2001
Supreme Court
22 pages
JAYALAKSHMI COELHO Vs OSWALD JOSEPH COELHO

Bench: BRIJESH KUMAR,D.P.MOHAPATRO
Case number: C.A. No.-003609-003609 / 1998
Diary number: 7253 / 1998
Advocates: Vs A. S. BHASME

28 February 2001
Supreme Court
5 pages
M/S.BIRLA CEMENT WORKS Vs CENTRAL BOARD OF DIRECT TAXES

Bench: N.S.HEGDE,Y.K.SABHARWALL
Case number: C.A. No.-005004-005004 / 1997
Diary number: 7743 / 1997
Advocates: Vs SUSHMA SURI

28 February 2001
Supreme Court
19 pages
UNION OF INDIA Vs SUNIL KUMAR SARKAR

Case number: C.A. No.-007769-007769 / 1995
Diary number: 14799 / 1994
Advocates: ARVIND KUMAR SHARMA Vs BIJAN KUMAR GHOSH

28 February 2001
Supreme Court
2 pages
R. SEETHARAM Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000250-000250 / 2001
Diary number: 12403 / 2000
Advocates: LALITA KAUSHIK Vs

27 February 2001
Supreme Court
7 pages
RAMACHANDRA REDDY & CO. Vs STATE OF A.P. .

Bench: U.C.BANERJEE,BRIJESH KUMAR,G.B.PATTANAIK
Case number: C.A. No.-009405-009405 / 1995
Diary number: 82169 / 1993
Advocates: RANI CHHABRA Vs GUNTUR PRABHAKAR

27 February 2001
Supreme Court
5 pages
STATE OF GUJARAT Vs UMEDBHAI M. PATEL

Bench: K.G.BALAKRISHNA,,,S.R.BABU
Case number: C.A. No.-001561-001561 / 2001
Diary number: 10519 / 2000
Advocates: HEMANTIKA WAHI Vs PROMILA

27 February 2001
Supreme Court
2 pages
M/S.DAMODAR MANGALJI & CO Vs THE REGIONAL DIRECTOR

Bench: S.R.BABU,S.N.PHUKAN
Case number: C.A. No.-008890-008890 / 1997
Diary number: 10538 / 1997
Advocates: K. J. JOHN Vs V. J. FRANCIS

27 February 2001
Supreme Court
6 pages
KANHAI MISHRA @ KANHAIYA MISAR Vs STATE OF BIHAR

Bench: B.N.AGRAWAL,R.P.SETHI,K.T.THOMAS
Case number: Crl.A. No.-000887-000887 / 2000
Diary number: 13240 / 2000