|
18 November 2003
Supreme Court 3 pages SUDHAKAR VITHAL KUMBHARE Vs
Case number: C.A. No.-005186-005186 / 2001 |
|
18 November 2003
Supreme Court 0 pages HIGH COURT EMP.WELFARE ASOCN.,CAL.&ORS Vs STATE OF W.B.
Case number: W.P.(C) No.-000134-000134 / 1999 |
|
18 November 2003
Supreme Court 0 pages GOVT. OF W. BENGAL Vs TARUN K. ROY
Case number: C.A. No.-003527-003527 / 1998 |
|
18 November 2003
Supreme Court 8 pages AMEER TRADING CORPORATION LTD. Vs SHAPOORJI DATA PROCESSING LTD.
Bench: CJI,S.B. SINHA,AR. LAKSHMANAN. |
|
18 November 2003
Supreme Court 9 pages ASHOK KUMAR PANDEY Vs STATE OF WEST BENGAL
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
|
18 November 2003
Supreme Court 6 pages STATE OF M P Vs AWADH KISHORE GUPTA
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
|
18 November 2003
Supreme Court 13 pages K. ANBAZGHAGAN Vs SUPERINTENDENT OF POLICE,CHENNAI .
Bench: S.N. VARIAVA,H.K. SEMA. |
|
17 November 2003
Supreme Court 8 pages PROHIBITION & EXCISE SUPDT.,A.P. Vs TODDY TAPPERS COOP.SOC.MARREDPALY .
Case number: C.A. No.-003630-003631 / 2003 |
|
17 November 2003
Supreme Court 9 pages NAIR SERVICE SOCIETY Vs DIST.OFFICER,KERALA PUBLIC SER.COMN.&ORS
Bench: CJI.,DR. AR. LAKSHMANAN. |
|
17 November 2003
Supreme Court 8 pages BHARGAVAN Vs STATE OF KERALA
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
|
17 November 2003
Supreme Court 6 pages PROHIBITION & EXCISE SUPDT.,A.P. Vs TODDY TAPPERS COOP.SOC.MARREDPALY .
Bench: S.B. SINHA |
|
14 November 2003
Supreme Court 5 pages VIDYADHARAN Vs STATE OF KERALA
Bench: Y.K.SABHARWAL,B.N.AGRAWAL. |
|
14 November 2003
Supreme Court 6 pages VIDYADHARAN Vs STATE OF KERALA
Case number: Crl.A. No.-000278-000278 / 1997 |
|
14 November 2003
Supreme Court 1 pages GULSHAN SACHDEVA Vs M/S. SUNDIAL COMMUNICATIONS .
Case number: SLP(C) No.-005608-005609 / 2003 |
|
14 November 2003
Supreme Court 5 pages VIDYADHARAN Vs STATE OF KERALA
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |