Showing 21106 - 21120 of 41947 judgements
18 November 2003
Supreme Court
3 pages
SUDHAKAR VITHAL KUMBHARE Vs

Case number: C.A. No.-005186-005186 / 2001
Diary number: 6969 / 2001
Advocates: D. M. NARGOLKAR Vs A. S. BHASME

18 November 2003
Supreme Court
0 pages
HIGH COURT EMP.WELFARE ASOCN.,CAL.&ORS Vs STATE OF W.B.

Case number: W.P.(C) No.-000134-000134 / 1999
Diary number: 3316 / 1999
Advocates: Vs TARA CHANDRA SHARMA

18 November 2003
Supreme Court
0 pages
GOVT. OF W. BENGAL Vs TARUN K. ROY

Case number: C.A. No.-003527-003527 / 1998
Diary number: 3651 / 1998

18 November 2003
Supreme Court
8 pages
AMEER TRADING CORPORATION LTD. Vs SHAPOORJI DATA PROCESSING LTD.

Bench: CJI,S.B. SINHA,AR. LAKSHMANAN.
Case number: C.A. No.-009130-009130 / 2003
Diary number: 14822 / 2003
Advocates: Vs AVIJIT BHATTACHARJEE

18 November 2003
Supreme Court
9 pages
ASHOK KUMAR PANDEY Vs STATE OF WEST BENGAL

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: W.P.(Crl.) No.-000199-000199 / 2003
Diary number: 22815 / 2003

18 November 2003
Supreme Court
6 pages
STATE OF M P Vs AWADH KISHORE GUPTA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000292-000292 / 1997
Diary number: 77636 / 1996
Advocates: Vs ASHOK KUMAR SINGH

18 November 2003
Supreme Court
13 pages
K. ANBAZGHAGAN Vs SUPERINTENDENT OF POLICE,CHENNAI .

Bench: S.N. VARIAVA,H.K. SEMA.
Case number: T.P.(Crl.) No.-000077-000078 / 2003
Diary number: 2763 / 2003
Advocates: Vs RAKESH K. SHARMA

17 November 2003
Supreme Court
8 pages
PROHIBITION & EXCISE SUPDT.,A.P. Vs TODDY TAPPERS COOP.SOC.MARREDPALY .

Case number: C.A. No.-003630-003631 / 2003
Diary number: 4365 / 2003
Advocates: GUNTUR PRABHAKAR Vs LAWYER S KNIT & CO

17 November 2003
Supreme Court
9 pages
NAIR SERVICE SOCIETY Vs DIST.OFFICER,KERALA PUBLIC SER.COMN.&ORS

Bench: CJI.,DR. AR. LAKSHMANAN.
Case number: C.A. No.-004075-004081 / 1998
Diary number: 18860 / 1997
Advocates: K. V. MOHAN Vs

17 November 2003
Supreme Court
8 pages
BHARGAVAN Vs STATE OF KERALA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000530-000531 / 2003
Diary number: 2386 / 2003
Advocates: Vs K. R. SASIPRABHU

17 November 2003
Supreme Court
6 pages
PROHIBITION & EXCISE SUPDT.,A.P. Vs TODDY TAPPERS COOP.SOC.MARREDPALY .

Bench: S.B. SINHA
Case number: C.A. No.-003630-003631 / 2003
Diary number: 4365 / 2003
Advocates: GUNTUR PRABHAKAR Vs LAWYER S KNIT & CO

14 November 2003
Supreme Court
5 pages
VIDYADHARAN Vs STATE OF KERALA

Bench: Y.K.SABHARWAL,B.N.AGRAWAL.
Case number: Crl.A. No.-000278-000278 / 1997
Diary number: 79780 / 1996
Advocates: Vs RAMESH BABU M. R.

14 November 2003
Supreme Court
6 pages
VIDYADHARAN Vs STATE OF KERALA

Case number: Crl.A. No.-000278-000278 / 1997
Diary number: 79780 / 1996
Advocates: Vs RAMESH BABU M. R.

14 November 2003
Supreme Court
1 pages
GULSHAN SACHDEVA Vs M/S. SUNDIAL COMMUNICATIONS .

Case number: SLP(C) No.-005608-005609 / 2003
Diary number: 6707 / 2003
Advocates: Vs ALAMJIT S. NAND

14 November 2003
Supreme Court
5 pages
VIDYADHARAN Vs STATE OF KERALA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000278-000278 / 1997
Diary number: 79780 / 1996
Advocates: Vs RAMESH BABU M. R.