HIGH COURT EMP.WELFARE ASOCN.,CAL.&ORS Vs STATE OF W.B.

18 November 2003
Supreme Court
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HIGH COURT EMP.WELFARE ASOCN.,CAL.&ORS Vs STATE OF W.B.

Case number: W.P.(C) No.-000134-000134 / 1999
Diary number: 3316 / 1999
Advocates: Vs TARA CHANDRA SHARMA