Showing 21121 - 21135 of 41947 judgements
13 November 2003
Supreme Court
9 pages
STATE OF A.P. Vs V. VASUDEVA RAO

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000208-000208 / 1997
Diary number: 61680 / 1997
Advocates: GUNTUR PRABHAKAR Vs S.. UDAYA KUMAR SAGAR

13 November 2003
Supreme Court
11 pages
Jasbir Kaur & Ors. Vs Union of India & Ors.

Bench: R.C. LAHOTI,ASHOK BHAN.
Case number: Transfer Case (civil) 38 of 2002

13 November 2003
Supreme Court
5 pages
Jasbir Kaur & Ors. Vs Union of India & Ors.

Bench: K.G.BALAKRISHNAN,B.N.SRIKRISHNA
Case number: Transfer Case (civil) 38 of 2002

13 November 2003
Supreme Court
0 pages
STATE OF ORISSA Vs JOGINDER PATJOSHI

Case number: C.A. No.-005579-005579 / 1998
Diary number: 12403 / 1997

12 November 2003
Supreme Court
0 pages
DULAL PODDAR Vs EXECUTIVE ENGINEER, DON CANAL DIV.

Case number: C.A. No.-004269-004269 / 2002
Diary number: 15136 / 2001

12 November 2003
Supreme Court
0 pages
INDIRA VIJ Vs STATE OF HARYANA

Case number: C.A. No.-004717-004717 / 1998
Diary number: 7547 / 1998
Advocates: Vs S. C. PATEL

12 November 2003
Supreme Court
0 pages
DHARAM CHAND Vs HARYANA AGRL.UNIVERSITY

Case number: C.A. No.-005383-005383 / 1998
Diary number: 6053 / 1998

11 November 2003
Supreme Court
20 pages
OTIS ELEVATOR EMP.UNION S.REG. Vs U O I

Bench: BRIJESH KUMAR,ARUN KUMAR.
Case number: SLP(C) No.-022316-022316 / 1997
Diary number: 20805 / 1997
Advocates: Vs ARVIND KUMAR SHARMA

11 November 2003
Supreme Court
12 pages
M/S.NATURALLE HEALTH PRODUCTS (P)LTD. Vs COLLECTOR OF CENTRAL EXCISE, HYDERABAD

Bench: P. VENKATARAMA REDDI,DR. AR. LAKSHMANAN
Case number: C.A. No.-002072-002072 / 1996
Diary number: 715 / 1996
Advocates: MANIK KARANJAWALA Vs B. KRISHNA PRASAD

11 November 2003
Supreme Court
10 pages
OTIS ELEVATOR EMP.UNION S.REG. Vs U O I

Case number: SLP(C) No.-022316-022316 / 1997
Diary number: 20805 / 1997
Advocates: Vs ARVIND KUMAR SHARMA

11 November 2003
Supreme Court
0 pages
STATE OF ORISSA Vs MANGALAM TIMBER PRODUCTS LTD.

Case number: C.A. No.-010664-010664 / 1996
Diary number: 77618 / 1996
Advocates: RAJ KUMAR MEHTA Vs

11 November 2003
Supreme Court
0 pages
GOVERNMENT OF A.P. Vs MEDWIN EDUCATIONAL SOCIETY .

Case number: C.A. No.-002609-002616 / 2002
Diary number: 20280 / 2000
Advocates: GUNTUR PRABHAKAR Vs

10 November 2003
Supreme Court
0 pages
CHAUDHARI RAMJIBHAI NARSANGBHAI Vs STATE OF GUJARAT

Case number: Crl.A. No.-000183-000183 / 1997
Diary number: 61841 / 1997
Advocates: Vs HEMANTIKA WAHI

10 November 2003
Supreme Court
0 pages
BOKAJAN CEMENT CORPN.EMPLOYEES' UNION Vs CEMENT CORPN.OF INDIA LTD.

Case number: C.A. No.-002419-002419 / 2001
Diary number: 640 / 2000

07 November 2003
Supreme Court
5 pages
RAM PAL SINGH Vs UNION TERRITORY, CHANDIGARH .

Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI
Case number: C.A. No.-003166-003166 / 2002
Diary number: 19072 / 2000
Advocates: Vs A. P. MOHANTY