Showing 21076 - 21090 of 41947 judgements
25 November 2003
Supreme Court
6 pages
PEPSI FOODS Vs COLLECTOR OF CENTRAL EXCISE, CHANDIGARH

Bench: P. VENKATARAMA REDDI,DR. AR. LAKSHMANAN.
Case number: C.A. No.-004051-004051 / 1996
Diary number: 491 / 1996
Advocates: V. BALACHANDRAN Vs B. KRISHNA PRASAD

25 November 2003
Supreme Court
7 pages
BIKAU PANDEY Vs STATE OF BIHAR

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000104-000106 / 2003
Diary number: 22869 / 2002
Advocates: C. D. SINGH Vs

24 November 2003
Supreme Court
26 pages
DHARAM DUTT Vs UNION OF INDIA .

Bench: R.C. LAHOTI,BRIJESH KUMAR.
Case number: W.P.(C) No.-000276-000276 / 2001
Diary number: 9770 / 2001
Advocates: Vs SHREEKANT N. TERDAL

24 November 2003
Supreme Court
5 pages
SHRIRAM Vs STATE OF M.P.

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000331-000331 / 1997
Diary number: 3519 / 1997

24 November 2003
Supreme Court
5 pages
N.D.THADANI (DEAD) BY LRS. Vs ARNAVAZ RUSTOM PRINTER

Bench: R.C. LAHOTI,ASHOK BHAN.
Case number: C.A. No.-007371-007371 / 2002
Diary number: 16023 / 2001

24 November 2003
Supreme Court
20 pages
R. SAI BHARATHI Vs J. JAYALALITHA .

Bench: S. RAJENDRA BABU,P. VENKATARAMA REDDI.
Case number: Crl.A. No.-000115-000120 / 2002
Diary number: 601 / 2002
Advocates: Vs K. V. VENKATARAMAN

21 November 2003
Supreme Court
13 pages
DR. AMRENDRA PRATAP SINGH DEO Vs TEJ BAHADUR PRAJAPATI .

Bench: R.C. LAHOTI,ASHOK BHAN.
Case number: C.A. No.-011483-011483 / 1996
Diary number: 19654 / 1994
Advocates: AJIT SINGH PUNDIR Vs RANBIR SINGH YADAV

21 November 2003
Supreme Court
4 pages
LAND ACQUISITION OFFICER, A.P. Vs NOOKALA RAHAMALLU .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: C.A. No.-009205-009207 / 2003
Diary number: 1626 / 2003
Advocates: Vs ANIL KUMAR TANDALE

21 November 2003
Supreme Court
5 pages
MNGR.,NIRMALA SR.SEC.SCHOOL, PORT BLAIR Vs N.I. KHAN

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT.
Case number: C.A. No.-005337-005339 / 1999
Diary number: 3973 / 1999
Advocates: Vs PRASHANT KUMAR

21 November 2003
Supreme Court
18 pages
M. CHINNASAMY Vs K.C. PALANISAMY .

Bench: CJI,S.B. SINHA,DR. AR. LAKSHMANAN.
Case number: C.A. No.-000033-000033 / 2003
Diary number: 22236 / 2002
Advocates: Vs K. K. MANI

20 November 2003
Supreme Court
0 pages
KHETRABASI BISWAL Vs AJAYA KUMAR BARAL .

Case number: C.A. No.-005984-005984 / 1998
Diary number: 17140 / 1997
Advocates: KRISHAN SINGH CHAUHAN Vs

20 November 2003
Supreme Court
0 pages
K SIVARAMAIAH Vs RUKMANI AMMAL

Case number: C.A. No.-007433-007433 / 1997
Diary number: 6733 / 1997
Advocates: Vs A. T. M. SAMPATH

20 November 2003
Supreme Court
0 pages
STATE OF KERALA Vs N. AVINASIAPPAN

Case number: C.A. No.-000225-000225 / 1999
Diary number: 16000 / 1998
Advocates: RAMESH BABU M. R. Vs

20 November 2003
Supreme Court
0 pages
STATE OF J & K Vs GHULAM MOHD. DAR

Case number: C.A. No.-002712-002712 / 1999
Diary number: 951 / 1999

20 November 2003
Supreme Court
8 pages
GOA PLAST(P)LTD. Vs CHICO URSULA D'SOUZA

Case number: Crl.A. No.-001968-001968 / 1996
Diary number: 79025 / 1996