Showing 21136 - 21150 of 41947 judgements
07 November 2003
Supreme Court
4 pages
INDRA BHANU GAUR Vs COMMTT.,MGMT.OF M.M.DEGREE COLLEGE

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: C.A. No.-008663-008664 / 2003
Diary number: 20101 / 2000
Advocates: VIDYA DHAR GAUR Vs ASHOK K. SRIVASTAVA

07 November 2003
Supreme Court
0 pages
R.N. RAJANNA Vs STATE OF KARNATAKA

Bench: Doraiswamy Raju,Arijit Pasayat
Case number: C.A. No.-008665-008665 / 2003
Diary number: 20298 / 2002
Advocates: S. N. BHAT Vs

07 November 2003
Supreme Court
0 pages
NEW INDIA ASSURANCE CO. LTD. Vs A.K. SAXENA

Case number: C.A. No.-008957-008957 / 2003
Diary number: 12255 / 2002
Advocates: PRANAB KUMAR MULLICK Vs PRAVEEN SWARUP

07 November 2003
Supreme Court
0 pages
GYASUDDIN KHAN @ MOHD.GYADUDDIN KHAN Vs STATE OF BIHAR

Case number: Crl.A. No.-000190-000190 / 2002
Diary number: 22148 / 2001
Advocates: KRISHNANAND PANDEYA Vs

06 November 2003
Supreme Court
8 pages
MERCYKUTTY AMMA Vs KADAVOOR SIVADASAN

Bench: ASHOK BHAN,S.B. SINHA.
Case number: C.A. No.-000004-000004 / 2003
Diary number: 23663 / 2002
Advocates: G. PRAKASH Vs K. R. SASIPRABHU

06 November 2003
Supreme Court
4 pages
BIBI ZUBAIDA KHATOON Vs NABI HASSAN SAHEB

Bench: CJI.,ASHOK BHAN,S.B. SINHA.
Case number: C.A. No.-000854-000855 / 1998
Diary number: 16687 / 1997
Advocates: AKHILESH KUMAR PANDEY Vs PRAVEEN SWARUP

06 November 2003
Supreme Court
8 pages
MERCYKUTTY AMMA Vs KADAVOOR SIVADASAN

Bench: CJI,S.B.SINHA
Case number: C.A. No.-000004-000004 / 2003
Diary number: 23663 / 2002
Advocates: G. PRAKASH Vs K. R. SASIPRABHU

06 November 2003
Supreme Court
3 pages
BIBI ZUBAIDA KHATOON Vs NABI HASSAN SAHEB

Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI
Case number: C.A. No.-000854-000855 / 1998
Diary number: 16687 / 1997
Advocates: AKHILESH KUMAR PANDEY Vs PRAVEEN SWARUP

06 November 2003
Supreme Court
0 pages
SUCHAND PAL Vs PHANI PAL

Case number: Crl.A. No.-000176-000176 / 1997
Diary number: 18967 / 1996

06 November 2003
Supreme Court
0 pages
L. CHANDRAIAH Vs STATE OF A.P.

Case number: Crl.A. No.-000204-000204 / 1997
Diary number: 77611 / 1996
Advocates: S. USHA REDDY Vs P. PARMESWARAN

06 November 2003
Supreme Court
0 pages
S.SAMUEL, M.D., HARRISONS MALAYALAM &ANR Vs UNION OF INDIA .

Case number: C.A. No.-012746-012747 / 1996
Diary number: 77615 / 1996
Advocates: C. N. SREE KUMAR Vs FOX MANDAL & CO.

06 November 2003
Supreme Court
0 pages
P N PREMACHANDRAN Vs STATE OF KERALA

Case number: C.A. No.-004100-004100 / 1998
Diary number: 16294 / 1997
Advocates: C. S. SRINIVASA RAO Vs HIMINDER LAL

06 November 2003
Supreme Court
0 pages
STATE OF KARNATAKA Vs P.M. BHASKARA GOWDA .

Case number: C.A. No.-004559-004562 / 1998
Diary number: 22203 / 1997

06 November 2003
Supreme Court
0 pages
STATE OF HARYANA Vs SUMITRA DEVI

Case number: C.A. No.-004861-004861 / 1998
Diary number: 3965 / 1998
Advocates: KAVEETA WADIA Vs SANTOSH SINGH

05 November 2003
Supreme Court
5 pages
KASHI NATH (DEAD)THROUGH LRS. Vs JAGANATH

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: C.A. No.-006974-006974 / 1996
Diary number: 63326 / 1995
Advocates: R. C. GUBRELE Vs