Showing 21151 - 21165 of 41947 judgements
05 November 2003
Supreme Court
12 pages
U.P. PUBLIC SERVICES COMMISSION Vs SUBHASH CHANDRA DIXIT .

Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA.
Case number: C.A. No.-008609-008609 / 2003
Diary number: 24249 / 2002
Advocates: Vs VISHWAJIT SINGH

05 November 2003
Supreme Court
0 pages
SRI RAMNIK VALLABHDAS MADHVANI Vs TARABEN PRAVINLAL MADHVANI

Case number: C.A. No.-006429-006431 / 1995
Diary number: 72913 / 1994
Advocates: V. BALACHANDRAN Vs BHARGAVA V. DESAI

05 November 2003
Supreme Court
0 pages
AHMEDNAGAR ZILLA S.D.V.&P.SANGH LTD.&ANR Vs THE STATE OF MAHARASHTRA .

Case number: C.A. No.-002553-002554 / 2002
Diary number: 11602 / 2001
Advocates: Vs NARESH KUMAR

05 November 2003
Supreme Court
0 pages
MALLIKARJUN Vs GULBARGA UNIVERSITY

Case number: C.A. No.-002758-002758 / 2002
Diary number: 63961 / 2002
Advocates: Vs BINA GUPTA

05 November 2003
Supreme Court
0 pages
M/S. B.L. GUPTA CONSTRUCTION (P) LTD. Vs BHARAT CO-OP.GROUP HSG. SOCIETY LTD.

Case number: C.A. No.-002902-002903 / 2002
Diary number: 19883 / 2001
Advocates: MITTER & MITTER CO. Vs PRAMOD B. AGARWALA

04 November 2003
Supreme Court
4 pages
LAL SINGH Vs STATE OF U.P.

Case number: Crl.A. No.-000631-000631 / 2001
Diary number: 6439 / 2000
Advocates: K. V. MOHAN Vs

04 November 2003
Supreme Court
2 pages
SHINGARA SINGH Vs STATE OF HARYANA

Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI.
Case number: Crl.A. No.-000682-000683 / 1996
Diary number: 77609 / 1996
Advocates: ANNAM D. N. RAO Vs VINAY KUMAR GARG

04 November 2003
Supreme Court
7 pages
SAURABH CHAUDRI Vs UNION OF INDIA .

Bench: DR. AR. LAKSHMANAN
Case number: W.P.(C) No.-000029-000029 / 2003
Diary number: 1152 / 2003

04 November 2003
Supreme Court
14 pages
LAL SINGH Vs STATE OF U.P.

Case number: Crl.A. No.-000631-000631 / 2001
Diary number: 6439 / 2000
Advocates: K. V. MOHAN Vs

04 November 2003
Supreme Court
14 pages
SHINGARA SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-000682-000683 / 1996
Diary number: 77609 / 1996
Advocates: ANNAM D. N. RAO Vs VINAY KUMAR GARG

04 November 2003
Supreme Court
7 pages
SAURABH CHAUDRI Vs UNION OF INDIA .

Case number: W.P.(C) No.-000029-000029 / 2003
Diary number: 1152 / 2003

04 November 2003
Supreme Court
21 pages
SAURABH CHAUDRI Vs UNION OF INDIA .

Bench: V.N.KHARE CJI , R.C.LAHOTI , B.N.AGRAWAL , S.B.SINHA , AR.LAKSHMANAN
Case number: W.P.(C) No.-000029-000029 / 2003
Diary number: 1152 / 2003

04 November 2003
Supreme Court
0 pages
UNITED BANK OF INDIA Vs RAMDAS MAHADEO PRASHAD .

Case number: C.A. No.-008132-008133 / 2001
Diary number: 12845 / 2001
Advocates: Vs SUMITA RAY

04 November 2003
Supreme Court
0 pages
PREETAM SINGH Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000449-000449 / 1994
Diary number: 72911 / 1994
Advocates: MADHU MOOLCHANDANI Vs

04 November 2003
Supreme Court
0 pages
BANTI @ GUDDU Vs STATE OF M.P.

Case number: Crl.A. No.-000713-000713 / 2003
Diary number: 23122 / 2002