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05 November 2003
Supreme Court 12 pages U.P. PUBLIC SERVICES COMMISSION Vs SUBHASH CHANDRA DIXIT .
Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA. |
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05 November 2003
Supreme Court 0 pages SRI RAMNIK VALLABHDAS MADHVANI Vs TARABEN PRAVINLAL MADHVANI
Case number: C.A. No.-006429-006431 / 1995 |
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05 November 2003
Supreme Court 0 pages AHMEDNAGAR ZILLA S.D.V.&P.SANGH LTD.&ANR Vs THE STATE OF MAHARASHTRA .
Case number: C.A. No.-002553-002554 / 2002 |
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05 November 2003
Supreme Court 0 pages MALLIKARJUN Vs GULBARGA UNIVERSITY
Case number: C.A. No.-002758-002758 / 2002 |
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05 November 2003
Supreme Court 0 pages M/S. B.L. GUPTA CONSTRUCTION (P) LTD. Vs BHARAT CO-OP.GROUP HSG. SOCIETY LTD.
Case number: C.A. No.-002902-002903 / 2002 |
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04 November 2003
Supreme Court 4 pages LAL SINGH Vs STATE OF U.P.
Case number: Crl.A. No.-000631-000631 / 2001 |
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04 November 2003
Supreme Court 2 pages SHINGARA SINGH Vs STATE OF HARYANA
Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI. |
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04 November 2003
Supreme Court 7 pages SAURABH CHAUDRI Vs UNION OF INDIA .
Bench: DR. AR. LAKSHMANAN |
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04 November 2003
Supreme Court 14 pages LAL SINGH Vs STATE OF U.P.
Case number: Crl.A. No.-000631-000631 / 2001 |
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04 November 2003
Supreme Court 14 pages SHINGARA SINGH Vs STATE OF HARYANA
Case number: Crl.A. No.-000682-000683 / 1996 |
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04 November 2003
Supreme Court 7 pages SAURABH CHAUDRI Vs UNION OF INDIA .
Case number: W.P.(C) No.-000029-000029 / 2003 |
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04 November 2003
Supreme Court 21 pages SAURABH CHAUDRI Vs UNION OF INDIA .
Bench: V.N.KHARE CJI , R.C.LAHOTI , B.N.AGRAWAL , S.B.SINHA , AR.LAKSHMANAN |
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04 November 2003
Supreme Court 0 pages UNITED BANK OF INDIA Vs RAMDAS MAHADEO PRASHAD .
Case number: C.A. No.-008132-008133 / 2001 |
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04 November 2003
Supreme Court 0 pages PREETAM SINGH Vs STATE OF RAJASTHAN
Case number: Crl.A. No.-000449-000449 / 1994 |
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04 November 2003
Supreme Court 0 pages BANTI @ GUDDU Vs STATE OF M.P.
Case number: Crl.A. No.-000713-000713 / 2003 |