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28 November 2003
Supreme Court 0 pages M/S.SUN BEVERAGES (P) LTD. Vs STATE OF UTTAR PRADESH .
Case number: C.A. No.-004617-004617 / 1996 |
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28 November 2003
Supreme Court 9 pages BRIJ BEHARI SAHAI(DEAD)THR.LRS.ETC.ETC. Vs STATE OF U.P.
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
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28 November 2003
Supreme Court 11 pages KRISHI UTPADAN MANDI SAMITI Vs PILIBHIT PANTNAGAR BEEJ LTD.
Case number: C.A. No.-006301-006301 / 2001 |
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28 November 2003
Supreme Court 6 pages M.P. A.I.T. PERMIT OWNERS ASSN. Vs STATE OF MADHYA PRADESH
Bench: S. RAJENDRA BABU,G.P.MATHUR. |
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28 November 2003
Supreme Court 6 pages KRISHI UTPADAN MANDI SAMITI Vs PILIBHIT PANTNAGAR BEEJ LTD.
Bench: S.B. SINHA |
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28 November 2003
Supreme Court 5 pages SURENDRA PASWAN Vs STATE OF JHARKHAND
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
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28 November 2003
Supreme Court 13 pages SECUNDERABAD CANTONMENT BOARD Vs MOHAMMED MOHIUDDIN .
Bench: BRIJESH KUMAR,ARUN KUMAR. |
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28 November 2003
Supreme Court 11 pages Kanpur Development Authority Vs Smt. Sheela Devi & Ors. Etc.
Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI. |
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27 November 2003
Supreme Court 6 pages CHANDIGARH ADMINISTRATION Vs SURINDER KUMAR .
Bench: BRIJESH KUMAR,ARUN KUMAR |
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27 November 2003
Supreme Court 4 pages HINDALCO INDS. LTD Vs U O I
Bench: K.G. BALAKRISHNAN,P.VENKATARAMA REDDI |
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27 November 2003
Supreme Court 9 pages RAM DULAR RAI Vs STATE OF BIHAR
Bench: S.B. SINHA. |
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27 November 2003
Supreme Court 4 pages STATE OF KARNATAKA Vs PUTTARAJA
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
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25 November 2003
Supreme Court 0 pages BHAGAT RAM Vs SURESH
Case number: C.A. No.-013711-013711 / 1996 |
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25 November 2003
Supreme Court 0 pages ENGINEERING LAGHU UDYOG EMP. UNION Vs THE JUDGE LABOUR COURT & INDS.TRUBUNAL
Case number: C.A. No.-001729-001729 / 1998 |
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25 November 2003
Supreme Court 0 pages COLLECTOR OF CENTRAL EXCISE, AHMEDABAD Vs ORIENT FABRICS PVT. LTD.
Case number: C.A. No.-004914-004914 / 1997 |