Showing 21061 - 21075 of 41947 judgements
28 November 2003
Supreme Court
0 pages
M/S.SUN BEVERAGES (P) LTD. Vs STATE OF UTTAR PRADESH .

Case number: C.A. No.-004617-004617 / 1996
Diary number: 8988 / 1995
Advocates: V. D. KHANNA Vs ASHOK K. SRIVASTAVA

28 November 2003
Supreme Court
9 pages
BRIJ BEHARI SAHAI(DEAD)THR.LRS.ETC.ETC. Vs STATE OF U.P.

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: C.A. No.-014178-014184 / 1996
Diary number: 79027 / 1996
Advocates: Vs KAMLENDRA MISHRA

28 November 2003
Supreme Court
11 pages
KRISHI UTPADAN MANDI SAMITI Vs PILIBHIT PANTNAGAR BEEJ LTD.

Case number: C.A. No.-006301-006301 / 2001
Diary number: 17274 / 1999

28 November 2003
Supreme Court
6 pages
M.P. A.I.T. PERMIT OWNERS ASSN. Vs STATE OF MADHYA PRADESH

Bench: S. RAJENDRA BABU,G.P.MATHUR.
Case number: C.A. No.-005618-005618 / 2000
Diary number: 15154 / 2000
Advocates: Vs PRASHANT KUMAR

28 November 2003
Supreme Court
6 pages
KRISHI UTPADAN MANDI SAMITI Vs PILIBHIT PANTNAGAR BEEJ LTD.

Bench: S.B. SINHA
Case number: C.A. No.-006301-006301 / 2001
Diary number: 17274 / 1999

28 November 2003
Supreme Court
5 pages
SURENDRA PASWAN Vs STATE OF JHARKHAND

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000020-000020 / 2003
Diary number: 14109 / 2002
Advocates: Vs ANIL KUMAR JHA

28 November 2003
Supreme Court
13 pages
SECUNDERABAD CANTONMENT BOARD Vs MOHAMMED MOHIUDDIN .

Bench: BRIJESH KUMAR,ARUN KUMAR.
Case number: C.A. No.-006877-006881 / 2000
Diary number: 18930 / 2000
Advocates: Vs GUNTUR PRABHAKAR

28 November 2003
Supreme Court
11 pages
Kanpur Development Authority Vs Smt. Sheela Devi & Ors. Etc.

Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI.
Case number: Appeal (civil) of 913

27 November 2003
Supreme Court
6 pages
CHANDIGARH ADMINISTRATION Vs SURINDER KUMAR .

Bench: BRIJESH KUMAR,ARUN KUMAR
Case number: C.A. No.-004684-004684 / 2001
Diary number: 20953 / 2000
Advocates: KAMINI JAISWAL Vs DINESH KUMAR GARG

27 November 2003
Supreme Court
4 pages
HINDALCO INDS. LTD Vs U O I

Bench: K.G. BALAKRISHNAN,P.VENKATARAMA REDDI
Case number: C.A. No.-014136-014136 / 1996
Diary number: 77651 / 1996
Advocates: SUMAN JYOTI KHAITAN Vs SHEELA GOEL

27 November 2003
Supreme Court
9 pages
RAM DULAR RAI Vs STATE OF BIHAR

Bench: S.B. SINHA.
Case number: Crl.A. No.-000371-000372 / 2003
Diary number: 18633 / 2002
Advocates: S. CHANDRA SHEKHAR Vs

27 November 2003
Supreme Court
4 pages
STATE OF KARNATAKA Vs PUTTARAJA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000506-000506 / 1997
Diary number: 2443 / 1997
Advocates: Vs RAO RANJIT

25 November 2003
Supreme Court
0 pages
BHAGAT RAM Vs SURESH

Case number: C.A. No.-013711-013711 / 1996
Diary number: 79026 / 1996
Advocates: E. C. AGRAWALA Vs INDRA SAWHNEY

25 November 2003
Supreme Court
0 pages
ENGINEERING LAGHU UDYOG EMP. UNION Vs THE JUDGE LABOUR COURT & INDS.TRUBUNAL

Case number: C.A. No.-001729-001729 / 1998
Diary number: 7477 / 1997
Advocates: Vs BHARAT SANGAL

25 November 2003
Supreme Court
0 pages
COLLECTOR OF CENTRAL EXCISE, AHMEDABAD Vs ORIENT FABRICS PVT. LTD.

Case number: C.A. No.-004914-004914 / 1997
Diary number: 10145 / 1997
Advocates: B. KRISHNA PRASAD Vs RAJESH KUMAR