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20 November 2003
Supreme Court 46 pages LIVERPOOL & LONDON S.P.& I. ASSON. LTD. Vs M.V. SEA SUCCESS I
Bench: CJI,S.B. SINHA. |
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20 November 2003
Supreme Court 38 pages STATE OF PUNJAB Vs M/S DEVANS MODERN BREWARIES LTD.
Bench: B.N. AGRAWAL |
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20 November 2003
Supreme Court 15 pages STATE OF PUNJAB Vs M/S DEVANS MODERN BREWARIES LTD.
Case number: C.A. No.-003017-003017 / 1997 |
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20 November 2003
Supreme Court 9 pages PRAMOD K. PANKAJ Vs STATE OF BIHAR
Case number: C.A. No.-000062-000065 / 1999 |
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20 November 2003
Supreme Court 75 pages STATE OF PUNJAB Vs M/S DEVANS MODERN BREWARIES LTD.
Bench: V.N.Khare CJI,R.C.Lahoti,B.N.Agrawal,S.B.Sinha,AR. Lakshmanan |
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19 November 2003
Supreme Court 0 pages UNION OF INDIA Vs M/S. SOHAN LAL PUGLIA
Case number: C.A. No.-005377-005377 / 1998 |
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19 November 2003
Supreme Court 4 pages GOURA VENKATA REDDY Vs STATE OF A.P.
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
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19 November 2003
Supreme Court 22 pages ITW SIGNODE INDIA LTD. Vs COLLECTOR OF CENTRAL EXCISE
Bench: CJI,S.B. SINHA,DR. AR. LAKSHMANAN. |
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19 November 2003
Supreme Court 6 pages SHYAM SINGH Vs DARYAO SINGH(DEAD) BY LRS. .
Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI. |
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19 November 2003
Supreme Court 7 pages ASHAN DEVI Vs PHULWASI DEVI .
Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI. |
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19 November 2003
Supreme Court 10 pages HARINAGAR SUGAR MILLS LTD. Vs STATE OF BIHAR .
Bench: BRIJESH KUMAR,ARUN KUMAR. |
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18 November 2003
Supreme Court 17 pages HINDUSTAN LEVER Vs STATE OF MAHARASHTRA
Bench: R.C. LAHOTI,ASHOK BHAN. |
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18 November 2003
Supreme Court 6 pages REKHA MUKHERJEE Vs ASHISH KUMAR DAS
Case number: C.A. No.-009131-009131 / 2003 |
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18 November 2003
Supreme Court 5 pages LILA GHOSH (D) BY LR. Vs STATE OF WEST BENGAL
Bench: S. N. VARIAVA,H. K. SEMA. |
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18 November 2003
Supreme Court 9 pages M/S. SATHYANARAYANA BROTHERS (P) LTD. Vs TAMIL NADU WATER SUPPLY & DRAINAGE BOARD
Bench: BRIJESH KUMAR,ARUN KUMAR. |