Showing 20671 - 20685 of 41947 judgements
22 March 2004
Supreme Court
0 pages
STATE OF MAHARASHTRA Vs RAMCHANDRA R. MISHRA

Case number: Crl.A. No.-000746-000746 / 1998
Diary number: 9167 / 1998
Advocates: Vs ASHOK KUMAR SHARMA

22 March 2004
Supreme Court
0 pages
C.M.BEENA Vs P.N.RAMACHANDRA RAO

Case number: C.A. No.-001548-001548 / 1999
Diary number: 11757 / 1998
Advocates: Vs MALINI PODUVAL

22 March 2004
Supreme Court
0 pages
M/S.BHARAT COKING COAL LTD. Vs NEW GOVINDPUR PVT.LTD.

Case number: C.A. No.-002355-002355 / 1999
Diary number: 8039 / 1998

22 March 2004
Supreme Court
4 pages
ASHIRVAD ENTERPRISES Vs STATE OF BIHAR

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000736-000737 / 1998
Diary number: 21400 / 1997

22 March 2004
Supreme Court
5 pages
STAE REP. BY INSPECTOR OF POLICE, T.N. Vs V. JAYAPAUL

Case number: Crl.A. No.-000359-000359 / 2004
Diary number: 22254 / 2001
Advocates: P. N. RAMALINGAM Vs RAKESH K. SHARMA

19 March 2004
Supreme Court
0 pages
DELHI DEVELOPMENT AUTHORITY Vs M/S UEE ELECTRICALS ENGG. P. LTD.

Case number: C.A. No.-001725-001725 / 2004
Diary number: 20574 / 2002
Advocates: Vs SANJEEV MALHOTRA

18 March 2004
Supreme Court
50 pages
M.C.MEHTA Vs UNION OF INDIA

Bench: Y.K. SABHARWAL,H.K. SEMA.
Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

18 March 2004
Supreme Court
2 pages
RANJEET SINGH Vs RAVI PRAKASH

Bench: R.C. LAHOTI,DR. AR. LAKSHMANAN.
Case number: C.A. No.-001685-001685 / 2004
Diary number: 17890 / 2001
Advocates: Vs ABHA JAIN

18 March 2004
Supreme Court
10 pages
M.P. VIDYUT KARMACHARI SANGH Vs M.P. ELECTRICITY BOARD

Bench: CJI,S.B. SINHA,S.H. KAPADIA.
Case number: C.A. No.-002510-002510 / 2002
Diary number: 19785 / 2001

18 March 2004
Supreme Court
21 pages
DEEPAL GIRISHBHAI SONI Vs UNITED INDIA INSURANCE CO. LTD.,BORADA

Bench: CJI,S.B. SINHA,S.H. KAPADIA.
Case number: C.A. No.-003126-003126 / 2002
Diary number: 9335 / 2001
Advocates: MANIK KARANJAWALA Vs DEBASIS MISRA

18 March 2004
Supreme Court
50 pages
M.C.MEHTA Vs UNION OF INDIA

Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

18 March 2004
Supreme Court
4 pages
NARCOTICS CONTROL BUREAU Vs DILIP PRALHAD NAMADE

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000349-000349 / 2004
Diary number: 10109 / 2003
Advocates: SUSHMA SURI Vs E. C. AGRAWALA

18 March 2004
Supreme Court
5 pages
STATE OF PUNJAB Vs SAVINDERJIT KAUR

Bench: CJI,S.B. SINHA,S.H. KAPADIA.
Case number: C.A. No.-001382-001382 / 1999
Diary number: 19304 / 1998
Advocates: Vs NANITA SHARMA

18 March 2004
Supreme Court
19 pages
COMMNR. OF CENTRAL EXCISE, MUMBAI Vs M/S. ALLIED PHOTOGRAPHICS INDIA LTD.

Case number: C.A. No.-002687-002687 / 2001
Diary number: 4678 / 2001
Advocates: B. KRISHNA PRASAD Vs S. NARAIN & CO.

18 March 2004
Supreme Court
4 pages
VISHWANT KUMAR Vs MADAN LAL SHARMA

Bench: V.N. KHARE,S.B. SINHA,S.H. KAPADIA
Case number: C.A. No.-004070-004070 / 2002
Diary number: 13538 / 2001
Advocates: PRAMOD B. AGARWALA Vs