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22 March 2004
Supreme Court 0 pages STATE OF MAHARASHTRA Vs RAMCHANDRA R. MISHRA
Case number: Crl.A. No.-000746-000746 / 1998 |
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22 March 2004
Supreme Court 0 pages C.M.BEENA Vs P.N.RAMACHANDRA RAO
Case number: C.A. No.-001548-001548 / 1999 |
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22 March 2004
Supreme Court 0 pages M/S.BHARAT COKING COAL LTD. Vs NEW GOVINDPUR PVT.LTD.
Case number: C.A. No.-002355-002355 / 1999 |
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22 March 2004
Supreme Court 4 pages ASHIRVAD ENTERPRISES Vs STATE OF BIHAR
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
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22 March 2004
Supreme Court 5 pages STAE REP. BY INSPECTOR OF POLICE, T.N. Vs V. JAYAPAUL
Case number: Crl.A. No.-000359-000359 / 2004 |
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19 March 2004
Supreme Court 0 pages DELHI DEVELOPMENT AUTHORITY Vs M/S UEE ELECTRICALS ENGG. P. LTD.
Case number: C.A. No.-001725-001725 / 2004 |
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18 March 2004
Supreme Court 50 pages M.C.MEHTA Vs UNION OF INDIA
Bench: Y.K. SABHARWAL,H.K. SEMA. |
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18 March 2004
Supreme Court 2 pages RANJEET SINGH Vs RAVI PRAKASH
Bench: R.C. LAHOTI,DR. AR. LAKSHMANAN. |
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18 March 2004
Supreme Court 10 pages M.P. VIDYUT KARMACHARI SANGH Vs M.P. ELECTRICITY BOARD
Bench: CJI,S.B. SINHA,S.H. KAPADIA. |
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18 March 2004
Supreme Court 21 pages DEEPAL GIRISHBHAI SONI Vs UNITED INDIA INSURANCE CO. LTD.,BORADA
Bench: CJI,S.B. SINHA,S.H. KAPADIA. |
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18 March 2004
Supreme Court 50 pages M.C.MEHTA Vs UNION OF INDIA
Case number: W.P.(C) No.-004677-004677 / 1985 |
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18 March 2004
Supreme Court 4 pages NARCOTICS CONTROL BUREAU Vs DILIP PRALHAD NAMADE
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT |
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18 March 2004
Supreme Court 5 pages STATE OF PUNJAB Vs SAVINDERJIT KAUR
Bench: CJI,S.B. SINHA,S.H. KAPADIA. |
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18 March 2004
Supreme Court 19 pages COMMNR. OF CENTRAL EXCISE, MUMBAI Vs M/S. ALLIED PHOTOGRAPHICS INDIA LTD.
Case number: C.A. No.-002687-002687 / 2001 |
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18 March 2004
Supreme Court 4 pages VISHWANT KUMAR Vs MADAN LAL SHARMA
Bench: V.N. KHARE,S.B. SINHA,S.H. KAPADIA |