Judgements

26 March 2004
Supreme Court
9 pages

CHIEF OF MARKT.MARKT.DIV.COAL (I)LTD&ANR Vs MEWAT CHEMICALS AND TINY S.S.I. .

Bench: S. N. VARIAVA,H. K. SEMA.
Case number: C.A. No.-006310-006310 / 1998
Diary number: 11612 / 1998
Advocates: Vs ANIL K. CHOPRA

26 March 2004
Supreme Court
2 pages

VIJAYBHAI BHANABHAI PATEL Vs NAVNITBHAI NATHUBHAI PATEL .

Case number: Crl.A. No.-001080-001080 / 1997
Diary number: 79785 / 1996
Advocates: MINAKSHI VIJ Vs R. P. WADHWANI

26 March 2004
Supreme Court
2 pages

PRADEEP SINGH Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-001091-001091 / 1997
Diary number: 17109 / 1997

26 March 2004
Supreme Court
3 pages

DHANANJOY CHATTERJEE @ DHANA Vs STATE OF WEST BENGAL .

Case number: Crl.A. No.-000393-000394 / 2004
Diary number: 1975 / 2004
Advocates: Vs TARA CHANDRA SHARMA

26 March 2004
Supreme Court
11 pages

MIR MOHAMMAD KHASIM Vs UNION OF INDIA

Bench: BRIJESH KUMAR,ARUN KUMAR.
Case number: C.A. No.-000307-000307 / 1998
Diary number: 78592 / 1991
Advocates: Vs GUNTUR PRABHAKAR

25 March 2004
Supreme Court
2 pages

SIR J.P. SRIVASTAVA & SONS PVT. LTD.&ORS Vs M/S. GWALIOR SUGAR CO. LTD. .

Case number: R.P.(C) No.-001083-001084 / 2003
Diary number: 15635 / 2003
Advocates: SUDHIR KUMAR GUPTA Vs

25 March 2004
Supreme Court
4 pages

VARADA RAMA MOHAN RAO Vs STATE OF ANDHRA PRADESH

Case number: Crl.A. No.-000121-000121 / 1998
Diary number: 21816 / 1997
Advocates: A. SUBBA RAO Vs GUNTUR PRABHAKAR

25 March 2004
Supreme Court
6 pages

STATE OF M.P. Vs SANJAY RAI

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000641-000641 / 1998
Diary number: 7101 / 1998
Advocates: KAMAKSHI S. MEHLWAL Vs

25 March 2004
Supreme Court
8 pages

RAMESH SINGH @ PHOTTI Vs STATE OF A.P.

Case number: Crl.A. No.-000868-000868 / 2003
Diary number: 11406 / 2003
Advocates: ASHA GOPALAN NAIR Vs

25 March 2004
Supreme Court
8 pages

SHIPPING CORPORATION OF INDIA LTD. Vs MACHADO BROTHER .

Bench: N.SANTOSH HEGDE,B.P.SINGH.
Case number: C.A. No.-001855-001856 / 2004
Diary number: 10730 / 2003
Advocates: VISHWAJIT SINGH Vs

25 March 2004
Supreme Court
13 pages

U/ARTICLE 143(1) OF CONST. OF INDIA Vs ......

Case number: SPL.REF. No.-000001-000001 / 2001
Diary number: 60135 / 2001
Advocates: P. PARMESWARAN Vs GUNTUR PRABHAKAR

25 March 2004
Supreme Court
8 pages

M/S. SOUTHERN ISPAT LTD. Vs STATE OF KERALA .

Bench: K.G. BALAKRISHNAN,B. N. SRIKRISHNA.
Case number: C.A. No.-005343-005343 / 2002
Diary number: 63616 / 2002
Advocates: B. SUNITA RAO Vs M. T. GEORGE

25 March 2004
Supreme Court
13 pages

U/ARTICLE 143(1) OF CONST. OF INDIA Vs ......

Case number: SPL.REF. No.-000001-000001 / 2001
Diary number: 60135 / 2001
Advocates: P. PARMESWARAN Vs GUNTUR PRABHAKAR

25 March 2004
Supreme Court
13 pages

U/ARTICLE 143(1) OF CONST. OF INDIA Vs ......

Bench: S. RAJENDRA BABU , K.G. BALAKRISHNAN , P. VENKATARAMA REDDI , B.N.SRIKRISHNA , G.P. MATHUR
Case number: SPL.REF. No.-000001-000001 / 2001
Diary number: 60135 / 2001
Advocates: P. PARMESWARAN Vs GUNTUR PRABHAKAR

24 March 2004
Supreme Court
1 pages

COLLECTOR OF CENTRAL EXCISE, JAIPUR Vs M/S. HINDUSTAN ZINC LTD.

Bench: S. N. VARIAVA,H. K. SEMA
Case number: C.A. No.-002467-002467 / 1999
Diary number: 4642 / 1999
Advocates: B. KRISHNA PRASAD Vs V. BALACHANDRAN