Showing 20716 - 20730 of 41947 judgements
12 March 2004
Supreme Court
8 pages
KALYAN CHANDRA SARKAR Vs 1AJESH RANJAN @ PAPPU YADAV

Case number: Crl.A. No.-000324-000324 / 2004
Diary number: 17147 / 2003
Advocates: Vs PREM MALHOTRA

12 March 2004
Supreme Court
9 pages
R L JAIN (D) BY LRS. Vs D D A

Bench: S. RAJENDRA BABU,DR. AR LAKSHMANAN,G.P. MATHUR.
Case number: C.A. No.-005515-005515 / 1997
Diary number: 9798 / 1997
Advocates: Vs SAHARYA & CO.

11 March 2004
Supreme Court
0 pages
UCO BANK Vs SANWAR MAL

Bench: V.N. KHARE CJ,S.H. KAPADIA
Case number: C.A. No.-003192-003192 / 1999
Diary number: 17299 / 1998
Advocates: R. D. UPADHYAY Vs BHASKAR Y. KULKARNI

11 March 2004
Supreme Court
0 pages
PIEDADE FILOMENA GONSALVES Vs STATE OF GOA .

Bench: R.C. LAHOTI,DR. AR. LAKSHMANAN
Case number: C.A. No.-000960-000961 / 2002
Diary number: 6303 / 2000
Advocates: T. N. SINGH Vs A. SUBHASHINI

11 March 2004
Supreme Court
0 pages
PIEDADE FILOMENA GONSALVES Vs STATE OF GOA .

Case number: C.A. No.-000960-000961 / 2002
Diary number: 6303 / 2000
Advocates: T. N. SINGH Vs A. SUBHASHINI

11 March 2004
Supreme Court
0 pages
MADHAV M. BHOKARIKAR Vs GANESH M. BHOKARIKAR(DEAD) THROUGH LRS.

Case number: C.A. No.-001532-001533 / 1999
Diary number: 2216 / 1999
Advocates: SHIVAJI M. JADHAV Vs

11 March 2004
Supreme Court
0 pages
UCO BANK Vs SANWAR MAL

Case number: C.A. No.-003192-003192 / 1999
Diary number: 17299 / 1998
Advocates: R. D. UPADHYAY Vs BHASKAR Y. KULKARNI

11 March 2004
Supreme Court
0 pages
MADHAV M. BHOKARIKAR Vs GANESH M. BHOKARIKAR(DEAD) THROUGH LRS.

Bench: R.C. LAHOTI,DR. AR. LAKSHMANAN
Case number: C.A. No.-001532-001533 / 1999
Diary number: 2216 / 1999
Advocates: SHIVAJI M. JADHAV Vs

11 March 2004
Supreme Court
9 pages
B. SINGH Vs UNION OF INDIA .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: W.P.(C) No.-000122-000122 / 2004
Diary number: 305 / 2004

11 March 2004
Supreme Court
4 pages
CUSTOMS, NEW DELHI Vs AHMADALIEVA NODIRA

Bench: S. RAJENDRA BABU,ARIJIT PASAYAT,G.P. MATHUR
Case number: Crl.A. No.-000312-000312 / 2004
Diary number: 7354 / 2001
Advocates: B. KRISHNA PRASAD Vs

11 March 2004
Supreme Court
16 pages
THE COMMISSIONER OF POLICE Vs ACHARYA JAGADISHWARANANDA AVADHUTA

Bench: DR. AR. LAKSHMANAN
Case number: C.A. No.-006230-006230 / 1990
Diary number: 72567 / 1990
Advocates: Vs RANJAN DWIVEDI

11 March 2004
Supreme Court
9 pages
IPCA LABORATORY LTD. Vs DY. COMMNR. OF INCOME TAX, MUMBAI

Bench: S. N. VARIAVA,H. K. SEMA
Case number: C.A. No.-001697-001697 / 2003
Diary number: 14686 / 2001
Advocates: RUSTOM B. HATHIKHANAWALA Vs B. V. BALARAM DAS

11 March 2004
Supreme Court
3 pages
CUSTOMS, NEW DELHI Vs AHMADALIEVA NODIRA

Case number: Crl.A. No.-000312-000312 / 2004
Diary number: 7354 / 2001
Advocates: B. KRISHNA PRASAD Vs

11 March 2004
Supreme Court
5 pages
THE COMMISSIONER OF POLICE Vs ACHARYA JAGADISHWARANANDA AVADHUTA

Bench: S. RAJENDRA BABU,G.P. MATHUR
Case number: C.A. No.-006230-006230 / 1990
Diary number: 72567 / 1990
Advocates: Vs RANJAN DWIVEDI

11 March 2004
Supreme Court
12 pages
EXPRESS PUBLICATIONS(MADURAI) LTD. Vs UNION OF INDIA

Bench: Y.K. SABHARWAL,D.M. DHARMADHIKARI
Case number: W.P.(C) No.-000059-000059 / 2001
Diary number: 21498 / 2000
Advocates: BINA GUPTA Vs B. V. BALARAM DAS