Showing 20686 - 20700 of 41947 judgements
18 March 2004
Supreme Court
4 pages
HARI MOHAN MANDAL Vs STATE OF JHARKHAND

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000348-000348 / 2004
Diary number: 13275 / 2003
Advocates: R. P. GUPTA Vs ANIL KUMAR JHA

17 March 2004
Supreme Court
6 pages
STATE OF A.P. Vs RAJ GOPAL ASAWA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000384-000384 / 1998
Diary number: 2424 / 1998
Advocates: GUNTUR PRABHAKAR Vs D. MAHESH BABU

17 March 2004
Supreme Court
7 pages
A S KRISHNAN Vs STATE OF KERALA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000916-000916 / 1997
Diary number: 15156 / 1997
Advocates: E. M. S. ANAM Vs RAMESH BABU M. R.

17 March 2004
Supreme Court
2 pages
G.L.RAVAL Vs STATE OF GUJARAT

Case number: Crl.A. No.-000953-000953 / 1997
Diary number: 12592 / 1997
Advocates: HARESH RAICHURA Vs HEMANTIKA WAHI

17 March 2004
Supreme Court
15 pages
GHAZIABAD DEVELOPMENT AUTHORITY Vs BALBIR SINGH

Bench: S.N. VARIAVA,H. K. SEMA.
Case number: C.A. No.-007173-007173 / 2002
Diary number: 19088 / 2001
Advocates: Vs RAVINDRA KUMAR

17 March 2004
Supreme Court
7 pages
M/S. S.J.S. BUSINESS ENTERPRISES(P)LTD. Vs STATE OF BIHAR .

Case number: C.A. No.-001650-001650 / 2004
Diary number: 11325 / 2003
Advocates: NIRANJANA SINGH Vs

16 March 2004
Supreme Court
0 pages
HARDESH ORES PVT. LTD. Vs TIMBLO MINERALS PVT. LTD. .

Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI
Case number: C.A. No.-008586-008587 / 2003
Diary number: 19866 / 2003
Advocates: Vs B. SUNITA RAO

16 March 2004
Supreme Court
0 pages
BALA SEETHARAMAIAH Vs PERIKE S RAO

Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA
Case number: Crl.A. No.-001107-001107 / 1997
Diary number: 4339 / 1997
Advocates: SHIV KUMAR SURI Vs Y. RAJA GOPALA RAO

16 March 2004
Supreme Court
0 pages
HARDESH ORES PVT. LTD. Vs TIMBLO MINERALS PVT. LTD. .

Case number: C.A. No.-008586-008587 / 2003
Diary number: 19866 / 2003
Advocates: Vs B. SUNITA RAO

16 March 2004
Supreme Court
0 pages
BALA SEETHARAMAIAH Vs PERIKE S RAO

Case number: Crl.A. No.-001107-001107 / 1997
Diary number: 4339 / 1997
Advocates: SHIV KUMAR SURI Vs Y. RAJA GOPALA RAO

16 March 2004
Supreme Court
0 pages
STATE OF PUNJAB Vs BALKAR SINGH

Case number: Crl.A. No.-001144-001144 / 1997
Diary number: 5928 / 1997
Advocates: BIMAL ROY JAD Vs J. P. DHANDA

16 March 2004
Supreme Court
0 pages
STATE OF TAMIL NADU Vs S.V. BRATHEEP (MINOR) .

Case number: C.A. No.-001626-001628 / 2004
Diary number: 22944 / 2003
Advocates: Vs T. HARISH KUMAR

16 March 2004
Supreme Court
0 pages
AHMEDABAD ELECTRICITY CO. LTD. Vs GUJARAT INNS PVT.LTD.

Case number: C.A. No.-001691-001691 / 1999
Diary number: 337 / 1999
Advocates: BHARGAVA V. DESAI Vs

16 March 2004
Supreme Court
0 pages
STATE OF TAMIL NADU Vs S.V. BRATHEEP (MINOR) .

Bench: S. RAJENDRA BABU,DR. AR. LAKSHMANAN,G.P. MATHUR
Case number: C.A. No.-001626-001628 / 2004
Diary number: 22944 / 2003
Advocates: Vs T. HARISH KUMAR

16 March 2004
Supreme Court
0 pages
AHMEDABAD ELECTRICITY CO. LTD. Vs GUJARAT INNS PVT.LTD.

Bench: R.C. LAHOTI,BRIJESH KUMAR,ARUN KUMAR
Case number: C.A. No.-001691-001691 / 1999
Diary number: 337 / 1999
Advocates: BHARGAVA V. DESAI Vs