Showing 20701 - 20715 of 41947 judgements
16 March 2004
Supreme Court
7 pages
THIAGARAJAN Vs SRI VENUGOPALASWAMY B.KOIL

Bench: R. C. LAHOTI,DR. AR. LAKSHMANAN
Case number: C.A. No.-001553-001553 / 1999
Diary number: 16897 / 1998
Advocates: REVATHY RAGHAVAN Vs

16 March 2004
Supreme Court
4 pages
BHAGWAN LAL ARYA Vs COMMNR. OF POLICE, DELHI .

Bench: R. C. LAHOTI,DR. AR. LAKSHMANAN
Case number: C.A. No.-001625-001625 / 2004
Diary number: 11871 / 2002
Advocates: Vs D. S. MAHRA

16 March 2004
Supreme Court
6 pages
NARAYANAN Vs KUMARAN

Bench: R. C. LAHOTI,DR. AR. LAKSHMANAN
Case number: C.A. No.-000820-000820 / 1999
Diary number: 17458 / 1997

15 March 2004
Supreme Court
8 pages
RAM SWAROOP Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000870-000870 / 1997
Diary number: 10631 / 1997

15 March 2004
Supreme Court
3 pages
SURENDERA KUMAR VAKIL Vs CHIEF EXECUTIVE OFFICER, M.P. .

Case number: R.P.(C) No.-000662-000662 / 2001
Diary number: 5327 / 2001
Advocates: MRIDULA RAY BHARADWAJ Vs LAWYER S KNIT & CO

15 March 2004
Supreme Court
21 pages
ESHER SINGH Vs STATE OF ANDHRA PRADESH

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-001363-001363 / 2003
Diary number: 22245 / 2003
Advocates: Vs GUNTUR PRABHAKAR

15 March 2004
Supreme Court
7 pages
SABBITA SATYAVATHI Vs BANDALA SRINIVASARAO .

Case number: Crl.A. No.-001026-001026 / 1997
Diary number: 8572 / 1997
Advocates: Vs GUNTUR PRABHAKAR

15 March 2004
Supreme Court
7 pages
MEERA Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000911-000911 / 1997
Diary number: 11401 / 1997

15 March 2004
Supreme Court
7 pages
SABBITA SATYAVATHI Vs BANDALA SRINIVASARAO .

Case number: Crl.A. No.-001026-001026 / 1997
Diary number: 8572 / 1997
Advocates: Vs GUNTUR PRABHAKAR

12 March 2004
Supreme Court
0 pages
MOHAN LAL AGGARWAL Vs ATINDER MOHAN KHOSLA

Case number: C.A. No.-001571-001572 / 2004
Diary number: 2432 / 2004
Advocates: Vs S. L. ANEJA

12 March 2004
Supreme Court
0 pages
MOOL SHANKAR SINGH Vs REGIONAL MANAGER, P.N.B.

Case number: C.A. No.-001591-001591 / 2004
Diary number: 752 / 2003
Advocates: MOHAN PANDEY Vs

12 March 2004
Supreme Court
0 pages
MOHAN LAL AGGARWAL Vs ATINDER MOHAN KHOSLA

Bench: R.C. LAHOTI,DR. AR. LAKSHMANAN
Case number: C.A. No.-001571-001572 / 2004
Diary number: 2432 / 2004
Advocates: Vs S. L. ANEJA

12 March 2004
Supreme Court
0 pages
MOOL SHANKAR SINGH Vs REGIONAL MANAGER, P.N.B.

Bench: BRIJESH KUMAR,ARUN KUMAR
Case number: C.A. No.-001591-001591 / 2004
Diary number: 752 / 2003
Advocates: MOHAN PANDEY Vs

12 March 2004
Supreme Court
11 pages
DANI SINGH Vs STATE OF BIHAR

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000284-000286 / 2003
Diary number: 1872 / 2003

12 March 2004
Supreme Court
11 pages
DANI SINGH Vs STATE OF BIHAR

Case number: Crl.A. No.-000284-000286 / 2003
Diary number: 1872 / 2003