Judgements

Showing 20656 - 20670 of 41947 judgements
24 March 2004
Supreme Court
9 pages
STATE OF ORISSA THR.KUMAR R. SINGH Vs GANESH CHANDRA JEW

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000035-000035 / 1998
Diary number: 77752 / 1996
Advocates: Vs MRIDULA RAY BHARADWAJ

24 March 2004
Supreme Court
3 pages
RAM DASS Vs DAVINDER

Bench: R.C. LAHOTI,DR. AR. LAKSHMANAN.
Case number: C.A. No.-003868-003868 / 1999
Diary number: 9159 / 1998
Advocates: BALBIR SINGH GUPTA Vs RAVINDRA BANA

24 March 2004
Supreme Court
4 pages
COMMNR. OF CENT.EXCISE,JAIPUR Vs M/S.HINDUSTAN ZINC LTD.

Case number: C.A. No.-003252-003252 / 1998
Diary number: 8207 / 1998
Advocates: B. KRISHNA PRASAD Vs V. BALACHANDRAN

23 March 2004
Supreme Court
0 pages
Vs

Case number: /
Diary number: 2 / 2388
23 March 2004
Supreme Court
0 pages
GAON SABHA Vs NATHI .

Case number: C.A. No.-003105-003105 / 1997
Diary number: 82455 / 1993
Advocates: Vs MITTER & MITTER CO.

23 March 2004
Supreme Court
0 pages
Vs

Bench: S. RAJENDRA BABU,B.N. SRIKR1SHNA,G.P. MATHUR
Case number: /
Diary number: 2 / 2388
23 March 2004
Supreme Court
2 pages
MOHIT KUMAR Vs DATO MOHAN SWAMI .

Case number: T.P.(C) No.-000044-000045 / 2004
Diary number: 1882 / 2004
Advocates: Vs PRASHANT CHAUDHARY

23 March 2004
Supreme Court
4 pages
MOLY Vs STATE OF KERALA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000730-000730 / 1998
Diary number: 5021 / 1998
Advocates: C. N. SREE KUMAR Vs RAMESH BABU M. R.

23 March 2004
Supreme Court
2 pages
RENUBALA MOHARANA Vs MINA MOHANTY .

Case number: C.A. No.-001792-001792 / 2004
Diary number: 21239 / 2001
Advocates: VINOO BHAGAT Vs KRISHNA PAL SINGH

23 March 2004
Supreme Court
3 pages
JAYARAMDAS & SONS Vs MIRZA RAFATULLAH BAIG

Bench: R.C. LAHOTI,DR. AR. LAKSHMANAN.
Case number: C.A. No.-001814-001814 / 2004
Diary number: 25689 / 2003
Advocates: GUNTUR PRABHAKAR Vs G. RAMAKRISHNA PRASAD

23 March 2004
Supreme Court
4 pages
STATE OF U.P. Vs GOBARDHAN LAL

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: C.A. No.-000408-000408 / 2004
Diary number: 8591 / 2000
Advocates: Vs MUKESH K. GIRI

23 March 2004
Supreme Court
11 pages
KIRAN TANDON Vs ALLAHABAD DEV.AUTHORITY

Bench: S. RAJENDRA BABU,DR. AR LAKSHMANAN,G.P. MATHUR.
Case number: C.A. No.-006493-006494 / 1998
Diary number: 17230 / 1998
Advocates: Vs RAKESH UTTAMCHANDRA UPADHYAY

23 March 2004
Supreme Court
6 pages
UNION OF INDIA Vs GURNAM SINGH

Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA.
Case number: C.A. No.-001883-001883 / 2004
Diary number: 18357 / 2003
Advocates: SUSHMA SURI Vs RESPONDENT-IN-PERSON

23 March 2004
Supreme Court
24 pages
A.P. GAS POWER CORPN. LTD. Vs A.P. STATE REGULATORY COMMISSION

Bench: BRIJESH KUMAR,ARUN KUMAR.
Case number: C.A. No.-004660-004660 / 2001
Diary number: 10826 / 2001
Advocates: Vs RAKESH K. SHARMA

23 March 2004
Supreme Court
7 pages
P.S.PAREED KAKA Vs SHAFEE AHMED SAHEB

Bench: R. C. LAHOTI,DR. AR. LAKSHMANAN
Case number: C.A. No.-003856-003858 / 1999
Diary number: 4371 / 1999
Advocates: B. VIJAYALAKSHMI MENON Vs SHAKIL AHMED SYED