Showing 20626 - 20640 of 41947 judgements
05 April 2004
Supreme Court
4 pages
RESERVE BANK OF INDIA Vs C.L. TOORA .

Case number: C.A. No.-007803-007803 / 2002
Diary number: 6215 / 2002
Advocates: H. S. PARIHAR Vs J. M. KHANNA

05 April 2004
Supreme Court
5 pages
MAIN PAL Vs STATE OF HARYANA .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-001446-001448 / 2003
Diary number: 24594 / 2003
Advocates: Vs VINAY KUMAR GARG

02 April 2004
Supreme Court
10 pages
MADAN SINGH Vs STATE OF BIHAR

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-001285-001285 / 2003
Diary number: 18476 / 2003

02 April 2004
Supreme Court
2 pages
STATE OF PUNJAB Vs BHUPINDER SINGH

Bench: CJI.,V.N. KHARE,S.B. SINHA,S.H. KAPADIA.
Case number: C.A. No.-004432-004432 / 1999
Diary number: 6790 / 1999
Advocates: Vs DEBASIS MISRA

02 April 2004
Supreme Court
4 pages
PRODIP K. BISWAS Vs SUBRATA DAS

Bench: Y.K. SABHARWAL,S.B. SINHA.
Case number: Crl.A. No.-000603-000603 / 1998
Diary number: 8136 / 1998

02 April 2004
Supreme Court
8 pages
COMMNR.,JALANDHAR DIVN.&ORS Vs MOHAN KRISHAN ABROL

Bench: CJI.V.N. KHARE,S.H. KAPADIA.
Case number: C.A. No.-001257-001257 / 1999
Diary number: 13380 / 1998
Advocates: Vs ANU MOHLA

02 April 2004
Supreme Court
2 pages
SANJAY KUMAR PANDEY Vs GULBAHAR SHEIKH .

Bench: R.C. LAHOTI,ASHOK BHAN.
Case number: C.A. No.-002040-002040 / 2004
Diary number: 21068 / 2001
Advocates: RAKESH K. SHARMA Vs EJAZ MAQBOOL

01 April 2004
Supreme Court
0 pages
JAIPAL SINGH Vs SUMITRA MAHAJAN

Case number: C.A. No.-003749-003749 / 2003
Diary number: 7048 / 2003
Advocates: RUBY SINGH AHUJA Vs

01 April 2004
Supreme Court
3 pages
P. Varadarajulu Vs Agricultural Produce Market Committee

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Appeal (crl.) 1959-60 of 2004

31 March 2004
Supreme Court
8 pages
STATE OF KARNATAKA Vs PRAVEEN BAI THOGADIA

Case number: Crl.A. No.-000401-000401 / 2004
Diary number: 13509 / 2003
Advocates: Vs C. D. SINGH

31 March 2004
Supreme Court
10 pages
STATE OF A.P. Vs C. UMA MAHESWARA RAO

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000468-000469 / 1998
Diary number: 4535 / 1998
Advocates: B. V. BALARAM DAS Vs Y. RAJA GOPALA RAO

29 March 2004
Supreme Court
0 pages
SHAIL Vs MANOJ KUMAR AND ORS.

Case number: Special Leave Petition (crl.) 585 of 2004

29 March 2004
Supreme Court
5 pages
STATE OF M.P. Vs S.P.SALES AGENCIES

Bench: Y.K. SABHARWAL,B.N. AGRAWAL.
Case number: Crl.A. No.-000259-000260 / 1997
Diary number: 79786 / 1996
Advocates: Vs PRATIBHA JAIN

26 March 2004
Supreme Court
0 pages
L.I.C. OF INDIA Vs ANURADHA

Case number: C.A. No.-002655-002655 / 1999
Diary number: 2956 / 1999
Advocates: Vs V. RAMASUBRAMANIAN

26 March 2004
Supreme Court
3 pages
AKASH COKE INDS.PVT.LTD. Vs THE COAL CONTROLLER

Case number: C.A. No.-001063-001063 / 1999
Diary number: 12644 / 1998
Advocates: Vs ANIP SACHTHEY