|
05 May 2004
Supreme Court 30 pages U.P. CO-OP CANE UNIONS FED. Vs WEST UP SUGAR MILLS ASSOCN
Case number: C.A. No.-000460-000460 / 1997 |
|
05 May 2004
Supreme Court 11 pages U.P. CO-OP CANE UNIONS FED. Vs WEST UP SUGAR MILLS ASSOCN
Case number: C.A. No.-000460-000460 / 1997 |
|
05 May 2004
Supreme Court 56 pages U.P. CO-OP CANE UNIONS FED. Vs WEST UP SUGAR MILLS ASSOCN
Bench: RAJENDRA BABU, S (CJI),BALAKRISHNAN, K.G. (J),MATHUR, G.P. (J),REDDI, P. VENKATARAMA (J),SRIKRISHNA, B.N. (J) |
|
05 May 2004
Supreme Court 3 pages A. Ramaswamy Dikshitulu & Ors. Vs Government of Andhra Pradesh & Ors.
Case number: Writ Petition (civil) 2350 of 1997 |
|
05 May 2004
Supreme Court 6 pages U.O.I. Vs VIDYA BAAGARIA
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT |
|
05 May 2004
Supreme Court 4 pages PUBLIC UNION FOR CIVIL LIBERTIES Vs STATE OF TAMIL NADU .
Bench: CJI,G.P. MATHUR. |
|
05 May 2004
Supreme Court 10 pages MEHER RUSI DALAL Vs U.O.I.
Bench: S. N. VARIAVA,H. K. SEMA |
|
05 May 2004
Supreme Court 4 pages M/S. A. INFRASTRUCTURE LTD. Vs COMMNR. OF CENTRAL EXCISE, JAIPUR
Bench: CJI,G.P. MATHUR. |
|
30 April 2004
Supreme Court 5 pages SAHDEO Vs STATE OF U.P.
Bench: K.G. BALAKRISHNAN,B.N.SRIKRISHNA. |
|
30 April 2004
Supreme Court 7 pages ANIL SHARMA Vs STATE OF JHARKHAND
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
|
30 April 2004
Supreme Court 10 pages CAPTAIN SUBE SINGH Vs LT. GOVERNOR OF DELHI .
Bench: R. C. LAHOTI,B. N. SRIKRISHNA,G. P. MATHUR |
|
29 April 2004
Supreme Court 0 pages TEKABA AO Vs SAKUMEREN AO
Case number: C.A. No.-002196-002196 / 1999 |
|
29 April 2004
Supreme Court 9 pages STATE OF W BENGAL Vs SADAN K BORMAL
Bench: N. SANTOSH HEGDE,B.P. SINGH |
|
29 April 2004
Supreme Court 4 pages STATE OF HARYANA Vs JARNAIL SINGH .
Case number: Crl.A. No.-000918-000918 / 1998 |
|
29 April 2004
Supreme Court 3 pages NARCOTICS CONTROL BUREAU, JODHPUR Vs MURLIDHAR SONI
Case number: Crl.A. No.-001048-001048 / 1997 |