Showing 20476 - 20490 of 41947 judgements
05 May 2004
Supreme Court
30 pages
U.P. CO-OP CANE UNIONS FED. Vs WEST UP SUGAR MILLS ASSOCN

Case number: C.A. No.-000460-000460 / 1997
Diary number: 61846 / 1997
Advocates: Vs PRAVEEN KUMAR

05 May 2004
Supreme Court
11 pages
U.P. CO-OP CANE UNIONS FED. Vs WEST UP SUGAR MILLS ASSOCN

Case number: C.A. No.-000460-000460 / 1997
Diary number: 61846 / 1997
Advocates: Vs PRAVEEN KUMAR

05 May 2004
Supreme Court
56 pages
U.P. CO-OP CANE UNIONS FED. Vs WEST UP SUGAR MILLS ASSOCN

Bench: RAJENDRA BABU, S (CJI),BALAKRISHNAN, K.G. (J),MATHUR, G.P. (J),REDDI, P. VENKATARAMA (J),SRIKRISHNA, B.N. (J)
Case number: C.A. No.-000460-000460 / 1997
Diary number: 61846 / 1997
Advocates: Vs PRAVEEN KUMAR

05 May 2004
Supreme Court
3 pages
A. Ramaswamy Dikshitulu & Ors. Vs Government of Andhra Pradesh & Ors.

Case number: Writ Petition (civil) 2350 of 1997

05 May 2004
Supreme Court
6 pages
U.O.I. Vs VIDYA BAAGARIA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000086-000086 / 1999
Diary number: 19623 / 1998
Advocates: Vs M. A. CHINNASAMY

05 May 2004
Supreme Court
4 pages
PUBLIC UNION FOR CIVIL LIBERTIES Vs STATE OF TAMIL NADU .

Bench: CJI,G.P. MATHUR.
Case number: W.P.(C) No.-003922-003922 / 1985
Diary number: 63999 / 1985
Advocates: UGRA SHANKAR PRASAD Vs

05 May 2004
Supreme Court
10 pages
MEHER RUSI DALAL Vs U.O.I.

Bench: S. N. VARIAVA,H. K. SEMA
Case number: C.A. No.-005422-005423 / 1998
Diary number: 12236 / 1998
Advocates: Vs ANIL KATIYAR

05 May 2004
Supreme Court
4 pages
M/S. A. INFRASTRUCTURE LTD. Vs COMMNR. OF CENTRAL EXCISE, JAIPUR

Bench: CJI,G.P. MATHUR.
Case number: C.A. No.-005756-005759 / 2000
Diary number: 13348 / 2000
Advocates: MANIK KARANJAWALA Vs B. KRISHNA PRASAD

30 April 2004
Supreme Court
5 pages
SAHDEO Vs STATE OF U.P.

Bench: K.G. BALAKRISHNAN,B.N.SRIKRISHNA.
Case number: Crl.A. No.-000011-000013 / 2004
Diary number: 93 / 2004
Advocates: Vs PRAVEEN SWARUP

30 April 2004
Supreme Court
7 pages
ANIL SHARMA Vs STATE OF JHARKHAND

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000622-000624 / 2003
Diary number: 4103 / 2003
Advocates: Vs ASHOK MATHUR

30 April 2004
Supreme Court
10 pages
CAPTAIN SUBE SINGH Vs LT. GOVERNOR OF DELHI .

Bench: R. C. LAHOTI,B. N. SRIKRISHNA,G. P. MATHUR
Case number: C.A. No.-001725-001725 / 2001
Diary number: 20595 / 2000
Advocates: Vs A. SUBHASHINI

29 April 2004
Supreme Court
0 pages
TEKABA AO Vs SAKUMEREN AO

Case number: C.A. No.-002196-002196 / 1999
Diary number: 10528 / 1997
Advocates: SHIVAJI M. JADHAV Vs RAJIV MEHTA

29 April 2004
Supreme Court
9 pages
STATE OF W BENGAL Vs SADAN K BORMAL

Bench: N. SANTOSH HEGDE,B.P. SINGH
Case number: Crl.A. No.-000877-000877 / 1998
Diary number: 12749 / 1997
Advocates: SUSHMA SURI Vs UMA DATTA

29 April 2004
Supreme Court
4 pages
STATE OF HARYANA Vs JARNAIL SINGH .

Case number: Crl.A. No.-000918-000918 / 1998
Diary number: 11720 / 1998
Advocates: VINAY KUMAR GARG Vs YASH PAL DHINGRA

29 April 2004
Supreme Court
3 pages
NARCOTICS CONTROL BUREAU, JODHPUR Vs MURLIDHAR SONI

Case number: Crl.A. No.-001048-001048 / 1997
Diary number: 10143 / 1997
Advocates: SUSHMA SURI Vs SURYA KANT