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05 May 2004
Supreme Court 6 pages M/S. GEO MILLER & CO P. LTD Vs STATE OF M P
Bench: CJI,G.P. MATHUR. |
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05 May 2004
Supreme Court 6 pages M/S.MULLER & PHIPPS (I) LTD Vs COLLECTOR OF CENTRAL EXCISE BOMBAY
Bench: CJI,G.P. MATHUR. |
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05 May 2004
Supreme Court 4 pages M/S.HBL AIRCRAFT BATTERIES LTD. Vs COMMNR. OF CENTRAL EXCISE,HYD.
Bench: CJI,G.P.MATHUR. |
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05 May 2004
Supreme Court 4 pages M/S.MENTHA & ALLIED PRODUCTS LTD. Vs COLLECTOR OF CENTRAL EXCISE,MEERUT
Case number: C.A. No.-000922-000922 / 1998 |
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05 May 2004
Supreme Court 1 pages MEHER RUSI DALAL Vs T.K. BANERJEE
Case number: CONMT.PET.(C) No.-000162-000162 / 1998 |
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05 May 2004
Supreme Court 5 pages BRAHMOSMJ EDUCATION SOCIETY Vs STATE OF WEST BENGAL .
Bench: CJI,G.P. MATHUR. |
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05 May 2004
Supreme Court 5 pages COMMNR.OF CENTRAL EXCISE,AHMEDABAD Vs M/S.SUSMA TEXTILE PVT.LTD.
Case number: C.A. No.-001081-001081 / 1998 |
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05 May 2004
Supreme Court 3 pages M/S. TECUMSEH PRODUCTS (I) LTD. Vs COMMISSIONER OF CENT.EXCISE,HYDERABAD
Bench: CJI,G.P. MATHUR. |
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05 May 2004
Supreme Court 3 pages STATE REP BY INSPECTOR OF POLICE Vs N.M.T. JOY IMMACULATE
Bench: DR. AR. LAKSHMANAN. |
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05 May 2004
Supreme Court 11 pages U.P. CO-OP CANE UNIONS FED. Vs WEST UP SUGAR MILLS ASSOCN
Bench: P. VENKATARAMA REDDI. |
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05 May 2004
Supreme Court 8 pages P.M. BHARGAVA Vs UNIVERSITY GRANTS COMMISSION
Bench: CJI,G.P. MATHUR. |
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05 May 2004
Supreme Court 14 pages STATE OF PUNJAB Vs M/S.NESTLE INDIA LTD.&ANR
Bench: RUMA PAL,P.VENKATARAMA REDDI. |
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05 May 2004
Supreme Court 9 pages POHLA SINGH @ POHLA RAM(D) BY LRS. Vs STATE OF PUNJAB .
Case number: C.A. No.-006741-006741 / 1999 |
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05 May 2004
Supreme Court 5 pages ASSOCIATED CEMENT CO. LTD. Vs STATE OF M.P.
Case number: C.A. No.-007188-007188 / 1997 |
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05 May 2004
Supreme Court 2 pages STATE OF PUNJAB Vs GURANDITTA MAL SHAUTI PARKASH
Case number: C.A. No.-014790-014803 / 1996 |