Showing 20506 - 20520 of 41947 judgements
27 April 2004
Supreme Court
14 pages
MODERN SCHOOL Vs U.O.I.

Case number: C.A. No.-002699-002699 / 2001
Diary number: 17951 / 1998
Advocates: MANIK KARANJAWALA Vs RAJENDER PD. SAXENA

27 April 2004
Supreme Court
6 pages
STATE OF MAHARASHTRA Vs ASHA ARUN GAWALI

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000284-000284 / 1998
Diary number: 11593 / 1997
Advocates: Vs VISHWAJIT SINGH

27 April 2004
Supreme Court
6 pages
VINOD KUMAR Vs THE COMMNR. .

Bench: K.G. BALAKRISHNAN,P. V. REDDI.
Case number: C.A. No.-000422-000423 / 1997
Diary number: 79789 / 1996
Advocates: Vs KAMLENDRA MISHRA

27 April 2004
Supreme Court
4 pages
VIJAY SHEKHAR Vs UNION OF INDIA .

Case number: W.P.(C) No.-000046-000046 / 2004
Diary number: 2158 / 2004
Advocates: ABHINAV MUKERJI Vs

27 April 2004
Supreme Court
11 pages
MODERN SCHOOL Vs U.O.I.

Case number: C.A. No.-002699-002699 / 2001
Diary number: 17951 / 1998
Advocates: MANIK KARANJAWALA Vs RAJENDER PD. SAXENA

26 April 2004
Supreme Court
4 pages
COMMNR. OF CENTRAL EXCISE, SURAT Vs M/S. SURAT TEXTILES MILLS LTD..

Case number: C.A. No.-002357-002361 / 2002
Diary number: 13449 / 2001
Advocates: Vs PAREKH & CO.

26 April 2004
Supreme Court
5 pages
STATE THROUGH S.P., NEW DELHI Vs RATAN LAL ARORA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000532-000532 / 2004
Diary number: 18841 / 2003
Advocates: P. PARMESWARAN Vs AJAY SHARMA

26 April 2004
Supreme Court
2 pages
Arun Aggarwal Vs Reetam Aggarwal

Case number: Transfer Case (crl.) 311 of 2003

23 April 2004
Supreme Court
5 pages
NEW MOGA TRANSPORT COMPANY Vs UNITED INDIA INSURANCE COMPANY LTD.

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: C.A. No.-002645-002645 / 2004
Diary number: 12085 / 2003
Advocates: SHIV SAGAR TIWARI Vs

23 April 2004
Supreme Court
7 pages
RAMJI PURSHOTTAM (DEAD) BY LRS. Vs LAXMANBHAI D.KURLAWALA (DEAD)BY LRS.&ANR

Case number: C.A. No.-005658-005659 / 1998
Diary number: 9348 / 1998
Advocates: KAMINI JAISWAL Vs GOPAL BALWANT SATHE

22 April 2004
Supreme Court
0 pages
STATE OF H.P. Vs RAJKUMAR BRIJENDER SINGH

Case number: C.A. No.-000130-000130 / 1999
Diary number: 388 / 1998
Advocates: Vs B. S. BANTHIA

22 April 2004
Supreme Court
4 pages
PARVINDER SINGH Vs RENU GAUTAM .

Bench: R.C. LAHOTI,BRIJESH KUMAR,ARUN KUMAR.
Case number: C.A. No.-001680-001681 / 1999
Diary number: 10012 / 1998
Advocates: MANIK KARANJAWALA Vs E. C. AGRAWALA

21 April 2004
Supreme Court
0 pages
SHAHBAZ AHMED Vs GHULAM HAFIZ

Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA
Case number: Crl.A. No.-000650-000650 / 1998
Diary number: 8793 / 1997
Advocates: RAJESH PRASAD SINGH Vs GUNTUR PRABHAKAR

21 April 2004
Supreme Court
0 pages
GHAZIABAD DEVELOPMENT AUTHORITY Vs RANJEET SINGH

Bench: R.C. LAHOTI,ASHOK BHAN
Case number: C.A. No.-007256-007256 / 2003
Diary number: 1531 / 2002
Advocates: (MRS. ) VIPIN GUPTA Vs RESPONDENT-IN-PERSON

21 April 2004
Supreme Court
0 pages
T.T. HANEEFA Vs STATE OF KERALA

Case number: Crl.A. No.-001336-001336 / 2002
Diary number: 9772 / 2002
Advocates: Vs RAMESH BABU M. R.