Judgements

29 April 2004
Supreme Court
7 pages

CHANDA Vs STATE OF U.P.

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000241-000241 / 1998
Diary number: 2259 / 1998
Advocates: SANGEETA KUMAR Vs JATINDER KUMAR BHATIA

29 April 2004
Supreme Court
3 pages

DAULAT TRIMBAK SHEWALE Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000663-000663 / 1998
Diary number: 19858 / 1997
Advocates: KAILASH CHAND Vs RAVINDRA KESHAVRAO ADSURE

29 April 2004
Supreme Court
4 pages

RAJ KUMAR JAIN Vs KUNDAN JAIN

Case number: Crl.A. No.-000554-000554 / 2004
Diary number: 24408 / 2003
Advocates: Vs BINA GUPTA

28 April 2004
Supreme Court
25 pages

UNION OF INDIA Vs KRISHAN LAL ARNEJA .

Bench: SHIVARAJ V. PATIL,D.M.DHARMDHIKARI.
Case number: C.A. No.-002735-002735 / 2004
Diary number: 24300 / 2002
Advocates: D. N. GOBURDHAN Vs NANITA SHARMA

28 April 2004
Supreme Court
3 pages

STATE OF U.P. Vs VEER SINGH .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000727-000729 / 1998
Diary number: 7169 / 1998
Advocates: KAMLENDRA MISHRA Vs M. K. GARG

28 April 2004
Supreme Court
7 pages

M/S. KUSUM INGOTS & ALLOYS LTD. Vs UNION OF INDIA

Bench: CJI,S.B. SINHA,S.H. KAPADIA.
Case number: C.A. No.-009159-009159 / 2003
Diary number: 17321 / 2003
Advocates: SUNIL KUMAR JAIN Vs SUSHMA SURI

28 April 2004
Supreme Court
3 pages

NEW INDIA ASSURANCE CO.LTD. Vs KIRAN SINGH

Bench: S.N. VARIAVA,H.K. SEMA.
Case number: C.A. No.-005463-005463 / 1998
Diary number: 14257 / 1998
Advocates: PRANAB KUMAR MULLICK Vs SHRISH KUMAR MISRA

28 April 2004
Supreme Court
3 pages

DEEPAK K. PRAHLADKA Vs C.J.,P.S.MISHRA(NOWRESIGNED)H.C.CAL.&ANR

Bench: Y.K. SABHARWAL,ARUN KUMAR.
Case number: Crl.A. No.-000845-000845 / 1998
Diary number: 12074 / 1998
Advocates: APPELLANT-IN-PERSON Vs

28 April 2004
Supreme Court
4 pages

MUN. CORPN., LUDHIANA Vs BALINDER BACHAN SINGH (D) BY LRS. .

Bench: R.C. LAHOTI,ASHOK BHAN.
Case number: C.A. No.-015340-015340 / 1996
Diary number: 77770 / 1996
Advocates: Vs M. C. DHINGRA

27 April 2004
Supreme Court
21 pages

LALIT MOHAN PANDEY Vs POORAN SINGH .

Bench: CJI,S.B. SINHA,S.H. KAPADIA.
Case number: C.A. No.-002717-002717 / 2004
Diary number: 20995 / 2003
Advocates: P. N. GUPTA Vs

27 April 2004
Supreme Court
7 pages

J.C. SEHGAL Vs DEVI DASS .

Bench: S. RAJENDRA BABU,DR. AR. LAKSHMANAN,G.P. MATHUR.
Case number: C.A. No.-002713-002714 / 2004
Diary number: 21174 / 2002
Advocates: (MRS. ) VIPIN GUPTA Vs AMIT DHINGRA

27 April 2004
Supreme Court
13 pages

MODERN SCHOOL Vs U.O.I.

Bench: S.B. SINHA.
Case number: C.A. No.-002699-002699 / 2001
Diary number: 17951 / 1998
Advocates: MANIK KARANJAWALA Vs RAJENDER PD. SAXENA

27 April 2004
Supreme Court
15 pages

BAR COUNCIL OF INDIA Vs HIGH COURT OF KERALA

Bench: CJI,BRIJESH KUMAR,S.B. SINHA.
Case number: W.P.(C) No.-000052-000052 / 2002
Diary number: 21283 / 2001
Advocates: Vs B. SUNITA RAO

27 April 2004
Supreme Court
4 pages

UNION OF INDIA Vs MANU DEV ARYA

Bench: CJI,S.B. SINHA,S.H. KAPADIA.
Case number: C.A. No.-006519-006519 / 1999
Diary number: 1679 / 1999
Advocates: D. S. MAHRA Vs RESPONDENT-IN-PERSON

27 April 2004
Supreme Court
9 pages

D.D. SHARMA Vs UNION OF INDIA

Bench: CJI,S.B. SINHA,S.H. KAPADIA.
Case number: C.A. No.-006678-006678 / 1999
Diary number: 20806 / 1998
Advocates: PRAVEEN JAIN Vs ANIL KATIYAR