Showing 20431 - 20445 of 41947 judgements
07 May 2004
Supreme Court
14 pages
COMMNR., COMMERCIAL TAXES RANCHI Vs M/S SWARN REKHA COKES & COALS P.LTD.&ORS

Bench: N.SANTOSH HEGDE,B.P. SINGH.
Case number: C.A. No.-007798-007798 / 2002
Diary number: 17891 / 2002
Advocates: Vs UGRA SHANKAR PRASAD

06 May 2004
Supreme Court
0 pages
GOUNI SATYA REDDY Vs GOVT. OF ANDHRA PRADESH .

Case number: C.A. No.-001768-001768 / 1997
Diary number: 17896 / 1996
Advocates: Vs G. RAMAKRISHNA PRASAD

06 May 2004
Supreme Court
0 pages
B.P.L. LTD. Vs R. SUDHAKAR .

Case number: C.A. No.-002999-003011 / 2004
Diary number: 22664 / 2002
Advocates: K J JOHN AND CO Vs ANITHA SHENOY

06 May 2004
Supreme Court
0 pages
M/S. SATYAM INFOWAY LTD. Vs M/S. SIFFYNET SOLUTIONS PVT. LTD.

Case number: C.A. No.-003028-003028 / 2004
Diary number: 25540 / 2003
Advocates: K. V. MOHAN Vs A. S. BHASME

06 May 2004
Supreme Court
0 pages
H.N. SHANKARA SHASTRY Vs THE ASSTT.DIR.OF AGRICULTURE,KARNATAKA

Case number: C.A. No.-002253-002253 / 1999
Diary number: 14803 / 1998

06 May 2004
Supreme Court
0 pages
H.N. SHANKARA SHASTRY Vs THE ASSTT.DIR.OF AGRICULTURE,KARNATAKA

Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI
Case number: C.A. No.-002253-002253 / 1999
Diary number: 14803 / 1998

06 May 2004
Supreme Court
5 pages
N SOMASHEKAR(DEAD) BY LRS Vs STATE OF KARNATAKA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-001262-001262 / 1997
Diary number: 20844 / 1997

06 May 2004
Supreme Court
5 pages
STATE OF ORISSA Vs RAJENDRA TRIPATHY

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000181-000182 / 1999
Diary number: 14125 / 1997
Advocates: Vs SARLA CHANDRA

06 May 2004
Supreme Court
8 pages
TATA MOTORS LTD. Vs STATE OF MAHARASHTRA

Bench: CJI,P. VENKATARAMA REDDI.
Case number: C.A. No.-001153-001153 / 1998
Diary number: 939 / 1998
Advocates: Vs MUKESH K. GIRI

06 May 2004
Supreme Court
6 pages
VILAS PANDURANG PATIL Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000367-000367 / 1999
Diary number: 20226 / 1998
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

06 May 2004
Supreme Court
5 pages
STATE OF MIZORAM Vs MIZORAM ENGG SERVICE ASSOCN

Bench: BRIJESH KUMAR,ARUN KUMAR.
Case number: C.A. No.-000793-000793 / 1998
Diary number: 8525 / 1997
Advocates: Vs V. D. KHANNA

06 May 2004
Supreme Court
4 pages
STATE OF RAJASTHAN Vs BHANWAR SINGH .

Bench: Y.K.SABHARWAL,B.N.AGRAWAL.
Case number: Crl.A. No.-000508-000508 / 1997
Diary number: 20253 / 1994
Advocates: Vs SUSHIL KUMAR JAIN

06 May 2004
Supreme Court
3 pages
PRABHAKAR ADSULE Vs STATE OF M.P.

Case number: C.A. No.-006145-006145 / 2002
Diary number: 15690 / 2001
Advocates: Vs B. S. BANTHIA

06 May 2004
Supreme Court
10 pages
STATE OF A.P. Vs B. NOORULLA KHAN

Bench: R.C. LAHOTI,ASHOK BHAN.,,,#
Case number: C.A. No.-001385-001406 / 1998
Diary number: 79889 / 1996
Advocates: Vs GUNTUR PRABHAKAR

06 May 2004
Supreme Court
5 pages
VILAS PANDURANG PATIL Vs STATE OF MAHARASHTRA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000367-000367 / 1999
Diary number: 20226 / 1998
Advocates: Vs RAVINDRA KESHAVRAO ADSURE