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07 May 2004
Supreme Court 14 pages COMMNR., COMMERCIAL TAXES RANCHI Vs M/S SWARN REKHA COKES & COALS P.LTD.&ORS
Bench: N.SANTOSH HEGDE,B.P. SINGH. |
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06 May 2004
Supreme Court 0 pages GOUNI SATYA REDDY Vs GOVT. OF ANDHRA PRADESH .
Case number: C.A. No.-001768-001768 / 1997 |
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06 May 2004
Supreme Court 0 pages B.P.L. LTD. Vs R. SUDHAKAR .
Case number: C.A. No.-002999-003011 / 2004 |
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06 May 2004
Supreme Court 0 pages M/S. SATYAM INFOWAY LTD. Vs M/S. SIFFYNET SOLUTIONS PVT. LTD.
Case number: C.A. No.-003028-003028 / 2004 |
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06 May 2004
Supreme Court 0 pages H.N. SHANKARA SHASTRY Vs THE ASSTT.DIR.OF AGRICULTURE,KARNATAKA
Case number: C.A. No.-002253-002253 / 1999 |
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06 May 2004
Supreme Court 0 pages H.N. SHANKARA SHASTRY Vs THE ASSTT.DIR.OF AGRICULTURE,KARNATAKA
Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI |
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06 May 2004
Supreme Court 5 pages N SOMASHEKAR(DEAD) BY LRS Vs STATE OF KARNATAKA
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
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06 May 2004
Supreme Court 5 pages STATE OF ORISSA Vs RAJENDRA TRIPATHY
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
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06 May 2004
Supreme Court 8 pages TATA MOTORS LTD. Vs STATE OF MAHARASHTRA
Bench: CJI,P. VENKATARAMA REDDI. |
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06 May 2004
Supreme Court 6 pages VILAS PANDURANG PATIL Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-000367-000367 / 1999 |
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06 May 2004
Supreme Court 5 pages STATE OF MIZORAM Vs MIZORAM ENGG SERVICE ASSOCN
Bench: BRIJESH KUMAR,ARUN KUMAR. |
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06 May 2004
Supreme Court 4 pages STATE OF RAJASTHAN Vs BHANWAR SINGH .
Bench: Y.K.SABHARWAL,B.N.AGRAWAL. |
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06 May 2004
Supreme Court 3 pages PRABHAKAR ADSULE Vs STATE OF M.P.
Case number: C.A. No.-006145-006145 / 2002 |
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06 May 2004
Supreme Court 10 pages STATE OF A.P. Vs B. NOORULLA KHAN
Bench: R.C. LAHOTI,ASHOK BHAN.,,,# |
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06 May 2004
Supreme Court 5 pages VILAS PANDURANG PATIL Vs STATE OF MAHARASHTRA
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |