Showing 20521 - 20535 of 41947 judgements
21 April 2004
Supreme Court
0 pages
SHAHBAZ AHMED Vs GHULAM HAFIZ

Case number: Crl.A. No.-000650-000650 / 1998
Diary number: 8793 / 1997
Advocates: RAJESH PRASAD SINGH Vs GUNTUR PRABHAKAR

21 April 2004
Supreme Court
0 pages
GHAZIABAD DEVELOPMENT AUTHORITY Vs RANJEET SINGH

Case number: C.A. No.-007256-007256 / 2003
Diary number: 1531 / 2002
Advocates: (MRS. ) VIPIN GUPTA Vs RESPONDENT-IN-PERSON

21 April 2004
Supreme Court
0 pages
S. JEEVANANTHAM Vs STATE THROUGH INSPECTOR OF POLICE, TN

Case number: Appeal (crl.) 28-29 of 2002

21 April 2004
Supreme Court
3 pages
NEW FRIENDS COOP.HOUSE BLD.SOCIETY LTD. Vs RAJESH CHAWLA .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: C.A. No.-000538-000538 / 2004
Diary number: 16833 / 2003

21 April 2004
Supreme Court
4 pages
STATE OF CHHATTISGARH Vs DERHA

Case number: Crl.A. No.-000667-000667 / 1998
Diary number: 9566 / 1997
Advocates: RAJESH SRIVASTAVA Vs K. SHARDA DEVI

21 April 2004
Supreme Court
2 pages
NARINDER PAL KAUR CHAWLA Vs MANJEET SINGH CHAWLA

Case number: C.A. No.-002606-002606 / 2004
Diary number: 19781 / 2003
Advocates: PETITIONER-IN-PERSON Vs PRASHANT KUMAR

21 April 2004
Supreme Court
3 pages
STATE OF U.P. Vs NETRA PAL SINGH

Bench: CJI,S.B. SINHA,S.H. KAPADIA.
Case number: C.A. No.-002626-002635 / 1999
Diary number: 3976 / 1999
Advocates: RAVI PRAKASH MEHROTRA Vs ASHOK KUMAR SHARMA

21 April 2004
Supreme Court
30 pages
STATE OF U.P. Vs JOHRI MAL

Bench: CJI,BRIJESH KUMAR,S.B. SINHA.
Case number: C.A. No.-000963-000964 / 2000
Diary number: 2562 / 1999
Advocates: ASHOK K. SRIVASTAVA Vs

21 April 2004
Supreme Court
2 pages
H. CHANDRA SHEKAR Vs

Case number: C.A. No.-002561-002561 / 2003
Diary number: 11764 / 2001
Advocates: A. S. BHASME Vs

21 April 2004
Supreme Court
4 pages
PUNJAB & SIND BANK Vs S. RANVEER SINGH BAWA

Bench: CJI V.N. KHARE,S.B. SINHA,S.H. KAPADIA.
Case number: C.A. No.-004097-004097 / 2002
Diary number: 21802 / 2001
Advocates: RAJIV NANDA Vs HARDEEP SINGH ANAND

21 April 2004
Supreme Court
3 pages
KANTI LAL Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-001074-001074 / 1997
Diary number: 8669 / 1992
Advocates: SURYA KANT Vs

21 April 2004
Supreme Court
11 pages
VAREED JACOB Vs SOSAMMA GEEVARGHESE .

Bench: S.B. SINHA.
Case number: C.A. No.-002634-002634 / 2004
Diary number: 17870 / 2001
Advocates: E. M. S. ANAM Vs M. T. GEORGE

21 April 2004
Supreme Court
2 pages
YAKUB MIAN Vs STATE OF BIHAR

Case number: Crl.A. No.-000923-000923 / 1998
Diary number: 9585 / 1998
Advocates: EJAZ MAQBOOL Vs

20 April 2004
Supreme Court
0 pages
BASHEER @ N.P. BASHEER Vs STATE OF KERALA

Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA
Case number: Crl.A. No.-001334-001334 / 2002
Diary number: 21442 / 2001
Advocates: Vs K. R. SASIPRABHU

20 April 2004
Supreme Court
0 pages
STATE OF RAJASTHAN Vs SOHAN LAL .

Case number: Crl.A. No.-000895-000895 / 2002
Diary number: 891 / 2002
Advocates: Vs SUSHIL KUMAR JAIN