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05 May 2004
Supreme Court 2 pages COMMNR OF CUSTOMS & CENT EXCISE Vs M/S.CHARMINAR NONWOVENS LTD
Case number: C.A. No.-006559-006560 / 1997 |
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05 May 2004
Supreme Court 7 pages USHA MEHTA Vs
Bench: CJI. DR. AR. LAKSHMANAN,G.P. MATHUR. |
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05 May 2004
Supreme Court 6 pages SHAKUNTALA BAI Vs NARAYAN DAS
Case number: C.A. No.-004496-004497 / 1998 |
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05 May 2004
Supreme Court 9 pages POHLA SINGH @ POHLA RAM(D) BY LRS. Vs STATE OF PUNJAB .
Case number: C.A. No.-006741-006741 / 1999 |
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05 May 2004
Supreme Court 14 pages NATIONAL MINERAL DEV.CORPN.LTD. Vs STATE OF M.P.
Case number: C.A. No.-007880-007883 / 2001 |
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05 May 2004
Supreme Court 30 pages U.P. CO-OP CANE UNIONS FED. Vs WEST UP SUGAR MILLS ASSOCN
Case number: C.A. No.-000460-000460 / 1997 |
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05 May 2004
Supreme Court 8 pages STATE REP BY INSPECTOR OF POLICE Vs N.M.T. JOY IMMACULATE
Case number: Crl.A. No.-000575-000576 / 2004 |
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05 May 2004
Supreme Court 5 pages DEEPAK NITRITE LTD Vs STATE OF GUJARAT
Bench: CJI,G.P. MATHUR. |
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05 May 2004
Supreme Court 4 pages UGAM CHAND BHANDARI Vs COMMR. OF C.E., MADRAS
Bench: CJI,G.P. MATHUR. |
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05 May 2004
Supreme Court 2 pages M/S.ELPHINSTONE METAL ROLLING MILLS Vs COLLECTOR OF CENT EXCISE BOMBAY
Bench: CJI,G.P. MATHUR |
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05 May 2004
Supreme Court 3 pages PUNE MUNICIPAL CORPORATION Vs PROMOTERS & BUILDERS ASSON.
Bench: CJI,G.P. MATHUR. |
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05 May 2004
Supreme Court 1 pages M/S. TATA IRON & STEEL CO. LTD. Vs COMMNR. OF CENTRAL EXCISE, PATNA
Bench: CJI,G.P. MATHUR. |
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05 May 2004
Supreme Court 4 pages M/S.SONY INDIA LTD. Vs COMMNR. OF CENTRAL EXCISE, DELHI
Bench: CJI,G.P. MATHUR. |
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05 May 2004
Supreme Court 2 pages MODERN TERRY TOWELS LTD. Vs SOLANKI MULJIBHAI REVABHAI .
Bench: CJI,G.P. MATHUR. |
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05 May 2004
Supreme Court 24 pages U.P. CO-OP CANE UNIONS FED. Vs WEST UP SUGAR MILLS ASSOCN
Case number: C.A. No.-000460-000460 / 1997 |