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30 September 2004
Supreme Court 0 pages T.P. MOIDEEN KOYA Vs GOVERNMENT OF KERALA AND ORS.
Case number: Writ Petition (crl.) 69 of 2004 |
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29 September 2004
Supreme Court 0 pages SHIVAPPA BUDDAPPA KOLKAR @ BUDDAPPAGOL Vs STATE OF KARNATAKA .
Case number: Crl.A. No.-000672-000672 / 2002 |
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29 September 2004
Supreme Court 0 pages ANURAG PATEL Vs U.P.PUBLIC SERVICE COMMN.&ORS
Case number: C.A. No.-004794-004794 / 1998 |
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29 September 2004
Supreme Court 7 pages ASSOCIATED CEMENT COS. LTD. Vs STATE OF BIHAR .
Bench: ARIJIT PASAYAT,C.K. THAKKER |
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29 September 2004
Supreme Court 7 pages ARUN GARG Vs STATE OF PUNJAB
Bench: K.G. BALAKRISHNAN,DR. AR. LAKSHMANAN |
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29 September 2004
Supreme Court 5 pages STATE OF RAJASTHAN Vs TEG BAHADUR
Bench: K.G. BALAKRISHNAN,DR. AR. LAKSHMANAN |
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28 September 2004
Supreme Court 0 pages GANGADHAR JANARDAN MHATRE Vs STATE OF MAHARASHTRA .
Case number: Crl.A. No.-000639-000639 / 1999 |
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28 September 2004
Supreme Court 8 pages HARDEEP SINGH SOHAL Vs STATE OF PUNJAB THR.CBI.
Bench: K.G. BALAKRISHNAN,DR. A.R. LAKSHMANAN |
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28 September 2004
Supreme Court 8 pages CHAIN SINGH Vs MATA VAISHNO DEVI SHRINE BOARD
Bench: SHIVARAJ V. PATIL,B.N. SRIKRISHNA |
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28 September 2004
Supreme Court 3 pages TEJ NARAIN Vs SHANTI SWAROOP BOHRE
Case number: C.A. No.-000427-000427 / 1999 |
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28 September 2004
Supreme Court 16 pages STATE OF RAJASTHAN Vs J.K. UDAIPUR UDYOG LTD.
Bench: RUMA PAL,ARUN KUMAR |
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28 September 2004
Supreme Court 1 pages STATE OF RAJASTHAN Vs BHANWAR LAL
Case number: Crl.A. No.-000375-000375 / 2003 |
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27 September 2004
Supreme Court 6 pages STATE OF H.P. Vs PAWAN KUMAR
Case number: Crl.A. No.-000222-000222 / 1997 |
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27 September 2004
Supreme Court 1 pages STATE OF H.P. Vs PAWAN KUMAR
Case number: Crl.A. No.-000222-000222 / 1997 |
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27 September 2004
Supreme Court 4 pages M.P. ELECTRICITY BOARD Vs HARIRAM
Case number: C.A. No.-002240-002240 / 2001 |