Showing 20116 - 20130 of 41947 judgements
30 September 2004
Supreme Court
0 pages
T.P. MOIDEEN KOYA Vs GOVERNMENT OF KERALA AND ORS.

Case number: Writ Petition (crl.) 69 of 2004

29 September 2004
Supreme Court
0 pages
SHIVAPPA BUDDAPPA KOLKAR @ BUDDAPPAGOL Vs STATE OF KARNATAKA .

Case number: Crl.A. No.-000672-000672 / 2002
Diary number: 8849 / 2002

29 September 2004
Supreme Court
0 pages
ANURAG PATEL Vs U.P.PUBLIC SERVICE COMMN.&ORS

Case number: C.A. No.-004794-004794 / 1998
Diary number: 7577 / 1998
Advocates: T. N. SINGH Vs

29 September 2004
Supreme Court
7 pages
ASSOCIATED CEMENT COS. LTD. Vs STATE OF BIHAR .

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-001488-001488 / 2004
Diary number: 12573 / 2003
Advocates: GAGRAT AND CO Vs

29 September 2004
Supreme Court
7 pages
ARUN GARG Vs STATE OF PUNJAB

Bench: K.G. BALAKRISHNAN,DR. AR. LAKSHMANAN
Case number: Crl.A. No.-000289-000290 / 2004
Diary number: 15671 / 2003
Advocates: DEBASIS MISRA Vs ARUN K. SINHA

29 September 2004
Supreme Court
5 pages
STATE OF RAJASTHAN Vs TEG BAHADUR

Bench: K.G. BALAKRISHNAN,DR. AR. LAKSHMANAN
Case number: Crl.A. No.-000639-000639 / 1998
Diary number: 2390 / 1998
Advocates: Vs SUSHIL KUMAR JAIN

28 September 2004
Supreme Court
0 pages
GANGADHAR JANARDAN MHATRE Vs STATE OF MAHARASHTRA .

Case number: Crl.A. No.-000639-000639 / 1999
Diary number: 11424 / 1998
Advocates: 0 Vs VISHWAJIT SINGH

28 September 2004
Supreme Court
8 pages
HARDEEP SINGH SOHAL Vs STATE OF PUNJAB THR.CBI.

Bench: K.G. BALAKRISHNAN,DR. A.R. LAKSHMANAN
Case number: Crl.A. No.-000531-000531 / 2004
Diary number: 9003 / 2004
Advocates: SANJAY JAIN Vs P. PARMESWARAN

28 September 2004
Supreme Court
8 pages
CHAIN SINGH Vs MATA VAISHNO DEVI SHRINE BOARD

Bench: SHIVARAJ V. PATIL,B.N. SRIKRISHNA
Case number: C.A. No.-004596-004596 / 1999
Diary number: 3445 / 1999
Advocates: P. D. SHARMA Vs

28 September 2004
Supreme Court
3 pages
TEJ NARAIN Vs SHANTI SWAROOP BOHRE

Case number: C.A. No.-000427-000427 / 1999
Diary number: 8219 / 1998
Advocates: SHIV SAGAR TIWARI Vs RAJESH

28 September 2004
Supreme Court
16 pages
STATE OF RAJASTHAN Vs J.K. UDAIPUR UDYOG LTD.

Bench: RUMA PAL,ARUN KUMAR
Case number: C.A. No.-008193-008193 / 2003
Diary number: 7440 / 2002
Advocates: Vs GAGRAT AND CO

28 September 2004
Supreme Court
1 pages
STATE OF RAJASTHAN Vs BHANWAR LAL

Case number: Crl.A. No.-000375-000375 / 2003
Diary number: 10343 / 2002

27 September 2004
Supreme Court
6 pages
STATE OF H.P. Vs PAWAN KUMAR

Case number: Crl.A. No.-000222-000222 / 1997
Diary number: 239 / 1997
Advocates: Vs NANITA SHARMA

27 September 2004
Supreme Court
1 pages
STATE OF H.P. Vs PAWAN KUMAR

Case number: Crl.A. No.-000222-000222 / 1997
Diary number: 239 / 1997
Advocates: Vs NANITA SHARMA

27 September 2004
Supreme Court
4 pages
M.P. ELECTRICITY BOARD Vs HARIRAM

Case number: C.A. No.-002240-002240 / 2001
Diary number: 14939 / 2000
Advocates: T. G. NARAYANAN NAIR Vs