Showing 20071 - 20085 of 41947 judgements
13 October 2004
Supreme Court
9 pages
KEDAR NATH AGRAWAL (DEAD) & ANR Vs DHANRAJI DEVI (DEAD) BY LRs. & ANR

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Appeal (civil) 41 of 2003

12 October 2004
Supreme Court
0 pages
RANDHIR SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000641-000641 / 1999
Diary number: 19681 / 1998
Advocates: Vs BIMAL ROY JAD

12 October 2004
Supreme Court
11 pages
SAVITA GARG Vs DIRECTOR, NATIONAL HEART INSTITUTE

Bench: B.N.AGRAWAL,A.K.MATHUR
Case number: C.A. No.-004024-004024 / 2003
Diary number: 8185 / 2003
Advocates: DINESH KUMAR GARG Vs NIKHIL NAYYAR

12 October 2004
Supreme Court
20 pages
STATE OF BIHAR Vs BIHAR RAJYA M.S.E.S.K.K. MAHASANGH

Bench: Y. K. SABHARWAL,D. M. DHARMADHIKARI
Case number: C.A. No.-006098-006098 / 1997
Diary number: 7899 / 1997

12 October 2004
Supreme Court
4 pages
CHAVA ANKAMA RAO Vs STATE OF A.P.

Case number: Crl.A. No.-001122-001122 / 2002
Diary number: 17576 / 2002
Advocates: C. D. SINGH Vs D. BHARATHI REDDY

12 October 2004
Supreme Court
3 pages
STATE OF RAJASTHAN Vs SHAMBHOOGIRI

Bench: K.G. BALAKRISHNAN,DR. AR. LAKSHMANAN
Case number: Crl.A. No.-000955-000955 / 2003
Diary number: 21293 / 2002
Advocates: Vs B. D. SHARMA

12 October 2004
Supreme Court
5 pages
STATE OF ORISSA Vs ALL ORISSA FORESTRY EXT. OFF'R.ASS. &ORS

Case number: C.A. No.-001079-001079 / 2001
Diary number: 18660 / 2000
Advocates: RADHA SHYAM JENA Vs

12 October 2004
Supreme Court
4 pages
P.JANARDHANA RAO Vs KANNAN

Bench: ASHOK BHAN S.H. KAPADIA
Case number: C.A. No.-001664-001664 / 1998
Diary number: 2641 / 1998
Advocates: R. N. KESWANI Vs R. AYYAM PERUMAL

12 October 2004
Supreme Court
1 pages
URVASHI GOVIND ADVANI Vs STATE OF KARNATAKA

Case number: T.P.(Crl.) No.-000239-000239 / 2004
Diary number: 17407 / 2004

11 October 2004
Supreme Court
4 pages
P.S.E.B. Vs MALKIAT SINGH

Bench: SHIVARAJ V. PATIL,B.N. SRIKRISHNA
Case number: C.A. No.-006116-006116 / 1999
Diary number: 3170 / 1999
Advocates: HARINDER MOHAN SINGH Vs DEBASIS MISRA

11 October 2004
Supreme Court
4 pages
STATE OF T.N. Vs KETHIYAN PERUMAL

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-000701-000701 / 1999
Diary number: 691 / 1999
Advocates: Vs RR-EX-PARTE

08 October 2004
Supreme Court
0 pages
JOGINDER SINGH SODHI Vs AMAR KAUR

Case number: C.A. No.-005199-005199 / 2003
Diary number: 6193 / 2003
Advocates: KAVEETA WADIA Vs

08 October 2004
Supreme Court
4 pages
ADU RAM Vs MUKNA

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-000646-000646 / 1999
Diary number: 8388 / 1998
Advocates: B. D. SHARMA Vs SUSHIL KUMAR JAIN

07 October 2004
Supreme Court
0 pages
J.A. NAIKSATAM Vs PROTHONOTARY & SR.MASTER,H/C,BOMBAY &ORS

Case number: C.A. No.-004395-004395 / 2002
Diary number: 18208 / 2001
Advocates: C. RAVICHANDRAN IYER Vs

07 October 2004
Supreme Court
6 pages
ALLAHABAD BANK Vs BENGAL PAPER MILLS CO. LTD.

Bench: C.J.I. R.C. LAHOTI,G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-004191-004191 / 1991
Diary number: 76909 / 1991
Advocates: Vs R. P. GUPTA