Showing 20161 - 20175 of 41947 judgements
24 September 2004
Supreme Court
7 pages
UNITED INDIA INSURANCE CO. LTD. Vs M/S. HARCHAND RAI CHANDAN LAL

Bench: S.N. VARIAVA,A.K. MATHUR
Case number: C.A. No.-006277-006277 / 2004
Diary number: 18193 / 2003
Advocates: ASHOK K. MAHAJAN Vs SUDARSH MENON

24 September 2004
Supreme Court
3 pages
M/S. NANDI INVESTMENTS & ENTERPRISES Vs L.M. SARVAMANGALA

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-006274-006274 / 2004
Diary number: 11317 / 2003
Advocates: N. L. GANAPATHI Vs MINAKSHI VIJ

24 September 2004
Supreme Court
6 pages
SUMAN VERMA Vs UNION OF INDIA .

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: SLP(C) No.-008809-008809 / 2004
Diary number: 8773 / 2004
Advocates: INDU GOSWAMY Vs AMIT KUMAR

23 September 2004
Supreme Court
3 pages
KUNTI DEVI Vs SOM RAJ .

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-001066-001066 / 2004
Diary number: 27028 / 2003
Advocates: Vs PREM SUNDER JHA

23 September 2004
Supreme Court
2 pages
KISHORI LAL Vs RUPA .

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-001067-001067 / 2004
Diary number: 5046 / 2004
Advocates: Vs NARESH KUMAR

23 September 2004
Supreme Court
3 pages
STATE OF U.P. Vs FARID KHAN

Case number: Crl.A. No.-001863-001864 / 1996
Diary number: 1746 / 1996
Advocates: JATINDER KUMAR BHATIA Vs

23 September 2004
Supreme Court
7 pages
AKKAYANAICKER Vs A.A.A.KOTCHADAINAIDU

Bench: ASHOK BHAN,S.H. KAPADIA
Case number: C.A. No.-000160-000160 / 1999
Diary number: 7536 / 1998
Advocates: M. A. CHINNASAMY Vs K. K. MANI

22 September 2004
Supreme Court
3 pages
KISHORI LAL Vs MADAN GOPAL (D) BY LRS. .

Case number: C.A. No.-006219-006220 / 2004
Diary number: 14128 / 2002
Advocates: Vs ANIS AHMED KHAN

22 September 2004
Supreme Court
6 pages
KACHRULAL BHAGIRATH AGRAWAL Vs STATE OF MAHARASHTRA .

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-001350-001350 / 2003
Diary number: 24681 / 2002
Advocates: RAJESH PRASAD SINGH Vs RAVINDRA KESHAVRAO ADSURE

22 September 2004
Supreme Court
5 pages
GOVT. OF INDIA Vs G. LIMBADRI RAO .

Bench: K.G. BALAKRISHNAN,DR. AR. LAKSHMANAN
Case number: C.A. No.-006234-006234 / 2004
Diary number: 5218 / 2003
Advocates: Vs D. BHARATHI REDDY

22 September 2004
Supreme Court
4 pages
PRITAM SINGH Vs UNION OF INDIA .

Bench: K.G. BALAKRISHNAN,DR. AR. LAKSHMANAN
Case number: C.A. No.-006233-006233 / 2004
Diary number: 22178 / 2003
Advocates: Vs SHREEKANT N. TERDAL

21 September 2004
Supreme Court
6 pages
NATIONAL INSURANCE CO. LTD. Vs CHALLA UPENDRA RAO .

Case number: C.A. No.-006178-006178 / 2004
Diary number: 12104 / 2003
Advocates: Vs VENKATESWARA RAO ANUMOLU

21 September 2004
Supreme Court
4 pages
MADHU GARG Vs UNION OF INDIA

Bench: N. SANTOSH HEGDE,S.B. SINHA
Case number: Crl.A. No.-000821-000821 / 2004
Diary number: 7985 / 2004
Advocates: Vs NARESH BAKSHI

20 September 2004
Supreme Court
5 pages
STATE OF U.P. Vs SANJAI PRATAP GUPTA @ PAPPU .

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-001040-001040 / 2004
Diary number: 16720 / 2003
Advocates: PRADEEP MISRA Vs SUSHMA SURI

20 September 2004
Supreme Court
4 pages
PRITHVI RAJ Vs KAMLESH KUMAR

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-000609-000609 / 1999
Diary number: 8046 / 1999
Advocates: PUNIT DUTT TYAGI Vs