Judgements

07 October 2004
Supreme Court
5 pages

KAILASH CHAND Vs DHARAM DASS

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-000390-000390 / 2004
Diary number: 63738 / 2002
Advocates: Vs AJAY CHOUDHARY

07 October 2004
Supreme Court
11 pages

COMMNR. OF CUSTOMS, KANDLA Vs M/S. ESSAR OIL LTD. .

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-004299-004305 / 2003
Diary number: 11244 / 2003
Advocates: B. KRISHNA PRASAD Vs E. C. AGRAWALA

07 October 2004
Supreme Court
8 pages

ZILE SINGH Vs STATE OF HARYANA .

Case number: C.A. No.-006638-006638 / 2004
Diary number: 592 / 2004
Advocates: Vs UGRA SHANKAR PRASAD

07 October 2004
Supreme Court
26 pages

P.S. SATHAPPAN(DEAD) BY LRS. Vs ANDHRA BANK LTD

Bench: N. SANTOSH HEGDE,S.B. SINHA
Case number: C.A. No.-000689-000689 / 1998
Diary number: 20468 / 1997
Advocates: R. N. KESWANI Vs V. BALACHANDRAN

07 October 2004
Supreme Court
6 pages

SARGUNAM DEAD BY LR Vs CHIDAMBARAM

Bench: ASHOK BHAN,S.H. KAPADIA
Case number: C.A. No.-007601-007601 / 1999
Diary number: 16898 / 1999
Advocates: N. ANNAPOORANI Vs P. R. RAMASESH

07 October 2004
Supreme Court
11 pages

CEMENT CORPN. OF INDIA LTD. Vs PURYA

Bench: HEGDE, N. SANTOSH (J),VARIAVA, S.N. (J),SINGH, BISHESHWAR P. (J),SEMA, HOTOI KHETOHO (J),SINHA, S.B. (J)
Case number: C.A. No.-006986-006986 / 1999
Diary number: 7223 / 1999

07 October 2004
Supreme Court
26 pages

P.S. SATHAPPAN(DEAD) BY LRS. Vs ANDHRA BANK LTD

Case number: C.A. No.-000689-000689 / 1998
Diary number: 20468 / 1997
Advocates: R. N. KESWANI Vs V. BALACHANDRAN

07 October 2004
Supreme Court
51 pages

P.S. SATHAPPAN(DEAD) BY LRS. Vs ANDHRA BANK LTD

Bench: N. Santosh Hegde , S. N. Variava , B. P. Singh , H. K. Sema , S.B. Sinha
Case number: C.A. No.-000689-000689 / 1998
Diary number: 20468 / 1997
Advocates: R. N. KESWANI Vs V. BALACHANDRAN

06 October 2004
Supreme Court
0 pages

EAGLE FLASK INDUSTRIES LTD. Vs TALEGAON DABHADE MUNICIPAL COUNCIL

Case number: C.A. No.-001388-001388 / 2004
Diary number: 24913 / 2003
Advocates: GAGRAT AND CO Vs S. C. BIRLA

06 October 2004
Supreme Court
6 pages

PRINCIPAL SECY, GOVT. OF A.P. Vs M. ADINARAYANA

Bench: K.G. BALAKRISHNAN,DR. AR. LAKSHMANAN
Case number: C.A. No.-002332-002332 / 2003
Diary number: 22645 / 2002
Advocates: D. BHARATHI REDDY Vs ABHIJIT SENGUPTA

06 October 2004
Supreme Court
4 pages

SACHCHEY LAL TIWARI Vs STATE OF U.P.

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-000270-000270 / 2001
Diary number: 406 / 2001
Advocates: SHIVA PUJAN SINGH Vs JATINDER KUMAR BHATIA

06 October 2004
Supreme Court
5 pages

RAMESHWAR VYAS Vs STATE OF RAJASTHAN

Bench: CJI R.C. LAHOTI,G.P. MATHUR,P.P. NAOLEKAR
Case number: Crl.A. No.-001152-001152 / 2004
Diary number: 10351 / 2004
Advocates: Vs ARPUTHAM ARUNA AND CO

06 October 2004
Supreme Court
7 pages

STATE OF U.P. Vs SHEO SANEHI

Case number: Crl.A. No.-000952-000953 / 1998
Diary number: 12234 / 1998
Advocates: PRAVEEN SWARUP Vs R. P. GUPTA

05 October 2004
Supreme Court
4 pages

DOLLY CHHANDA Vs CHAIRMAN, JEE .

Bench: CJI R.C. LAHOTI,G. P. MATHUR,P. P. NAOLEKAR
Case number: C.A. No.-006506-006506 / 2004
Diary number: 23331 / 2003

05 October 2004
Supreme Court
2 pages

STATE OF U.P. Vs RAM SUKHI DEVI

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-006510-006510 / 2004
Diary number: 27260 / 2003
Advocates: Vs SANJAY JAIN