Showing 20146 - 20160 of 41947 judgements
24 September 2004
Supreme Court
1 pages
H.U.D.A. Vs RAJ LAXMI

Case number: C.A. No.-005403-005403 / 2004
Diary number: 3303 / 2003
Advocates: Vs S. SRINIVASAN

24 September 2004
Supreme Court
2 pages
H.U.D.A. Vs MUKESH KUMAR

Case number: C.A. No.-005861-005861 / 2002
Diary number: 12572 / 2002
Advocates: Vs RR-EX-PARTE

24 September 2004
Supreme Court
3 pages
H.U.D.A. Vs SOM NATH

Case number: C.A. No.-005862-005862 / 2002
Diary number: 12608 / 2002
Advocates: Vs RR-EX-PARTE

24 September 2004
Supreme Court
2 pages
H.U.D.A. Vs MUNSHI RAM

Case number: C.A. No.-005868-005868 / 2002
Diary number: 12543 / 2002
Advocates: Vs RR-EX-PARTE

24 September 2004
Supreme Court
2 pages
H.U.D.A. Vs C.L. TANEJA

Case number: C.A. No.-005869-005869 / 2002
Diary number: 12566 / 2002
Advocates: Vs RR-EX-PARTE

24 September 2004
Supreme Court
2 pages
HARYANA URBAN DEVELOPMENT AUTHORITY Vs RAJ RANI

Case number: C.A. No.-005871-005871 / 2002
Diary number: 13209 / 2002
Advocates: Vs ANNAM D. N. RAO

24 September 2004
Supreme Court
3 pages
H.U.D.A. Vs SHANTI DEVI

Case number: C.A. No.-005872-005872 / 2002
Diary number: 12096 / 2002
Advocates: Vs RR-EX-PARTE

24 September 2004
Supreme Court
3 pages
HARYANA URBAN DEVELOPMENT AUTORITY Vs SAURABH AGGARWAL

Bench: S.N. VARIAVA,A.K. MATHUR
Case number: C.A. No.-005877-005877 / 2002
Diary number: 12504 / 2002
Advocates: Vs RR-EX-PARTE

24 September 2004
Supreme Court
3 pages
H.U.D.A. Vs KAMAL GOYAL

Case number: C.A. No.-005880-005880 / 2002
Diary number: 12100 / 2002
Advocates: Vs RR-EX-PARTE

24 September 2004
Supreme Court
2 pages
H.U.D.A. Vs RAJ MEHTA

Case number: C.A. No.-005882-005882 / 2002
Diary number: 12098 / 2002
Advocates: Vs PREM MALHOTRA

24 September 2004
Supreme Court
3 pages
H.U.D.A. Vs DROPADI DEVI

Case number: C.A. No.-005884-005884 / 2002
Diary number: 12585 / 2002

24 September 2004
Supreme Court
3 pages
H.U.D.A. Vs JEEWAN ASHA GARG

Case number: C.A. No.-006032-006032 / 2002
Diary number: 12537 / 2002
Advocates: Vs RR-EX-PARTE

24 September 2004
Supreme Court
2 pages
H.U.D.A. Vs ASHOK KUMAR AGGARWAL

Case number: C.A. No.-006035-006035 / 2002
Diary number: 12578 / 2002
Advocates: Vs RR-EX-PARTE

24 September 2004
Supreme Court
2 pages
H.U.D.A. Vs MOHAN LAL GOYAL

Case number: C.A. No.-006036-006036 / 2002
Diary number: 12103 / 2002
Advocates: Vs B. K. SATIJA

24 September 2004
Supreme Court
3 pages
HARYANA URBAN DEVELOPMENT AUTHORITY Vs MANOJ KUMAR

Case number: C.A. No.-007553-007553 / 2002
Diary number: 12588 / 2002
Advocates: Vs BALBIR SINGH GUPTA