Showing 20101 - 20115 of 41947 judgements
05 October 2004
Supreme Court
30 pages
CRYSTAL DEVELOPERS Vs ASHA LATA GHOSH (D) BY LRS.

Bench: ASHOK BHAN,S.H. KAPADIA
Case number: C.A. No.-006258-006258 / 2000
Diary number: 15688 / 2000
Advocates: Vs BIJAN KUMAR GHOSH

05 October 2004
Supreme Court
3 pages
STATE OF U.P. Vs JALAL UDDIN .

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-006511-006511 / 2004
Diary number: 2441 / 2004

05 October 2004
Supreme Court
4 pages
RUPADHAR PUJARI Vs GANGADHAR BHATRA

Bench: CJI R.C. LAHOTI,G.P. MATHUR,P.P. NAOLEKAR
Case number: C.A. No.-006507-006507 / 2004
Diary number: 6008 / 2004

05 October 2004
Supreme Court
6 pages
N. BALAJI Vs VIRENDRA SINGH .

Bench: CJI,P.K. BALASUBRAMANYAN,P.P. NAOLEKAR
Case number: C.A. No.-006522-006522 / 2004
Diary number: 6016 / 2004

04 October 2004
Supreme Court
9 pages
R. SULOCHANA DEVI Vs D.M. SUJATHA .

Bench: K.G. BALAKRISHNAN,DR. AR. LAKSHMANAN
Case number: C.A. No.-006478-006479 / 2004
Diary number: 1763 / 2004
Advocates: G. RAMAKRISHNA PRASAD Vs RAJ KUMAR MEHTA

04 October 2004
Supreme Court
6 pages
USMAN MIAN Vs STATE OF BIHAR

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-000587-000587 / 1999
Diary number: 18168 / 1998
Advocates: IRSHAD AHMAD Vs

04 October 2004
Supreme Court
4 pages
ANJLUS DUNGDUNG Vs STATE OF JHARKHAND

Case number: Crl.A. No.-000360-000360 / 2004
Diary number: 3963 / 2004
Advocates: RAJIV MEHTA Vs ANIL KUMAR JHA

01 October 2004
Supreme Court
7 pages
U.P. STATE ELECTRICITY BOARD Vs SHIV MOHAN SINGH

Bench: S.B. SINHA
Case number: C.A. No.-002429-002429 / 2003
Diary number: 23450 / 2002
Advocates: RAJIV MEHTA Vs S. R. SETIA

01 October 2004
Supreme Court
5 pages
CHANDI PRASAD Vs JAGDISH PRASAD

Bench: N. SANTOSH HEGDE,S.B. SINHA,TARUN CHATTERJEE
Case number: C.A. No.-000599-000599 / 2003
Diary number: 10932 / 2001
Advocates: K. V. MOHAN Vs M. P. SHORAWALA

01 October 2004
Supreme Court
5 pages
DES RAJ (DECEASED) THROUGH L.RS. Vs UNION OF INDIA

Bench: SHIVARAJ V. PATIL,B.N. SRIKRISHNA
Case number: C.A. No.-005025-005025 / 1999
Diary number: 1475 / 1998
Advocates: MITTER & MITTER CO. Vs

01 October 2004
Supreme Court
30 pages
U.P. STATE ELECTRICITY BOARD Vs SHIV MOHAN SINGH

Case number: C.A. No.-002429-002429 / 2003
Diary number: 23450 / 2002
Advocates: RAJIV MEHTA Vs S. R. SETIA

01 October 2004
Supreme Court
6 pages
BHARAT PETROLEUM CORPN. LTD. Vs N.R. VAIRAMANI

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-007467-007467 / 2003
Diary number: 21639 / 2000
Advocates: PARIJAT SINHA Vs R. N. KESWANI

01 October 2004
Supreme Court
8 pages
DHANVANTHKUMARIBA Vs STATE OF GUJARAT

Case number: C.A. No.-001908-001908 / 1999
Diary number: 13097 / 1998

01 October 2004
Supreme Court
2 pages
SHYAM SUNDER KOHLI Vs SUSHMA KOHLI @ SATYA DEVI

Case number: C.A. No.-006409-006410 / 2004
Diary number: 22965 / 2002
Advocates: SHRISH KUMAR MISRA Vs S. R. SETIA

30 September 2004
Supreme Court
0 pages
SPECIAL LAND ACQUISITION OFFICER Vs INDIAN STANDARD METAL CO. LTD.

Case number: C.A. No.-006368-006368 / 2004
Diary number: 21512 / 2003