Judgements

27 September 2004
Supreme Court
3 pages

REGIONAL MANAGER, R.S.R.T.C. Vs SOHAN LAL

Case number: C.A. No.-001763-001763 / 2002
Diary number: 19522 / 2001
Advocates: SUSHIL KUMAR JAIN Vs PARMANAND GAUR

27 September 2004
Supreme Court
4 pages

DIVISIONAL CONTROLLER,K.S.R.T.C.(NWKRTC) Vs A.T. MANE

Case number: C.A. No.-001720-001720 / 2002
Diary number: 15774 / 2001

27 September 2004
Supreme Court
5 pages

EXECUTIVE ENGINEER ZP ENGG. DIV. Vs DIGAMBARA RAO ETC. ETC.

Bench: N. SANTOSH HEGDE,S.B. SINHA
Case number: C.A. No.-001164-001166 / 2002
Diary number: 13231 / 2001
Advocates: Vs G. NARASIMHULU

27 September 2004
Supreme Court
4 pages

STATE OF PUNJAB Vs JAGIR SINGH

Bench: N. SANTOSH HEGDE,S.B. SINHA
Case number: C.A. No.-001168-001168 / 2002
Diary number: 10247 / 2001
Advocates: ARUN K. SINHA Vs MANOJ SWARUP

27 September 2004
Supreme Court
10 pages

STATE OF U.P. Vs SECTION OFFICER BROTHERHOOD

Bench: N. SANTOSH HEGDE,S.B. SINHA
Case number: C.A. No.-001980-001980 / 2000
Diary number: 19935 / 1999
Advocates: RAVI PRAKASH MEHROTRA Vs VISHWAJIT SINGH

27 September 2004
Supreme Court
4 pages

CHANDIGARH ADMINISTRATION Vs NAMIT KUMAR

Bench: ARIJIT PASAYAT,PRAKASH PRABHAKAR NAOLEKAR
Case number: C.A. No.-003700-003700 / 1999
Diary number: 11814 / 1998
Advocates: KAMINI JAISWAL Vs KAVEETA WADIA

27 September 2004
Supreme Court
2 pages

HARYANA URBAN DEVELOPMENT AUTHORITY Vs JAI BHAGWAN

Case number: C.A. No.-007562-007562 / 2002
Diary number: 13250 / 2002
Advocates: J. P. DHANDA Vs KAMAKSHI S. MEHLWAL

27 September 2004
Supreme Court
2 pages

H.U.D.A. Vs SOMA DEVI

Bench: S. N. VARIAVA,B. P. SINGH
Case number: C.A. No.-007596-007596 / 2002
Diary number: 12102 / 2002
Advocates: J. P. DHANDA Vs K. K. MOHAN

27 September 2004
Supreme Court
2 pages

GHAZIABAD DEVELOPMENT AUTHORITY Vs RAJESH CHANDRA

Case number: C.A. No.-008418-008418 / 2002
Diary number: 63623 / 2002
Advocates: T. MAHIPAL Vs RESPONDENT-IN-PERSON

27 September 2004
Supreme Court
3 pages

M/s Sangham Tape Company Vs Hans Raj

Bench: N. SANTOSH HEGDE,S.B. SINHA
Case number: Appeal (crl.) 2064 of 2002

27 September 2004
Supreme Court
2 pages

STATE OF H.P. Vs PAWAN KUMAR

Case number: Crl.A. No.-000222-000222 / 1997
Diary number: 239 / 1997
Advocates: Vs NANITA SHARMA

24 September 2004
Supreme Court
15 pages

COMMNR. OF CENTRAL EXCISE, PONDICHERRY Vs M/S. ACER INDIA LTD.

Bench: N. SANTOSH HEGDE,S.B. SINHA,TARUN CHATTERJE
Case number: C.A. No.-010185-010186 / 2003
Diary number: 23244 / 2003
Advocates: B. KRISHNA PRASAD Vs RAJESH KUMAR

24 September 2004
Supreme Court
3 pages

DHANRAJ Vs NEW INDIA ASSURANCE CO. LTD.

Bench: S. N. VARIAVA,A. K. MATHUR
Case number: C.A. No.-006270-006271 / 2004
Diary number: 21448 / 2003
Advocates: PRATIBHA JAIN Vs DEBASIS MISRA

24 September 2004
Supreme Court
2 pages

H.U.D.A. Vs DHEER SINGH BHATTI

Case number: C.A. No.-006272-006272 / 2004
Diary number: 12217 / 2004
Advocates: KAILASH CHAND Vs

24 September 2004
Supreme Court
1 pages

HARYANA URBAN DEV. AUTHORITY Vs VINAY KUMAR

Case number: C.A. No.-006273-006273 / 2004
Diary number: 12223 / 2004
Advocates: KAILASH CHAND Vs