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CASE NO.: Appeal (crl.)  375 of 2003

PETITIONER: State of Rajasthan

RESPONDENT: Bhanwar Lal

DATE OF JUDGMENT: 28/09/2004

BENCH: Y.K. Sabharwal & S.B. Sinha

JUDGMENT: J U D G M E N T

O R D E R

Y.K. Sabharwal, J.

       In view of the order passed in Criminal Appeal No.222 of 1997  (State of Himachal Pradesh v. Pawan Kumar) referring the said appeal  to a larger Bench, this appeal is also referred to a larger Bench and be  tagged with Criminal Appeal No.222 of 1997.