STATE OF H.P. Vs PAWAN KUMAR
Case number: Crl.A. No.-000222-000222 / 1997
Diary number: 239 / 1997
Advocates: Vs
NANITA SHARMA
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CASE NO.: Appeal (crl.) 222 of 1997
PETITIONER: State of Himachal Pradesh
RESPONDENT: Pawan Kumar
DATE OF JUDGMENT: 27/09/2004
BENCH: Y.K. Sabharwal & Arijit Pasayat
JUDGMENT: J U D G M E N T
O R D E R
In view of difference of opinion between us, the matter is referred to a larger Bench.