Showing 20056 - 20070 of 41947 judgements
15 October 2004
Supreme Court
3 pages
NATIONAL HYDROELECTRIC POWER CORPN. &ANR Vs NANAK CHAND

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-005185-005185 / 2002
Diary number: 14577 / 2002
Advocates: Vs YASH PAL DHINGRA

15 October 2004
Supreme Court
3 pages
MATHAKALA KRISHNAIAH Vs V. RAJAGOPAL

Case number: C.A. No.-006784-006785 / 2004
Diary number: 12623 / 2004
Advocates: Vs S. THANANJAYAN

15 October 2004
Supreme Court
5 pages
SHASHIDHAR PURANDHAR HEGDE Vs STATE OF KARNATAKA

Bench: ARIJIT PASAYAT,C.K. THAKKER
Case number: Crl.A. No.-000748-000748 / 1999
Diary number: 9764 / 1999
Advocates: S. N. BHAT Vs

15 October 2004
Supreme Court
15 pages
PALITANA SUGAR MILLS PVT. LTD. Vs STATE OF GUJARAT .

Bench: K.G. BALAKRISHNAN,DR. AR. LAKSHMANAN
Case number: C.A. No.-006798-006799 / 2004
Diary number: 9034 / 2004
Advocates: Vs HEMANTIKA WAHI

15 October 2004
Supreme Court
2 pages
MAHARWAL KHEWAJI TRUST Vs BALDEV DASS

Case number: C.A. No.-006792-006792 / 2004
Diary number: 15624 / 2004

15 October 2004
Supreme Court
6 pages
NANDKISHORE GANESH JOSHI Vs COMMNR., MUN.CORPN.OF KALYAN & DOM.&ORS.

Bench: N. SANTOSH HEGDE,S.B. SINHA
Case number: C.A. No.-006793-006793 / 2004
Diary number: 9750 / 2002
Advocates: Vs PAREKH & CO.

14 October 2004
Supreme Court
0 pages
STATE OF RAJASTHAN Vs MOOL CHAND

Case number: Crl.A. No.-000667-000667 / 1999
Diary number: 7278 / 1998

14 October 2004
Supreme Court
11 pages
SRIRAM SAHA Vs STATE OF W.BENGAL

Bench: SHIVARAJ V. PATIL,B.N. SRIKRISHNA
Case number: C.A. No.-005110-005110 / 1999
Diary number: 4154 / 1999
Advocates: Vs TARA CHANDRA SHARMA

14 October 2004
Supreme Court
8 pages
STATE OF KARNATAKA Vs PAPANAIKA

Case number: Crl.A. No.-000590-000590 / 1999
Diary number: 6107 / 1999

14 October 2004
Supreme Court
8 pages
FAIRGROWTH INVESTMENTS LTD. Vs CUSTODIAN

Bench: RUMA PAL,ARUN KUMAR
Case number: C.A. No.-004065-004065 / 2004
Diary number: 1308 / 2004
Advocates: A. RAGHUNATH Vs

14 October 2004
Supreme Court
8 pages
PARASURAM PANDEY Vs STATE OF BIHAR

Bench: P. VENKATARAMA REDDI,P.P. NAOLEKAR
Case number: Crl.A. No.-000431-000431 / 1999
Diary number: 17602 / 1998
Advocates: AKHILESH KUMAR PANDEY Vs

14 October 2004
Supreme Court
5 pages
M/S. GIRNAR TRADERS Vs STATE OF MAHARASHTRA .

Bench: SHIVARAJ V. PATIL,B. N. SRIKRISHNA
Case number: C.A. No.-003703-003703 / 2003
Diary number: 9276 / 2000
Advocates: P. V. YOGESWARAN Vs SHIVAJI M. JADHAV

13 October 2004
Supreme Court
0 pages
E.T. SUNUP Vs C.A.N.S.S.EMPLOYEES ASSOCN.

Bench: B.N. AGRAWAL,A.K. MATHUR
Case number: C.A. No.-003157-003157 / 1998
Diary number: 8813 / 1998
Advocates: DEVENDRA SINGH Vs RAJIV MEHTA

13 October 2004
Supreme Court
0 pages
RANGANAYAKI Vs STATE BY INSPECTOR OF POLICE

Case number: Crl.A. No.-001505-001505 / 2003
Diary number: 10689 / 2003
Advocates: RAKESH K. SHARMA Vs

13 October 2004
Supreme Court
9 pages
STATE OF WEST BENGAL Vs KAILASH CHANDRA PANDEY

Bench: D.M.DHARMADHIKARI,A.K. MATHUR
Case number: Crl.A. No.-001406-001406 / 2003
Diary number: 11785 / 2003
Advocates: ANIL KATIYAR Vs BIJAN KUMAR GHOSH