Showing 19561 - 19575 of 41947 judgements
21 April 2005
Supreme Court
3 pages
SIHOR NAGAR PALIKA BUREAU Vs BHABHLUBHAI VIRABHAI & CO.

Case number: C.A. No.-002799-002800 / 2005
Diary number: 1417 / 2004
Advocates: JATIN ZAVERI Vs EJAZ MAQBOOL

21 April 2005
Supreme Court
12 pages
RAJENDRA SAIL Vs MADHYA PRADESH HIGH COURT BAR ASS.

Bench: Y.K.SABHARWAL,TARUN CHATTERJEE
Case number: Crl.A. No.-000398-000399 / 2001
Diary number: 5829 / 2001
Advocates: Vs SHIV SAGAR TIWARI

21 April 2005
Supreme Court
5 pages
SAIBANNA Vs STATE OF KARNATAKA

Bench: K. G. BALAKRISHNAN,B. N. SRIKRISHNA
Case number: Crl.A. No.-000656-000656 / 2004
Diary number: 2997 / 2004

21 April 2005
Supreme Court
10 pages
MUKHTIAR AHMED ANSARI Vs STATE (N.C.T. OF DELHI)

Bench: B.N. AGRAWAL,C.K. THAKKER
Case number: Crl.A. No.-000325-000325 / 2003
Diary number: 5192 / 2003
Advocates: Vs ANIL KATIYAR

20 April 2005
Supreme Court
2 pages
STATE OF U.P. Vs GHAMBHIR SINGH

Case number: Crl.A. No.-001320-001320 / 1999
Diary number: 21113 / 1998
Advocates: JATINDER KUMAR BHATIA Vs V. D. KHANNA

20 April 2005
Supreme Court
1 pages
STATE OF RAJASTHAN Vs JORA RAM

Case number: Crl.A. No.-001317-001317 / 1999
Diary number: 5470 / 1999
Advocates: Vs V. J. FRANCIS

20 April 2005
Supreme Court
2 pages
STATE OF U.P. Vs SHIV KUMAR

Case number: Crl.A. No.-001333-001334 / 1999
Diary number: 9995 / 1999
Advocates: RAVI PRAKASH MEHROTRA Vs P. K. JAIN

20 April 2005
Supreme Court
6 pages
M/S.VINAY SOLVENT EXTRACTION INDT. P.LTD Vs COMMISSIONER OF CENTRAL EXCISE, GUJARAT

Bench: S. N. VARIAVA,DR. AR. LAKSHMANAN,S. H. KAPADIA
Case number: C.A. No.-002523-002529 / 2000
Diary number: 4466 / 2000
Advocates: V. BALACHANDRAN Vs P. PARMESWARAN

20 April 2005
Supreme Court
5 pages
TAMILNADU STATE TRANSPORT CORPN. LTD. Vs S. RAJAPRIYA .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-002765-002765 / 2005
Diary number: 2626 / 2004

20 April 2005
Supreme Court
14 pages
M.P.GOPALAKRISHNAN NAIR Vs STATE OF KERALA

Bench: H.K. SEMA,S.B. SINHA
Case number: C.A. No.-006675-006675 / 1999
Diary number: 17365 / 1999
Advocates: A. RAGHUNATH Vs

20 April 2005
Supreme Court
3 pages
STATE OF U.P. Vs SHYAM VEER

Case number: Crl.A. No.-001344-001346 / 1999
Diary number: 7244 / 1998
Advocates: JATINDER KUMAR BHATIA Vs

20 April 2005
Supreme Court
9 pages
SECRETARY, O.N.G.C. LTD. Vs V.U. WARRIER

Case number: C.A. No.-002766-002767 / 2005
Diary number: 5421 / 2004
Advocates: SUNIL KUMAR JAIN Vs ASHWANI KUMAR

19 April 2005
Supreme Court
5 pages
M/S. MAKHIJA CONSTRUCTION & ENGGR.P.LTD Vs INDORE DEVELOPMENT AUTHORITY

Case number: C.A. No.-002694-002695 / 2005
Diary number: 20597 / 2001
Advocates: SUSHIL KUMAR JAIN Vs SANJAY KAPUR

19 April 2005
Supreme Court
8 pages
M/S. MASTER MARINE SERVICES PVT. LTD. Vs METCALFE & HODGKINSON PVT. LTD.

Bench: CJI R.C. LAHOTI,G. P. MATHUR
Case number: C.A. No.-001853-001853 / 2005
Diary number: 2338 / 2005

19 April 2005
Supreme Court
5 pages
OM PRAKASH SHRIVASTAVA Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-002698-002699 / 2005
Diary number: 4323 / 2004
Advocates: RAJESH Vs B. S. BANTHIA