Judgements

26 April 2005
Supreme Court
1 pages

K. KANDASAMY Vs K.P.M.V.P. CHANDRASEKARAN

Case number: Crl.A. No.-001139-001139 / 1999
Diary number: 8799 / 1999
Advocates: Vs K. V. VIJAYAKUMAR

26 April 2005
Supreme Court
3 pages

ANWARUL HAQ Vs STATE OF U.P.

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000625-000626 / 2005
Diary number: 8460 / 2004
Advocates: DEVENDRA SINGH Vs RAVI PRAKASH MEHROTRA

26 April 2005
Supreme Court
6 pages

MANMATHA NATH GHOSH Vs BAIDYANATH MUKHERJEE .

Case number: C.A. No.-001449-001449 / 2000
Diary number: 1296 / 2000
Advocates: SUMITA RAY Vs RAJAN NARAIN

26 April 2005
Supreme Court
8 pages

HARI CHAND Vs FARIDABAD COMPLEX ADMINISTRATION .

Bench: RUMA PAL,C.K. THAKKER
Case number: C.A. No.-002845-002845 / 2005
Diary number: 63748 / 2002

26 April 2005
Supreme Court
2 pages

NAGALLA MUKHA LINGAM Vs STATE OF A.P.

Case number: Crl.A. No.-001374-001374 / 1999
Diary number: 1619 / 1999
Advocates: Y. RAJA GOPALA RAO Vs D. BHARATHI REDDY

26 April 2005
Supreme Court
1 pages

BIJAY KUMAR SARAOGI Vs STATE OF JHARKHAND

Case number: C.A. No.-000848-000848 / 1999
Diary number: 2830 / 1998
Advocates: T. N. SINGH Vs ASHOK MATHUR

26 April 2005
Supreme Court
2 pages

NAGALLA MUKHA LINGAM Vs STATE OF A.P.

Case number: Crl.A. No.-001374-001374 / 1999
Diary number: 1619 / 1999
Advocates: Y. RAJA GOPALA RAO Vs D. BHARATHI REDDY

25 April 2005
Supreme Court
8 pages

KASTURI Vs IYYAMPERUMAL .

Bench: N.SANTOSH HEGDE,TARUN CHATTERJEE,P.K.BALASUBRAMANYAN
Case number: C.A. No.-002831-002831 / 2005
Diary number: 2802 / 2003
Advocates: V. RAMASUBRAMANIAN Vs GAGRAT AND CO

25 April 2005
Supreme Court
1 pages

HINDUSTAN LEVER LTD. Vs SALES TAX OFFICER .

Case number: SLP(C) No.-010510-010510 / 2004
Diary number: 10753 / 2004
Advocates: RAJAN NARAIN Vs ANIL KATIYAR

25 April 2005
Supreme Court
3 pages

S.V. MUZUMDAR Vs GUJARAT STATE FERTILIZER CO. LTD.

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000609-000609 / 2005
Diary number: 3365 / 2004
Advocates: RANJAN KUMAR Vs SANJEEV KUMAR

21 April 2005
Supreme Court
8 pages

M/S DHARAMPAL SATYAPAL Vs COMNR. OF CENTRAL EXCISE, NEW DELHI

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-001506-001508 / 2000
Diary number: 20322 / 1999
Advocates: V. BALACHANDRAN Vs P. PARMESWARAN

21 April 2005
Supreme Court
8 pages

BOMBAY ELECTRIC SUPPLY & TPT. U.TKG. Vs LAFFANS (I)

Bench: CJI R.C. LAHOTI,DR. AR. LAKSHMANAN,G.P. MATHUR
Case number: C.A. No.-003615-003615 / 1996
Diary number: 7431 / 1995
Advocates: Vs SUDHIR KUMAR GUPTA

21 April 2005
Supreme Court
4 pages

NORTH EASTERN COALFIELDS COAL INDIA LTD. Vs MUBARAK ALI .

Bench: ASHOK BHAN,A.K. MATHUR
Case number: C.A. No.-008129-008129 / 2003
Diary number: 22266 / 2002
Advocates: Vs SHAKIL AHMED SYED

21 April 2005
Supreme Court
7 pages

KOKILAMBAL Vs N. RAMAN

Bench: ASHOK BHAN,A.K. MATHUR
Case number: C.A. No.-006994-006994 / 1999
Diary number: 3787 / 1999
Advocates: Vs R. AYYAM PERUMAL

21 April 2005
Supreme Court
8 pages

U.P. MADHYAMIK SHIKSHA PARISHAD Vs RAJ KUMAR AGNIHOTRI

Case number: C.A. No.-002798-002798 / 2005
Diary number: 12921 / 2003
Advocates: NIRANJANA SINGH Vs