Judgements

29 April 2005
Supreme Court
13 pages

HANS RAJ BANGA Vs RAM CHANDER AGGARWAL

Bench: ASHOK BHAN,A.K. MATHUR
Case number: C.A. No.-000642-000642 / 2003
Diary number: 14099 / 2002
Advocates: Vs GHAN SHYAM VASISHT

29 April 2005
Supreme Court
7 pages

PEOPLE'S UNION FOR CIVIL LIBERTIES Vs UNION OF INDIA

Case number: W.P.(C) No.-000105-000105 / 2004
Diary number: 4619 / 2004

29 April 2005
Supreme Court
10 pages

HALDIA REFINERY CANTEEN EMPS.UNION Vs M/S INDIAN OIL CORPORATION LTD. .

Bench: ASHOK BHAN,A.K. MATHUR
Case number: C.A. No.-000658-000658 / 2002
Diary number: 10983 / 2000
Advocates: Vs ARPUTHAM ARUNA AND CO

29 April 2005
Supreme Court
5 pages

COMNR. OF TRADE TAX, U.P. Vs M/S. KANHAI RAM THEKEDAR

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN
Case number: C.A. No.-002679-002679 / 2000
Diary number: 4056 / 2000
Advocates: Vs RANBIR SINGH YADAV

29 April 2005
Supreme Court
6 pages

M.C.D. Vs STATE OF DELHI

Bench: ASHOK BHAN,DR. AR. LAKSHMANAN
Case number: Crl.A. No.-000660-000660 / 2005
Diary number: 13919 / 2004
Advocates: PRAVEEN SWARUP Vs ARUN KUMAR BERIWAL

28 April 2005
Supreme Court
4 pages

HARMOHINDER SINGH PRADHAN Vs RANJEET SINGH TALWANDI .

Bench: CJI R.C. LAHOTI,G.P. MATHUR,P.K. BALASUBRAMANYAN
Case number: C.A. No.-008315-008315 / 2003
Diary number: 17662 / 2003

28 April 2005
Supreme Court
3 pages

RAJESH K. GUPTA Vs RAM GOPAL AGARWALA .

Bench: CJI R.C. LAHOTI,G. P. MATHUR
Case number: Crl.A. No.-000633-000633 / 2005
Diary number: 5683 / 2005
Advocates: MEERA MATHUR Vs SURYA KANT

28 April 2005
Supreme Court
3 pages

MANOJ KUMAR Vs MUNNI DEVI

Bench: CJI R. C. LAHOTI,G. P. MATHUR,P.P. NAOLEKAR
Case number: C.A. No.-002919-002919 / 2005
Diary number: 16611 / 2002
Advocates: PRASHANT KUMAR Vs E. C. AGRAWALA

28 April 2005
Supreme Court
4 pages

M.B. RAMACHANDRAN Vs GOWRAMMA

Bench: B.P. SINGH,ARUN KUMAR
Case number: C.A. No.-005684-005686 / 1999
Diary number: 19456 / 1998

28 April 2005
Supreme Court
8 pages

A.P.S.R.T.C. Vs REGIONAL TRANSPORT AUTHORITY .

Bench: N. Santosh Hegde , K.G.Balakrishnan , D.M. Dharmadhikari , Arun Kumar , B.N. Srikrishna
Case number: C.A. No.-003700-003712 / 2001
Diary number: 6645 / 2001
Advocates: G. RAMAKRISHNA PRASAD Vs

28 April 2005
Supreme Court
8 pages

A.P.S.R.T.C. Vs REGIONAL TRANSPORT AUTHORITY .

Bench: N. SANTOSH HEGDE,K.G. BALAKRISHNAN,D.M. DHARMADHIKARI,ARUN KUMAR
Case number: C.A. No.-003700-003712 / 2001
Diary number: 6645 / 2001
Advocates: G. RAMAKRISHNA PRASAD Vs

27 April 2005
Supreme Court
5 pages

BALWAN SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-001245-001245 / 1999
Diary number: 8445 / 1999
Advocates: Vs T. V. GEORGE

27 April 2005
Supreme Court
5 pages

BALWAN SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-001245-001245 / 1999
Diary number: 8445 / 1999
Advocates: Vs T. V. GEORGE

27 April 2005
Supreme Court
4 pages

BANARSI DASS Vs TEEKU DUTTA

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-002918-002918 / 2005
Diary number: 10160 / 2004
Advocates: Vs RANI CHHABRA

26 April 2005
Supreme Court
11 pages

M/S.SACI ALLIED PRODUCTS LTD., U.P. Vs COMMNR.OF CENT.EXCISE,MEERUT

Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA
Case number: C.A. No.-005854-005854 / 1999
Diary number: 13932 / 1999
Advocates: V. BALACHANDRAN Vs P. PARMESWARAN