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18 April 2005
Supreme Court 6 pages NATIONAL INSURANCE CO.LTD. Vs PREMBAI PATEL
Bench: R.C. LAHOTI,G.P. MATHUR,A.K. MATHUR |
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18 April 2005
Supreme Court 2 pages M/S S.V.TANK & VESSEL PVT. LTD. Vs ER. WORKERS ASSOCIATION
Bench: ARIJIT PASAYAT,S.H. KAPADIA |
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15 April 2005
Supreme Court 20 pages ZOROASTRIAN COOP HSNG.SOC.LTD. Vs D.R. COOP SOCIETIES (U)
Bench: B.N. AGRAWAL,P.K. BALASUBRAMANYAN |
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15 April 2005
Supreme Court 7 pages DATTU SHAMRAO VALKE Vs STATE OF MAHARASHTRA
Bench: P. VENKATARAMA REDDI,P.P. NAOLEKAR |
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15 April 2005
Supreme Court 1 pages COMMNR. OF CENTRAL EXCISE, JALANDHAR Vs M/S. RAJIV TEXTILE INDUSTRIES
Case number: C.A. No.-007524-007525 / 2004 |
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15 April 2005
Supreme Court 2 pages VASANT TUKARAM PAWAR Vs STATE OF MAHARASHTRA
Bench: ARIJIT PASAYAT,S.H. KAPADIA |
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13 April 2005
Supreme Court 8 pages VILUBEN JHALEJAR CONTRACTOR(D)BY LRS. Vs STATE OF GUJARAT
Bench: B.P. SINGH,S.B. SINHA |
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13 April 2005
Supreme Court 12 pages UMABAI Vs NILKANTH DHONDIBA CHAVAN (D) BY LRS.&ANR
Bench: H.K. SEMA,S.B. SINHA |
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13 April 2005
Supreme Court 6 pages AMIT KUMAR SHAW Vs FARIDA KHATOON
Bench: ASHOK BHAN,DR. AR. LAKSHMANAN |
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13 April 2005
Supreme Court 1 pages KHURSHEED Vs STATE OF HARYANA
Case number: Crl.A. No.-001254-001254 / 1999 |
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13 April 2005
Supreme Court 13 pages SWAMY ATMANANDA Vs SRI RAMAKRISHNA TAPOVANAM .
Case number: C.A. No.-002395-002395 / 2000 |
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13 April 2005
Supreme Court 3 pages K.R. SOORACHARI Vs STATE OF KARNATAKA
Case number: Crl.A. No.-001285-001285 / 1999 |
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13 April 2005
Supreme Court 2 pages STATE OF KERALA Vs V.BABY
Case number: Crl.A. No.-001306-001306 / 1999 |
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13 April 2005
Supreme Court 4 pages STATE OF RAJASTHAN Vs BIRAM LAL
Bench: B.P. SINGH,S.B.SINHA |
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13 April 2005
Supreme Court 3 pages COMMNR.OF CENT.EXCISE, N.D. Vs M/S.HERO HONDA MOTORS LTD.
Bench: S.N. VARIAVA,DR. AR. LAKSHMANAN,S.H. KAPADIA |