Showing 19591 - 19605 of 41947 judgements
13 April 2005
Supreme Court
13 pages
SWAMY ATMANANDA Vs SRI RAMAKRISHNA TAPOVANAM .

Bench: B.P. SINGH,S.B. SINHA
Case number: C.A. No.-002395-002395 / 2000
Diary number: 17711 / 1999
Advocates: M. A. CHINNASAMY Vs

13 April 2005
Supreme Court
1 pages
SWAMY ATMANANDA Vs SWAMY BODHANANDA .

Bench: B.P. SINGH,S.B. SINHA
Case number: C.A. No.-003058-003058 / 2000
Diary number: 18642 / 1999
Advocates: M. A. CHINNASAMY Vs

12 April 2005
Supreme Court
7 pages
STATE OF RAJASTHAN Vs RAM CHANDRA

Bench: ARIJIT PASAYAT,S.H. KAPADIA)
Case number: Crl.A. No.-000541-000541 / 2005
Diary number: 14066 / 2003
Advocates: ASHOK K. MAHAJAN Vs KAILASH CHAND

12 April 2005
Supreme Court
9 pages
COMNR. OF CENTRAL EXCISE, TRICHY Vs GRASIM INDUSTRIES LTD.

Bench: S. N. VARIAVA,DR. AR. LAKSHMANAN,S. H. KAPADIA
Case number: C.A. No.-002348-002349 / 2000
Diary number: 1555 / 2000
Advocates: P. PARMESWARAN Vs V. N. RAGHUPATHY

12 April 2005
Supreme Court
1 pages
STATE OF U.P. Vs SUNDER SINGH

Case number: Crl.A. No.-001249-001251 / 1999
Diary number: 841 / 1999
Advocates: JATINDER KUMAR BHATIA Vs

12 April 2005
Supreme Court
9 pages
INDORE DEVELOPMENT AUTHORITY Vs SHRIKRISHNA OIL MILLS .

Bench: RUMA PAL AND C.K. THAKKER
Case number: C.A. No.-002547-002547 / 2005
Diary number: 12032 / 2002
Advocates: SANJAY KAPUR Vs B. S. BANTHIA

11 April 2005
Supreme Court
7 pages
SONA BALA BORA Vs JYTIRINDRA BHATACHARJEE

Bench: RUMA PAL,C.K. THAKKER
Case number: C.A. No.-002519-002520 / 2005
Diary number: 10172 / 2004
Advocates: RAJIV MEHTA Vs SUSMITA LAL

11 April 2005
Supreme Court
4 pages
NITYANAND RAI Vs STATE OF BIHAR

Case number: Crl.A. No.-000529-000529 / 2005
Diary number: 15170 / 2004
Advocates: Vs ATISHI DIPANKAR

11 April 2005
Supreme Court
6 pages
Vs

Case number: /
Diary number: 22059 / 1997

11 April 2005
Supreme Court
8 pages
ACHAL MISRA Vs RAMA SHANKER SINGH

Bench: CJI R.C. LAHOTI,D.M. DHARMADHIKARI,P.K. BALASUBRAMANYAN
Case number: C.A. No.-003322-003322 / 1998
Diary number: 8168 / 1997
Advocates: Vs MANOJ SWARUP AND CO.

11 April 2005
Supreme Court
3 pages
M.D., M.P.STATE TEXTILES CORPN. LTD. Vs MAHENDRA .

Case number: C.A. No.-006430-006430 / 2003
Diary number: 24894 / 2002
Advocates: Vs SANJAY KAPUR

08 April 2005
Supreme Court
9 pages
SPUN CASTING & ENGG. CO. PVT. LTD. Vs DWIJENDRA LAL SINHA & ORS(DEAD)THR.LRS.

Case number: C.A. No.-004392-004392 / 1983
Diary number: 65022 / 1983
Advocates: ABHA JAIN Vs

08 April 2005
Supreme Court
7 pages
HOLIRAM BORDOLOI Vs STATE OF ASSAM

Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA
Case number: Crl.A. No.-001063-001063 / 2004
Diary number: 10809 / 2004
Advocates: Vs CORPORATE LAW GROUP

08 April 2005
Supreme Court
13 pages
STATE OF H.P. Vs PAWAN KUMAR

Bench: CJI R.C. LAHOTI,G. P. MATHUR,P.K. BALASUBRAMANYAN
Case number: Crl.A. No.-000222-000222 / 1997
Diary number: 239 / 1997
Advocates: Vs NANITA SHARMA

07 April 2005
Supreme Court
2 pages
GIRDHARI Vs U.O.I.

Case number: C.A. No.-001710-001710 / 2001
Diary number: 5685 / 1998
Advocates: ABHIJAT P. MEDH Vs ANIL KATIYAR