Showing 19606 - 19620 of 41947 judgements
07 April 2005
Supreme Court
4 pages
RAJASTHAN WELFARE SOCIETY Vs STATE OF RAJASTHAN

Bench: Y.K.SABHARWAL,TARUN CHATTERJEE
Case number: C.A. No.-002936-002936 / 2002
Diary number: 14219 / 2000
Advocates: Vs ANSAR AHMAD CHAUDHARY

07 April 2005
Supreme Court
3 pages
AMBADAS SITARAM MORE Vs MURLIDHAR DIGAMBER

Case number: C.A. No.-006727-006728 / 2001
Diary number: 3754 / 2001
Advocates: A. S. BHASME Vs VISHWAJIT SINGH

07 April 2005
Supreme Court
27 pages
RANJITSING BRAHMAJEETSING SHARMA Vs STATE OF MAHARASHTRA

Bench: N. SANTOSH HEGDE,B.P. SINGH,S.B. SINHA
Case number: Crl.A. No.-000523-000523 / 2005
Diary number: 17627 / 2004
Advocates: Vs P. PARMESWARAN

07 April 2005
Supreme Court
7 pages
DELHI DEVELOPMENT AUTHORITY Vs SKIPPER CONSTRUCTION

Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER
Case number: SLP(C) No.-021000-021000 / 1993
Diary number: 60005 / 1993
Advocates: KAMINI JAISWAL Vs LEGAL OPTIONS

07 April 2005
Supreme Court
3 pages
M/S. GUJARAT CYPROMET LTD. Vs UNION OF INDIA .

Bench: CJI R.C. LAHOTI,G. P. MATHUR,P. P. NAOLEKAR
Case number: C.A. No.-002472-002472 / 2005
Diary number: 24271 / 2002
Advocates: NEERU VAID Vs AJAY SHARMA

07 April 2005
Supreme Court
7 pages
AMARENDRA KOMALAM Vs USHA SINHA

Bench: ASHOK BHAN,DR. AR. LAKSHMANAN
Case number: C.A. No.-002466-002466 / 2005
Diary number: 23103 / 2003
Advocates: SANJAY JAIN Vs LAKSHMI RAMAN SINGH

06 April 2005
Supreme Court
15 pages
KAILASH Vs NANHKU .

Bench: CJI R.C. LAHOTI,D.M. DHARMADHIKARI,P.K. BALASUBRAMANYAN
Case number: C.A. No.-007000-007000 / 2004
Diary number: 20071 / 2004
Advocates: C. D. SINGH Vs ANIRUDDHA P. MAYEE

06 April 2005
Supreme Court
11 pages
SUBHADRA RANI PAL CHOUDHARY Vs SHEIRLY WEIGAL NAIN .

Bench: ASHOK BHAN,A.K. MATHUR
Case number: C.A. No.-001103-001103 / 1998
Diary number: 716 / 1998
Advocates: Vs KAMINI JAISWAL

05 April 2005
Supreme Court
8 pages
ASSOCIATED CEMENT COS. LTD. Vs STATE OF MADHYA PRADESH

Bench: RUMA PAL,ARIJIT PASAYAT,C.K. THAKKER
Case number: C.A. No.-002415-002415 / 2000
Diary number: 2732 / 2000
Advocates: GAGRAT AND CO Vs

05 April 2005
Supreme Court
4 pages
M/S. CHANNY ENTERPRISES Vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH

Bench: RUMA PAL,C.K. THAKKER
Case number: C.A. No.-002415-002415 / 2005
Diary number: 5364 / 2003
Advocates: RAJESH KUMAR Vs P. PARMESWARAN

05 April 2005
Supreme Court
9 pages
U.P.S.R.T.C. Vs OMADITYA VERMA

Bench: ASHOK BHAN,A.K. MATHUR
Case number: C.A. No.-006716-006719 / 1999
Diary number: 438 / 1998
Advocates: Vs SUNIL KUMAR JAIN

05 April 2005
Supreme Court
27 pages
KAMALANANTHA Vs STATE OF TAMIL NADU

Bench: B.N. AGRAWAL,H.K. SEMA
Case number: Crl.A. No.-000611-000612 / 2003
Diary number: 5871 / 2003
Advocates: S. SRINIVASAN Vs KAMINI JAISWAL

05 April 2005
Supreme Court
19 pages
BHAGAWATI OXYGEN LTD. Vs HINDUSTAN COPPER LTD.

Bench: RUMA PAL,C.K. THAKKER
Case number: C.A. No.-002412-002413 / 2005
Diary number: 16770 / 2003
Advocates: PRAVEEN SWARUP Vs DEBA PRASAD MUKHERJEE

04 April 2005
Supreme Court
8 pages
STATE OF N.C.T. OF DELHI Vs SANJEEV @ BITTOO

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000498-000498 / 2005
Diary number: 4833 / 2004

01 April 2005
Supreme Court
4 pages
M/S DABUR INDIA LTD. Vs C.C.E.JAMSHEDPUR

Bench: S. N. VARIAVA,DR. AR. LAKSHMANAN,S. H. KAPADIA
Case number: C.A. No.-007907-007907 / 2002
Diary number: 20698 / 2002
Advocates: Vs B. KRISHNA PRASAD