Showing 19516 - 19530 of 41947 judgements
04 May 2005
Supreme Court
5 pages
RAJESH KUMAR GUPTA Vs STATE OF U.P. .

Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA
Case number: C.A. No.-003048-003064 / 2005
Diary number: 1654 / 2003
Advocates: SHRISH KUMAR MISRA Vs NIRANJANA SINGH

03 May 2005
Supreme Court
3 pages
PRAMOD KUMAR JAISWAL Vs BIBI HUSN BANO .

Bench: CJI R.C. LAHOTI
Case number: C.A. No.-000336-000336 / 2004
Diary number: 3035 / 2003
Advocates: K. RAJEEV Vs SUMITA HAZARIKA

03 May 2005
Supreme Court
2 pages
ANGREJ KAUR Vs U.O.I. .

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: W.P.(C) No.-000036-000036 / 2005
Diary number: 1073 / 2005

03 May 2005
Supreme Court
3 pages
NARENDER Vs PRADEEP KUMAR

Case number: C.A. No.-002997-002997 / 2005
Diary number: 21278 / 2004
Advocates: RANDHIR SINGH JAIN Vs KISHAN DATTA

03 May 2005
Supreme Court
6 pages
GLOBAL ENERGY LTD. Vs M/S. ADANI EXPORTS LTD. .

Bench: CJI R.C. LAHOTI,G. P. MATHUR
Case number: C.A. No.-002988-002988 / 2005
Diary number: 7009 / 2005
Advocates: SANJAY JAIN Vs EJAZ MAQBOOL

03 May 2005
Supreme Court
1 pages
PRAMOD KUMAR JAISWAL Vs BIBI HUSN BANO .

Bench: G.P. MATHUR
Case number: C.A. No.-000336-000336 / 2004
Diary number: 3035 / 2003
Advocates: K. RAJEEV Vs SUMITA HAZARIKA

03 May 2005
Supreme Court
6 pages
SURINDER SINGH Vs KAPOOR SINGH (DEAD) TH. LRS. .

Bench: N. SANTOSH HEGDE,D.M. DHARMADHIKARI,S.B. SINHA
Case number: C.A. No.-000401-000401 / 1994
Diary number: 69402 / 1994
Advocates: SATISH VIG Vs KAILASH CHAND

03 May 2005
Supreme Court
4 pages
ALLAHABAD JAL SANSTHAN Vs DAYA SHANKAR RAI

Bench: N. SANTOSH HEGDE,S.B. SINHA
Case number: C.A. No.-008924-008924 / 2003
Diary number: 20258 / 2003
Advocates: RAJESH Vs

03 May 2005
Supreme Court
22 pages
CHURCH OF NORTH INDIA Vs LAVAJIBHAI RATANJIBHAI .

Bench: B.P. SINGH,S.B. SINHA
Case number: C.A. No.-009419-009419 / 2003
Diary number: 8896 / 2003
Advocates: MANJULA GUPTA Vs EJAZ MAQBOOL

03 May 2005
Supreme Court
7 pages
VIVEKA NAND SETHI Vs CHAIRMAN, J&K BANK LTD. .

Bench: N. SANTOSH HEGDE,S.B. SINHA
Case number: C.A. No.-009676-009676 / 2003
Diary number: 10157 / 2003
Advocates: ASHOK MATHUR Vs PAREKH & CO.

03 May 2005
Supreme Court
9 pages
PRAMOD KUMAR JAISWAL Vs BIBI HUSN BANO .

Case number: C.A. No.-000336-000336 / 2004
Diary number: 3035 / 2003
Advocates: K. RAJEEV Vs SUMITA HAZARIKA

03 May 2005
Supreme Court
8 pages
E.I.D. PARRY (INDIA) LTD. Vs ASST.COMNR. OF COMMERCIAL TAXES,CHENNAI

Bench: S. N. VARIAVA,DR. AR. LAKSHMANAN,S. H. KAPADIA
Case number: C.A. No.-006448-006455 / 2002
Diary number: 20868 / 2001
Advocates: C. N. SREE KUMAR Vs

03 May 2005
Supreme Court
7 pages
U.P.S.C. Vs K. RAJAIAH .

Case number: C.A. No.-003024-003024 / 2005
Diary number: 26984 / 2003
Advocates: BINU TAMTA Vs LAWYER S KNIT & CO

02 May 2005
Supreme Court
5 pages
"IN RE: ENFORCEMENT & IMPLEMENTATION OF Vs DOWRY PROHIBITION ACT, 1961"

Case number: W.P.(C) No.-000499-000499 / 1997
Diary number: 12730 / 1997

02 May 2005
Supreme Court
5 pages
M/S. PREM CHAND VIJAY KUMAR Vs YASH PAL SINGH

Bench: ARIJIT PASAYAT,S.H. KAPADIA
Case number: Crl.A. No.-000651-000651 / 2005
Diary number: 4616 / 2004
Advocates: CHANCHAL KUMAR GANGULI Vs PRADEEP KUMAR BAKSHI